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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(6) in Gujarat Elementary Education Rules, 2010

(6)Based upon test reports, the GCERT shall devise special training-education programmes for those children who have not been able to reach the expected learning levels. These programmes would be implemented by teachers through inputs provided in in-service teacher training.