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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Odisha - Subsection

Section 103(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)where the floor to ceiling height of a concreting work exceeds nine meters or where the form work deck used in such concreting work is supported by shores constructed in two or more tiers, or where the dead, live and impact loads on the form work used in such concreting work exceed seven hundred kilograms per square meter, the structure of such form work is designed by a professional engineer in the relevant field and the specifications and drawings of such form work are kept at such construction site and produced on demand before the inspector having jurisdiction;