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Supreme Court - Daily Orders

Jairam Ramesh vs Union Of India on 17 March, 2021

Bench: D.Y. Chandrachud, M.R. Shah, Sanjiv Khanna

     ITEM NO.10                          Court 6 (Video Conferencing)         SECTION PIL-W

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                       Writ Petition (Civil) No.25/2020


     JAIRAM RAMESH                                                         Petitioner(s)

                                                         VERSUS

     UNION OF INDIA & ANR.                                                 Respondent(s)


     Date : 17-03-2021 This petition was called on for hearing today.


     CORAM :
                                   HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                                   HON'BLE MR. JUSTICE M.R. SHAH
                                   HON'BLE MR. JUSTICE SANJIV KHANNA


     For Petitioner(s)                   Mr.   Sunil Fernandes, AOR
                                         Mr.   Muhammad Ali Khan, Adv.
                                         Ms.   Nupur Kumar, Adv.
                                         Mr.   Omar Hoda, Adv.
                                         Mr.   Darpan Sachdeva, Adv.
                                         Mr.   Prastut Dalvi, Adv.
                                         Mr.   Shubham Sharma, Ad

     For Respondent(s)                   Mr.   Tushar Mehta, SG
                                         Mr.   Kanu Agarwal, Adv.
                                         Mr.   Kush Chaturvedi, Adv.
                                         Mr.   Rajan Kr. Chourasia, Adv.
                                         Mr.   Arvind Kumar Sharma, AOR


                               UPON hearing the counsel the Court made the following
                                                O R D E R

1 List the Writ Petition on 25 March 2021.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by Chetan Kumar Date: 2021.03.20 12:18:29 IST Reason: