Supreme Court - Daily Orders
Jairam Ramesh vs Union Of India on 17 March, 2021
Bench: D.Y. Chandrachud, M.R. Shah, Sanjiv Khanna
ITEM NO.10 Court 6 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.25/2020
JAIRAM RAMESH Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 17-03-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Sunil Fernandes, AOR
Mr. Muhammad Ali Khan, Adv.
Ms. Nupur Kumar, Adv.
Mr. Omar Hoda, Adv.
Mr. Darpan Sachdeva, Adv.
Mr. Prastut Dalvi, Adv.
Mr. Shubham Sharma, Ad
For Respondent(s) Mr. Tushar Mehta, SG
Mr. Kanu Agarwal, Adv.
Mr. Kush Chaturvedi, Adv.
Mr. Rajan Kr. Chourasia, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 List the Writ Petition on 25 March 2021.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by Chetan Kumar Date: 2021.03.20 12:18:29 IST Reason: