Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Securities And Exchange Board Of India - Subsection Section 33(2) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019 (2)The compliance officer shall immediately and independently report any non-compliance observed by him to the Board.
