Karnataka High Court
Sri. Nagappa K. Meti vs The Secretary on 17 February, 2026
-1-
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
IN THE HIGH COURT OF KARNATAKA AT DHARWAD
DATED THIS THE 17TH DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
WRIT PETITION NO.109746 OF 2025 (LA-RES)
C/W
WRIT PETITION NO.109425 OF 2025 (LA-RES)
WRIT PETITION NO.109432 OF 2025 (LA-RES)
WRIT PETITION NO.109440 OF 2025 (LA-RES)
WRIT PETITION NO.109516 OF 2025 (LA-RES)
WRIT PETITION NO.109524 OF 2025 (LA-RES)
WRIT PETITION NO.109745 OF 2025 (LA-RES)
Digitally signed by
YASHAVANT
NARAYANKAR WRIT PETITION NO.109754 OF 2025 (LA-RES)
Location: HIGH
COURT OF WRIT PETITION NO.109755 OF 2025 (LA-RES)
KARNATAKA
WRIT PETITION NO.100136 OF 2026 (LA-RES)
WRIT PETITION NO.100463 OF 2026 (LA-RES)
WRIT PETITION NO.100536 OF 2026 (LA-RES)
WRIT PETITION NO.100623 OF 2026 (LA-RES)
IN WP NO.109746/2025
BETWEEN:
1. SRI. TIPPANNA S KONNUR
S/O: SIDDAPPA KONNUR,
AGE: 77 YEARS, OCC: AGRI,
-2-
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.127/1.M.3A.8G.SLNO.94.
2. SRI. SADASHIV V BARKER,
AGE: 50 YEARS, OCC: AGRI,
3. SRI. LAKKAPPA V BARKER,
AGE: 45 YEARS, OCC: AGRI,
4. SRI. CHIKKAPPA V BARKER,
AGE: 35 YEARS, OCC: AGRI,
PETITIONER NO 2 TO 4 ARE
S/O: VENKAPPA BARKER,
AGE: 50 YEARS, OCC: AGRI,
SYNO.138/2.M.1A.22G.12 ANNA
SLNO.113. JOINTLY
5. SRI. SHIVARUDRAPPA S HADAPAD
S/O: SHIVALINGAPPA HADAPAD,
AGE: 81 YEARS, OCC: AGRI,
SYNO.174/1D.1.A.34G.SLNO.158.
6. SRI. VITTAL G CHANGERI @ CHINAGERI,
S/O: GERIYAPPA CHINAGERI,
AGE: 58 YEARS, OCC: AGRI,
SYNO.116/2.1.A.11G. SLNO.61.
7. SRI. MAHADEVAPPA S RAMPUR
S/O: SIDDAPPA RAMPUR,
AGE: 60 YEARS, OCC: AGRI,
SYNO.102/5.2.A.11.G.SLNO.8.
8. SRI. VITTAL Y HUNDEKAR,
S/O: YALLAPPA HUNDEKAR,
AGE: 40 YEARS, OCC: AGRI,
SYNO.140/4.M.15G.SLNO.123.
-3-
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
9. SRI. YALLAPPA S DESAI,
S/O: SHANKRAPPA DESAI,
AGE: 58 YEARS, OCC: AGRI,
SYNO.127/3.2.A.SLNO.96.
SYNO.129/2A/1.6.G.8.AANA.SLNO.111.
10. SRI. VITTAL G BARAKER,
S/O: GACHAPPA BARAKER,
AGE: 60 YEARS, OCC: AGRI,
SYNO.129/1.1A.02G.SLNO.107.
(IN THE ABOVE SAID SY NO. THE
EXTENT 1.A. 2.G SUBMERGE
UNDER THE 19 (1) NOTIFICATION
BELONGS TO PETITIONER NO.10
11. SRI. YAMANAPPA K DESAI
S/O: KALINGAPPA DESAI,
KALINGAPPA DIED ON 01.05.2025
AGE: 30 YEARS, OCC: AGRI,
SYNO.127/4.2.A.1.G.SLNO.97.
12. SMT. YAMANAVVA M GAMJYAL
W/O: MUTTAPPA GAMJYAL. METI,
AGE: 64 YEARS, OCC: AGRI,
SYNO.149/1+2+3/D.
M.1.A.13.G.SLNO.151.
13. SRI. SUBHAS L METI
S/O: LAKKAPPA METI,
AGE: 72 YEARS, OCC: AGRI,
SYNO.147/4.7.A. SLNO.146.
14. SRI. PUNDALIK H BARAKER
S/O: HOLIYAPPA BARAKER,
AGE: 43 YEARS, OCC: AGRI,
SYNO.138/9.12.G.08.AANA
-4-
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
OUT OF 1.A.7.G.SLNO.116.
15. SRI. LAKKAPPA H BARAKER
S/O: HOLIYAPPA BARAKER,
AGE: 54 YEARS, OCC: AGRI,
SYNO.138/9.11.G.08.AANA
OUT OF 1.A.7.G.SLNO.116.
16. SMT. YALLAVVA B BILAGI
W/O: BEERAPPA BILAGI,
AGE: 65 YEARS, OCC: AGRI,
SYNO.105/1A.1.A.35G.SLNO.16.
JOINTLY.
17. SMT. LAKKAVVA L JYOTEPPANAVR
W/O: LAKSHMAN ,
AGE: 35 YEARS, OCC: AGRI,
SYNO.105/1A.1.A.35G.SLNO.16.
JOINTLY.
18. SRI. KAREYAPPA B BILAGI
S/O: BEERAPPA BILAGI,
AGE: 31 YEARS, OCC: AGRI,
SYNO.105/1A.1.A.35G.SLNO.16.
JOINTLY.
19. SRI. NIJALINGAPPA B BILAGI
S/O: BEERAPPA BILAGI,
AGE: 29 YEARS, OCC: AGRI,
SYNO.105/1A.1.A.35G.SLNO.16.
JOINTLY.
20. SMT. LAKASHMAVVA S HORATTI
W/O: SIDDAPPA HORATTI,
AGE: 35 YEARS, OCC: AGRI,
SYNO.105/1A.1.A.35G.SLNO.16.
-5-
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
JOINTLY.
21. SMT. SUNANDA S LAKKUNDI
W/O: SHANKRAPPA LAKKUNDI,
AGE: 57 YEARS, OCC: AGRI,
SYNO.138/8.30G.4 AANA.SLNO.119.
JOINTLY.
22. SRI. GOPAL T BENNUR
S/O: TIPPANNA BENNUR,
AGE: 54 YEARS, OCC: AGRI,
SYNO.138/8.30G.4 AANA.SLNO.119.
JOINTLY.
23. SRI. ANANAD T BENNUR
S/O: TIPPANNA BENNUR,
AGE: 50 YEARS, OCC: AGRI,
SHANTABAI T BARAKER @ BENNUR
DIED ON 19.09.2025. PETITIONER
NOS 21 TO 23 ARE LRS OF SHANTABAI,
SYNO.138/8.30G.4 AANA.SLNO.119.
JOINTLY.
24. SMT. SHANTA Y BARAKER
W/O: YENKAPPA BARAKER,
AGE: 66 YEARS, OCC: AGRI,
SYNO.138/7.38G.SLNO.118.
JOINTLY.
25. SRI. SHASHIKANT Y BARAKER
S/O: YENKAPPA BARAKER,
AGE: 49 YEARS, OCC: AGRI,
SYNO.138/7.38G.SLNO.118.
JOINTLY.
-6-
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
26. SMT. SAVITA R WALEKAR,
W/O: RAJENDRA WALEKAR,
AGE: 46 YEARS, OCC: AGRI,
SYNO.138/7.38G.SLNO.118.
JOINTLY.
27. SMT. SUSHMA P NAGANUR
W/O: PRADEEP NAGANUR,
AGE: 45 YEARS, OCC: AGRI
SYNO.138/7.38G.SLNO.118.
JOINTLY.
28. SRI. SANTOSH Y BARAKER,
S/O: YENKAPPA BARAKER,
AGE: 42 YEARS, OCC: AGRI,
YENKANNA @ YANKAPAA H BARAKER,
DIED ON 02.05.2021. PETITIONER
NOS 24 TO 28 ARE LRS OF YANKANNA,
SYNO.138/7.38G.SLNO.118.
JOINTLY.
29. SRI. BASAVARAJ H BARAKER
S/O: HANAMAPPA BARAKER,
AGE: 63 YEARS, OCC: AGRI,
SYNO.138/1.38.G.6.AANA.SLNO.112.
30. SRI. SUNIL N BARAKER,
AGE: 41 YEARS, OCC: AGRI,
31. SRI, ANIL N BARAKER,
AGE: 39 YEARS, OCC: AGRI,
32. SRI SUDHIR N BARKER
AGE: 37 YEARS, OCC: AGRI,
-7-
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
NAGAPPA H BARAKER,
DIED ON 28.02.2024. PETITIONER
NOS 30 TO 32 ARE LRS OF NAGAPPA,
SYNO.138/6.38G.6.ANNA.SLNO.117.
JOINTLY.
33. SMT. SUVARNA B PALLED
W/O: BASAPPA PALLED,
AGE: 68 YEARS, OCC: AGRI,
SYNO.145/2.4.A.03.G.SLNO.134.
34. SRI. KIRAN B PALLED
S/O: BASAPPA PALLED,
AGE: 40 YEARS, OCC: AGRI,
SYNO.145/2.4.A.03.G.SLNO.134.
JOINTLY.
35. SMT. BHAGAVVA S BILAGI
W/O: LATE, SIDDAPPA BILAGI,
AGE: 72 YEARS, OCC: AGRI,
36. SRI. MUDAKAPPA S. BILAGI,
S/O: LATE, SIDDAPPA BILAGI,
AGE: 55 YEARS, OCC: AGRI,
37. SRI. NAGAPPA S. BILAGI
S/O: LATE, SIDDAPPA BILAGI,
AGE: 42 YEARS, OCC: AGRI,
38. SMT. RUKMAVVA S HORATTI
W/O: SIDDAPPA HORATTI,
AGE: 52 YEARS, OCC: AGRI,
39. SRI. KAMAPPA S BILAGI,
S/O: LATE, SIDDAPPA BILAGI,
AGE: 50 YEARS, OCC: AGRI,
-8-
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
40. SMT. MAYAVVA S BILAGI
S/O: SIDDAPPA BILAGI,
AGE: 47 YEARS, OCC: AGRI,
41. SRI. SADDAPPA S BILAGI
S/O: SIDDAPPA BILAGI,
AGE: 45 YEARS, OCC: AGRI,
SYNO.105/1K.2.A.39.G.SLNO.18.
PETITIONER NO.S 35 TO 41
JOINTLY OWNERS.
42. SMT. SHARADA M SHEREWAD
W/O: MANAPPA SHEREWAD,
AGE: 66 YEARS, OCC: AGRI,
43. SRI. RAMESH T BADEGER
S/O: TIRTAPPA BADEGER,
AGE: 62 YEARS, OCC: AGRI,
44. SRI. MANOHAR T BADEGER
S/O: TIRTAPPA BADEGER,
AGE: 60 YEARS, OCC: AGRI,
45. SMT. SUVARNA Y KAMMAR
W/O: YAMANAPPA KAMMAR,
AGE: 58 YEARS, OCC: AGRI,
46. SMT. KALAWATI @ KALLAVVA G AKKALKOTI,
W/O: GUNDAPPA AKKALKOTI,
AGE: 68 YEARS, OCC: AGRI,
DIED ON 19.08.2015
SYNO.111/1.1.A.22.G.SLNO.42.
PETITIONER NO.S 42 TO 46 ARE THE
LRS OF KASTURIBAI THIRATAPPA BADEGER
-9-
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
JOINTLY OWNERS.
47. SMT. SHANTAMALLAVVA G KOTI
W/O: GURAPPA KOTI,
AGE: 73 YEARS, OCC: AGRI,
SYNO.117/1.4.A.14.G.SLNO.65.
48. SRI. DUNDAPPA H JAMMANAKATTI
S/O: HANAMAPPA JAMMANAKATTI,
AGE: 40 YEARS, OCC: AGRI,
SYNO.126/4.1.A.25G.SLNO.93.
JOINTLY.
49. SRI. LAKKAPPA H JAMMANAKATTI
S/O: HANAMAPPA JAMMANAKATTI,
AGE: 27 YEARS, OCC: AGRI,
SYNO.126/4.1.A.25G.SLNO.93.
JOINTLY.
50. SRI. YALLAPPA H CHALAWADI,
S/O: HANAMAPPA CHALAWADI,
AGE: 63 YEARS, OCC: AGRI,
SYNO.180/6.1.A.25.G.SLNO.175.
JOINTLY.
51. SRI. ADIVEPPA H CHALAWADI,
S/O: HANAMAPPA CHALAWADI,
AGE: 58 YEARS, OCC: AGRI,
SYNO.180/6.1.A.25.G.SLNO.175.
JOINTLY.
52. SMT. NILAWWA N CHALAWADI,
W/O: NIJALINGPPA CHALAWADI,
AGE: 46 YEARS, OCC: AGRI,
SYNO.180/6.1.A.25.G.SLNO.175.
- 10 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
53. SRI. LAXMAN N CHALAWADI,
S/O: NIJALINGPPA CHALAWADI,
AGE: 24 YEARS, OCC: AGRI,
SYNO.180/6.1.A.25.G.SLNO.175.
JOINTLY.
54. SRI. SOMASHEKAR N CHALAWADI,
S/O: NIJALINGPPA CHALAWADI,
AGE: 22 YEARS, OCC: AGRI,
SYNO.180/6.1.A.25.G.SLNO.175.
JOINTLY.
55. SMT. MALLAWA N CHALAWADI
W/O: NIJALINGPPA CHALAWADI,
AGE: 18 YEARS, OCC: AGRI,
SYNO.180/6.1.A.25.G.SLNO.175.
JOINTLY.
56. SMT. DODDAVVA N HUNDEKAR,
W/O: LATE, NAGAPPA HUNDEKAR,
AGE: 62 YEARS, OCC: AGRI,
SYNO.109/1.1.A.05.G.SLNO.32.
SYNO.109/4.1.A.10.G.SLNO.35.
JOINTLY.
57. SRI. MANTESH N HUNDEKAR
S/O: LATE, NAGAPPA HUNDEKAR,
AGE: 42 YEARS, OCC: AGRI,
SYNO.109/1.1.A.05.G.SLNO.32.
SYNO.109/4.1.A.10.G.SLNO.35.
JOINTLY.
58. SMT. LAKSHMIBAI S METI
W/O: SHEKAPPA METI,
AGE: 35 YEARS, OCC: AGRI,
SYNO.109/1.1.A.05.G.SLNO.32.
- 11 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.109/4.1.A.10.G.SLNO.35.
JOINTLY.
59. SRI. SIDDAPPA N HUNDEKAR
S/O: LATE, NAGAPPA HUNDEKAR,
AGE: 40 YEARS, OCC: AGRI,
SYNO.109/1.1.A.05.G.SLNO.32.
SYNO.109/4.1.A.10.G.SLNO.35.
JOINTLY.
60. SRI. JAGADISH C MATAPATI
S/O: LATE, CHANNABASAYYA MATAPATI,
AGE: 47 YEARS, OCC: AGRI,
SYNO.119/2B/1.1.A.SLNO.86.
JOINTLY.
61. SMT. IRAMMA S MATAPATI
D/O: SHEKARAYYA MATAPATI,
AGE: 26 YEARS, OCC: AGRI,
SYNO.119/2B/1.1.A.SLNO.86.
JOINTLY.
62. SMT. LAXMIBAI S MATAPATI
D/O: SHEKARAYYA MATAPATI,
AGE: 22 YEARS, OCC: AGRI,
SYNO.119/2B/1.1.A.SLNO.86.
JOINTLY.
63. SRI. MUTTAYYA S MATAPATI
S/O: SHEKARAYYA MATAPATI,
AGE: 20 YEARS, OCC: AGRI,
SYNO.119/4.1.A.SLNO.86.
JOINTLY.
64. SRI. MALLAYYA C MATAPATI
S/O: LATE, CHANABASAYYA MATAPATI,
- 12 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 56 YEARS, OCC: AGRI,
SYNO.119/5.1.A.SLNO.86.
JOINTLY.
65. SMT. HOLIYAVVA L UDDANNAVAR
W/O: LAKKAPPA UDANNAVAR,
AGE: 66 YEARS, OCC: AGRI,
SYNO.146/2.1.A.22.G.SLNO.138.
JOINTLY.
66. SRI. MANJUNATH L UDDANNAVAR
S/O: LAKKAPPA UDANNAVAR,
AGE: 33 YEARS, OCC: AGRI,
SYNO.146/2.1.A.22.G.SLNO.138.
JOINTLY.
67. SRI. MAYAPPA L UDDANNAVAR
S/O: LAKKAPPA UDANNAVAR,
AGE: 31 YEARS, OCC: AGRI,
SYNO.146/2.1.A.22.G.SLNO.138.
JOINTLY.
68. SRI. SHEKAPPA S KOTI
S/O: SHIVAPPA KOTI,
AGE: 55 YEARS, OCC: AGRI,
SYNO.174/3.M.3.A.24.G.12 AANA
SLNO.161. JOINTLY.
69. SMT. PERMA B KOTI
W/O: BASAPPA KOTI,
AGE: 55 YEARS, OCC: AGRI,
SYNO.174/3.M.3.A.24.G.12 AANA
SLNO.161. JOINTLY.
70. SRI. SANGANABASAPPA G KOTI
S/O: GURULINGAPPA KOTI,
- 13 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 72 YEARS, OCC: AGRI,
SYNO.129/1A/1.M.15.G.11 AANA
SLNO.108.
71. SRI. ALLAPPA G KOTI
S/O: GURULINGAPPA KOTI,
AGE: 69 YEARS, OCC: AGRI,
SYNO.129/1A/2.M.13.G.11.AANA
SLNO.109.
72. SRI. GURUSIDDAPPA G KOTI
S/O: GURULINGAPPA KOTI,
AGE: 61 YEARS, OCC: AGRI,
SYNO.129/1A/3.M.12.G.SLNO.110.
73. SRI. BINDURAO K KULKARNI
S/O: KRISHNARAO KULKARNI,
AGE: 52 YEARS, OCC: AGRI,
SYNO.110/2.M.1.A.05.G.SLNO.37.
SYNO.110/3.M.1.A. SLNO.38.
SYNO.110/4C.M.32.G.SLNO.39.
SYNO.110/4B.M.38G.SLNO.40.
74. SRI. RAMANNA Y HUNDEKAR
S/O: YALLAPPA HUNDEKAR,
AGE: 67 YEARS, OCC: AGRI,
SYNO.113/3.M.4.A.12.G.SLNO.46.
JOINTLY.
75. SRI. KARIYAPPA Y HUNDEKAR
S/O: YALLAPPA HUNDEKAR,
AGE: 52 YEARS, OCC: AGRI,
SYNO.113/3.M.4.A.12.G.SLNO.46.
JOINTLY.
76. SMT. YAMANAVVA L HUNDEKAR
- 14 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
W/O: LAKKAPPA HUNDEKAR,
AGE: 75 YEARS, OCC: AGRI,
SYNO.115/2A.M.6.A.2.G.SLNO.52.
JOINTLY.
77. SRI. SHIVANAND L HUNDEKAR
S/O: LAKKAPPA HUNDEKAR,
AGE: 45 YEARS, OCC: AGRI,
SYNO.115/2A.M.6.A.2.G.SLNO.52.
JOINTLY.
78. SRI. YALLAPPA L HUNDEKAR
S/O: LAKKAPPA HUNDEKAR,
AGE: 43 YEARS, OCC: AGRI,
SYNO.115/2A.M.6.A.2.G.SLNO.52.
JOINTLY.
79. SRI. MAHADEV L HUNDEKAR
S/O: LAKKAPPA HUNDEKAR,
AGE: 40 YEARS, OCC: AGRI,
SYNO.115/2A.M.6.A.2.G.SLNO.52.
JOINTLY.
80. SRI. SIDDAPPA L HUNDEKAR
S/O: LAKKAPPA HUNDEKAR,
AGE: 35 YEARS, OCC: AGRI,
SYNO.115/2A.M.6.A.2.G.SLNO.52.
JOINTLY.
81. SMT. RENUKA L HUNDEKAR
D/O: LAKKAPPA HUNDEKAR,
AGE: 33 YEARS, OCC: AGRI,
SYNO.115/2A.M.6.A.2.G.SLNO.52.
JOINTLY.
- 15 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
82. SIDDAPPA A HADAPAD
S/O: APPANNA HADAPAD,
AGE: 59 YEARS, OCC: AGRI,
SYNO.174/1B.M.1.A.38.G.SLNO.159.
JOINTLY.
83. RAMANNA A HADAPAD
S/O: APPANNA HADAPAD,
AGE: 58 YEARS, OCC: AGRI,
SYNO.174/1B.M.1.A.38.G.SLNO.159.
JOINTLY.
84. IRAPPA A HADAPAD
S/O: APPANNA HADAPAD,
AGE: 52 YEARS, OCC: AGRI,
SYNO.174/1B.M.1.A.38.G.SLNO.159.
JOINTLY.
85. SHEKAPPA A HADAPAD
S/O: APPANNA HADAPAD,
AGE: 48 YEARS, OCC: AGRI,
SYNO.174/1B.M.1.A.38.G.SLNO.159.
JOINTLY.
ALL ARE R/O: BENNUR VILLAGE,
TALUK AND DISTRICT BAGALKOT-587101.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
AND:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
- 16 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU - 560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCE,
TEQNICAL-5, VIDHANA SOUDHA,
BENGALURU-560001.
4. THE COMMISSIONER
UPPER KRISHNA PROJECT (UKP),
NAVANAGAR, BAGALKOT- 587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.
(KBJNL), 3RD FLOOR, K.R.CIRCLE,
BENGALURU-560001.
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
BAGALKOT, TQ & DIST: BAGALKOT-587204.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOT-587204.
...RESPONDENTS
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. CHETAN MUNNOLI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF CONSTITUTION OF INDIA, PRAYING TO (I) ISSUE A WRITE IN
THE NATURE OF MANDAMUS DIRECTING THE RESPONDENTS NO.3
- 17 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
TO 7 TO PASS A CONSENT AWARD IN PURSUANCE OF SEC 19(1)
ANNEXURE-A AND AS PER GOVERNMENT ORDER NO.JASUME 93 KBN
2025 ISSUED BY WATER RESOURCES DEPARTMENT (TEQNICAL-5)
BENGALURU DATED 09.10.2025 VIDE ANNEXURE-D ISSUED BY
RESPONDENT NO.3 AND PAY COMPENSATION TO THE PETITIONERS
WITHIN 1 MONTH IN THE INTEREST OF JUSTICE AND EQUITY. (II)
GRANT SUCH OTHER AND FURTHER RELIEF/S INCLUDING THE
ISSUANCE OF APPROPRIATE WRIT OR ORDER/S AS THIS HON'BLE
COURT DEEMS FIT IN THE FACTS AND CIRCUMSTANCES OF THIS
CASE.
IN WP NO.109425/2025
BETWEEN:
1. SRI. TIRAKAPPA F TELI
S/O. FAKEEREPPA TELI,
AGE. 47, OCC. AGRI.,
SL NO.157, SY NO.157/3,18.GUNTA.
2. SRI. BASAPPA L HADAPAD
S/O. LAKSHMAPPA HADAPAD,
AGE. 53, OCC. AGRI.,
SY NO.190/2+3/A, SL NO.268
M.A1. 17.GUNTAS.
3. SRI. MAHANTAPPA L HADAPAD
S/O. LAKSHMAPPA HADAPAD,
AGE. 53, OCC. AGRI.,
SY NO.190/2+3/A, SL NO.268
M.A1. 17.GUNTAS.
4. SRI. LAKSMAPPA @ LAXMAN V PUJARI
S/O. VENKAPPA,
AGE. 74, OCC. AGRI.,
SY NO.189/5 M.2.A.16.G SL NO.268
JOINTLY.
- 18 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
( THE BOTHERS OF LAKSMAPPA
NAMELY RUDRAPPA V PUJARI
AND HANUMAPPA V PUJARI DIED.)
5. SRI. LAKKAPPA R PUJARI
S/O. RAMAPPA,
AGE. 48, OCC. AGRI.,
SY NO.189/5 M.2.A.16.G. SL NO.268
JOINTLY.
6. SRI. KALLAPPA L PUJARI
S/O. LAKSHMAPPA,
AGE. 45, OCC. AGRI.,
SY NO.189/5 M.2.A.16.G.
OUT OF THAT PURCHASED 23
GUNTAS DATED 11.09.2025.
SL NO.268 JOINTLY.
7. SRI. RANGAPPA Y PUJARI
S/O. YENKAPPA,
AGE. 65, OCC. AGRI.,
SY NO.190/6/1(190/6 JMC)
M.1.A.17.G. JOINTLY SL NO.270.
8 SRI. BHIRAPPA Y PUJARI
S/O. YENKAPPA
AGE. 40, OCC. AGRI.,
SY NO.190/6/1 (190/6 JMC)
M.1.A.17.G.JOINTLY SL NO.270
ALL ARE R/O. HIRE SANSI,
TQ. AND DIST. BAGALKOT-587204.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
- 19 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AND:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
VIDHANA SOUDHA,
BENGALURU-560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCES,
TEQNICAL-5, VIDHANA SOUDHA,
BENGALURU-560001.
4. THE COMMISSIONER
UPPER KRISHNA PROJECT (UKP),
NAVANAGAR, BAGALKOTE-587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.,
(KBJNL), 3RD FLOOR, K.R. CIRCLE,
BENGALURU-560001.
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ. AND DIST. BAGALKOTE-587204.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ. AND DIST. BAGALKOTE-587204.
- 20 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
...RESPONDENTS
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. CHETAN MUNNOLI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA, PRAYING TO (I) ISSUE A
WRITE IN THE NATURE OF MANDAMUS DIRECTING THE
RESPONDENTS NO.3 TO 7 TO PASS A CONSENT AWARD AS PER
GOVERNMENT ORDER NO.JASUME 93 KBN 2025 ISSUED BY
WATER RESOURCES DEPARTMENT (TEQNICAL-5) BENGALURU
DATED 09.10.2025 VIDE ANNEXURE D ISSUED BY RESPONDENT
NO.3 AND PAY COMPENSATION TO THE PETITIONERS WITHIN 1
MONTH IN THE INTEREST OF JUSTICE AND EQUITY. (II) GRANT
SUCH OTHER AND FURTHER RELIEF/S INCLUDING THE
ISSUANCE OF APPROPRIATE WRIT OR ORDER/S AS THIS
HON'BLE COURT DEEMS FIT IN THE FACTS AND
CIRCUMSTANCES OF THIS CASE.
IN WP NO.109432/2025
BETWEEN:
1. SRI. NAGAPPA K. METI,
S/O. KONAPPA METI,
AGE: 60 YEARS, OCC: AGRI,
SYNO.75/1.5A.10G.SLNO.94.
2. SRI. MALLAPPA K. METI,
S/O. KONAPPA. METI,
AGE: 56 YEARS,OCC: AGRI,
SYNO.72/3.2A.11G.SLNO.83.
JOINTLY.
3. SRI. SHIVANADA. M KATAGERI
S/O MANTHAPPA. KATAGERI,
- 21 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 51 YEARS, OCC: AGRI,
SYNO.72/3.2A.11G.SLNO.83.
JOINTLY.
4. SMT. SAVAKKA Y GURIKAR
W/O. YAMMANAPPA GURIKAR,
AGE: 52 YEARS, OCC: AGRI,
SYNO.72/2K.30G.SLNO.81.
5. SRI. PARASHURAM Y. GURIKAR
S/O YAMANAPPA. GURIKAR,
AGE: 25 YEARS, OCC: AGRI,
SYNO.72/2K.30G.SLNO.81.
JOINTLY.
6. SRI. HANUMAPPA Y. GURIKAR
S/O YAMANAPPA. GURUKAR,
AGE: 20 YEARS, OCC: AGRI,
SYNO.72/2K.30G.SLNO.81.
JOINTLY.
7. SMT. GADIGEWWA N. HELAVAR
W/O NINGAPPA. HELAVAR,
AGE: 60 YEARS, OCC: AGRI,
SYNO.9/9K.2.A07G.SLNO.2.
8. SRI. RAMAROODHA D HEBBAL
S/O. DEVENDRAPPA. HEBBAL,
AGE: 58 YEARS, OCC: AGRI,
SYNO.28/3.8A.4G.SLNO.19.
9. SRI. RANGAPPA S SUNAGAD
S/O. SABANNA SUNAGAD,
AGE: 61 YEARS, OCC: AGRI,
SYNO.175/9.1A.17G.SLNO.132.
JOINTLY.
- 22 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
10. SRI. BASAPPA S SUNAGAD
S/O SABANNA SUNAGAD,
AGE: 58 YEARS, OCC: AGRI,
SYNO.175/9.1A.17G.SLNO.132.
JOINTLY.
11. SRI. MALLAPPA S SUNAGAD
S/O SABANNA SUNAGAD,
AGE: 55 YEARS, OCC: AGRI,
SYNO.175/9.1A.17G.SLNO.132.
JOINTLY.
12. SRI. NAGAPPA V MALLAPUR
S/O VITTAPPA MALLAPUR,
AGE: 51 YEARS, OCC: AGRI,
SYNO.16/3.2A.14G.SLNO.8.
13. SRI. BASAPPA @ BUSAPPA V MALLAPUR
S/O VITAPPA MALLAPUR,
AGE: 35 YEARS, OCC: AGRI,
SYNO.16/3.2A.14G.SLNO.8.
JOINTLY.
14. SRI. YELLAPA R SIMIKERI
S/O RAMACHANDRA SIMIKERI,
AGE: 51 YEARS, OCC: AGRI,
SYNO.47/2.2A.23G.SLNO.61.
15. SRI. ERAPPA B SIMIKERI
S/O BASAPPA SIMIKERI,
AGE: 46 YEARS, OCC: AGRI,
SYNO.47/3.08G.SLNO.62.
16. SRI. BASAPPA H GURIKAR
S/O HANUMAPPA
- 23 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 62 YEARS, OCC: AGRI,
SYNO.72/2D.1A.23G.SLNO.87.
17. SRI. VITAPPA H GURIKAR
S/O HANUMAPPA GURIKAR,
AGE: 56 YEARS, OCC: AGRI,
SYNO.72/2D.1A.23G.SLNO.87.
JOINTLY.
18. SRI. SANGAPPA H GURIKAR
S/O HANUMAPPA GURIKAR
AGE: 50 YEARS, OCC: AGRI,
SYNO.72/2D.1A.23G.SLNO.87.
JOINTLY.
19. SRI. GIRIYAPPA N WALIKAR
S/O NELLAPPA WALIKAR,
AGE: 68 YEARS, OCC: AGRI,
SYNO.168/*/*.1A.03G.SLNO.124.
20. SRI. TAWARAPPA T LAMANI
S/O TIKAPPA LAMANI,
AGE: 73 YEARS, OCC: AGRI,
SYNO.161(161/2).2A.30G.SLNO.117.
21. SRI. SHANKRAPPA J LAMANI
S/O JAPPANNA. LAMANI,
AGE: 64 YEARS, OCC: AGRI,
SYNO.66/6.1A.12G.SLNO.78.
22. SRI. RAMAPPA K LAMANI. (SON)
S/O LATE. KESHAPPA JAPANNA LAMANI,
AGE: 58 YEARS, OCC: AGRI,
(KESHAPPA DIED ON 07.08.2021)
(PETITIONER NO. 22,23,24, ARE LEGAL HEIRS)
SYNO.65/2(65/5).1A.35G.8.ANNA.SLNO.72.
- 24 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
23. SMT. LAKSMIBAI S LAMANI ALIAS KALMADI,
(DAUGHTER OF KESHAPPA)
W/O SHIVANANDA, AGED ABOUT 52 YEARS
SYNO.65/2(65/5).1A.35G.8.ANNA.SLNO.72.
24. SMT. SAROJINI L PAWAR,
(DAUGHTER OF KESHAPPA)
W/O LAKSMAN, AGED ABOUT 50 YEARS
SYNO.65/2(65/5).1A.35G.8.ANNA.SLNO.72.
25. SRI. NARYAN K LAMANI,
S/O LATE KESHAPPA. LAMANI,
AGED ABOUT 48 YEARS
(KESHAPPA DIED ON 07.08.2021)
SYNO.65/2(65/5).1A.35G.8.ANNA.SLNO.72.
26. SRI. VASAPPA J LAMANI
S/O JAPPANNA. LAMANI,
AGE: 63 YEARS, OCC: AGRI,
SYNO.65/4.16G.SLNO.70.
SYNO.66/3.1A.18G.SLNO.75.
27. SRI. TOPANNA J LAMANI
S/O JAPPANNA. LAMANI,
AGE: 64 YEARS, OCC: AGRI,
SYNO.65/1.32G.SLNO.69.
SYNO.65/3.22G.SLNO.71.
SYNO.66/4.8A.09G.SLNO.76.
SYNO.66/5.8A.09G.SLNO.77.
28. SRI. HANUMAPPA S BAJANTRI
S/O SANGONDEAPPA BAJANTRI,
AGE: 65 YEARS, OCC: AGRI,
SYNO.37/71(37/15).2A.SLNO.23.
JOINTLY.
- 25 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
29. SRI. BALLAPPA S BAJANTRI
S/O SANGONDEAPPA BAJANTRI,
AGE: 63 YEARS, OCC: AGRI,
SYNO.37/71(37/15).2A.SLNO.23.
JOINTLY.
30. SRI. HERRAPPA B LAMANI
S/O LATE BIKKAPPA LAMANI,
AGE: 63 YEARS, OCC: AGRI,
(BROTHER OF HERRAPPA B LAMANI
I.E., HANUMATHA DIED ON 23.09.2019,
ANOTHER BROTHER CHANDU B LAMANI
DIED ON 21.08.2024)
SYNO.175/2.1A.25G.SLNO.128.
31. SRI. PARASHURAM S BENAKATTI
S/O SANGAPPA BENAKATTI,
AGE: 36 YEARS, OCC: AGRI,
SYNO.163/5.1A.17G.SLNO.120.
32. SRI. BASAVRAJ M KATAGERI
S/O MAHANTAPPA. KATAGERI,
AGE: 60 YEARS, OCC: AGRI,
SYNO.72/4.2A.11G.SLNO.84.
33. SRI. SHIVANGOUDA R PATIL.
S/O RAMANGOUDA PATIL,
AGE: 60 YEARS, OCC: AGRI,
SYNO.37/10.3A.33G.8ANNA.SLNO.28.
34. KUMAR NIDHI S PATIL
D/O SHIVANGOUDA PATIL,
AGE: 27 YEARS, OCC: AGRI,
SYNO.37/68.8A.5G.SLNO.29.
JOINTLY.
- 26 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
35. KUMAR NAVYA S PATIL
D/O SHIVANGOUDA. PATIL,
AGE: 33 YEARS, OCC: AGRI,
SYNO.37/68.8A.5G.SLNO.29.
JOINTLY.
36. SRI. MAHANTESH Y GOTAGUNI
S/O YELLAPPA GOTAGUNI
AGE: 38 YEARS, OCC: AGRI,
SYNO.147/10.36G.SLNO.104.
37. SRI. MALLAPA Y GOTAGUNI
S/O YELLAPPA GOTAGUNI
AGE: 43 YEARS, OCC: AGRI,
SYNO.147/6.36G.SLNO.100.
38. SRI. MUNIYAPPA H GOTAGUNI
S/O HANUMANTHA GOTAGUNI
AGE: 19 YEARS, OCC: AGRI,
SYNO.147/11.35G.SLNO.105.
JOINTLY.
39. SMT LAKSMIBAI H GOTAGUNI
W/O HANUMANTHA. GOTAGUNI
AGE: 43 YEARS, OCC: AGRI,
SYNO.147/11.35G.SLNO.105.
JOINTLY.
40. SRI. HOLEBASAPPA B SHILIN
S/O BASALINGAPPA SHILIN
AGE: 70 YEARS, OCC: AGRI,
SYNO.42/3A.1A.29G.SLNO.37.
SYNO.42/3B.1A.15G.SLNO.38.
41. SRI. YAMUNAPPA P BALANNAVR
- 27 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O PANDAPPA BALANNAVR
AGE: 48 YEARS, OCC: AGRI,
SYNO.46/4.32G.SLNO.51.
SYNO.46/5.1A.1G.SLNO.52.
42. SRI. BERRAPPA G HEBBAL
S/O GADIGEPPA HEBBAL
AGE: 45 YEARS, OCC: AGRI,
SYNO.147/7.1A.20G.SLNO.101.
43. SRI. BASSAPPA Y GOTAGUNI
S/O YELLAPPA. GOTAGUNI
AGE: 41 YEARS, OCC: AGRI,
SYNO.147/9.36G.SLNO.103.
44. SRI. BERRAPPA S HEBBAL
S/O SIDDAPPA HEBBAL
AGE: 53 YEARS, OCC: AGRI,
SYNO.16/2+3+4B.5G.SLNO.10.
45. SRI. MAHANTESH H HADAPAD
S/O HANUMANTHA HADAPAD,
AGE: 54 YEARS, OCC: AGRI,
SYNO.148/1+2/2/3(148/2K.)34G.
SLNO.107.
46. SMT. LAKSMIBAI M YENKANCHI
W/O MUTHAPPA. YENKANCHI
AGE: 47 YEARS, OCC: AGRI,
SYNO.31/2.16G (OUT OF 3A).SLNO.21.
JOINTLY.
47. SMT. SANGAVVA D BALADINI,
W/O DYAMANNA. BALADINI,
AGE: 30 YEARS, OCC: AGRI,
SYNO.31/2.16G (OUT OF 3A).SLNO.21.
- 28 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
JOINTLY.
48. SMT. SHILPA S WADIGERI
ALIAS MYLAR W/O SANGAPPA,
AGE: 28 YEARS, OCC: AGRI,
SYNO.31/2.16G (OUT OF 3A).SLNO.21.
JOINTLY.
49. SRI. PANDAPPA C BALANNAVAR
S/O CHANDAPPA BALANNAVAR
AGE: 80 YEARS, OCC: AGRI,
SYNO.46/1.32G.SLNO.49.
SYNO.46/3.24G.SLNO.50.
50. SRI. RANGAPPA Y HELAWAR
S/O YAMUNAPPA HELAWAR,
AGE: 64 YEARS, OCC: AGRI,
SYNO.35/1.30G.SLNO.20.
51. SRI. BASAVRAJ S HADAPAD,
S/O SANGAPPA HADAPAD,
AGE: 45 YEARS, OCC: AGRI,
SYNO.148/2A.3A.SLNO.106.
JOINTLY.
52. SMT SHANTAVVA S HADAPAD
W/O SANGAPPA HADAPAD,
AGE: 80 YEARS, OCC: AGRI,
SYNO.148/2A.3A.SLNO.106.
JOINTLY.
53. SRI. MUTHAPPA G SUNAGAD,
S/O GADIGEPPA SUNAGAD,
AGE: 56 YEARS, OCC: AGRI,
SYNO.43/1.3A.3G.SLNO.39.
- 29 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
54. SMT. VANITHA M SUNAGAD,
W/O MUTHAPPA SUNAGAD,
AGE: 49 YEARS, OCC: AGRI,
SYNO.148/2A.3A.3G SLNO.106.
JOINTLY.
55. SRI. HANUMATHA R BADIGER
S/O RUDRAPPA BADIGER,
AGE: 65 YEARS, OCC: AGRI,
SYNO.39/2.3A.2G.SLNO.32.
56. SMT. SITAVVA T LAMANI
ALIAS RATHOD W/O TAVARAPPA,
AGE: 71 YEARS, OCC: AGRI,
SYNO.38/2D.2A.27G.SLNO.31.
JOINTLY.
57. SMT. BITIBAI ALIAS
GEETHA S LAMANI W/O SOMALAPPA,
AGE: 68 YEARS, OCC: AGRI,
SYNO.38/2D.2A.27G.SLNO.31.
JOINTLY
58. SRI. VERRABHADRAPPA I KATIGERI
S/O IRAPPA KATIGERI,
AGE: 48 YEARS, OCC: AGRI,
SYNO.72/1.2A.28G.SLNO.80.
59. SMT YELLAVVA K JALIKATTI
W/O KANAKAPPA. JALIKATTI,
AGE: 65 YEARS, OCC: AGRI,
SYNO.46/6.27G.SLNO.53.
SYNO.46/7.1A.2G.8ANNA.SLNO.54.
JOINTLY.
60. SRI. HANUMATHA B BALANNAVR
- 30 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O BASAPPA BALANNAVR,
AGE: 62 YEARS, OCC: AGRI,
SYNO.62/4.2A.3G.8ANNA.SLNO.65.
JOINTLY.
61. SRI. RAMAPPA B BALANNAVR
S/O BASAPPA BALANNAVAR,
AGE: 58 YEARS, OCC: AGRI,
SYNO.62/4.2A.3G.8ANNA.SLNO.65.
JOINTLY.
62. SRI. MALLAPA D YELLIGUTTI
S/O DARIAPPA YALLIGUTTI,
AGE: 61 YEARS, OCC: AGRI,
SYNO.147/3.6G.SLNO.96.
63. SRI. BASAPPA B BALANNAVR
S/O BHEEMAPPA BALANNAVAR,
AGE: 55 YEARS, OCC: AGRI,
SYNO.46/8.17G. SLNO.55.
SYNO.46/9.38G.8ANNA.SLNO.56.
SYNO.62/5.2A.9G.8ANNA SLNO.66.
JOINTLY
64. SRI. HUCHAPPA B BALANNAVR,
S/O BHEEMAPPA BALANNAVAR,
AGE: 48 YEARS, OCC: AGRI,
SYNO.46/8.17G. SLNO.55.
SYNO.46/9.38G.8ANNA.SLNO.56.
SYNO.62/5.2A.9G.8ANNA SLNO.66.
JOINTLY.
65. SRI. CHANDAPPA B BALANNAVAR,
S/O BHEEMAPPA BALANNAVAR,
AGE: 39 YEARS, OCC: AGRI,
SYNO.46/8.17G. SLNO.55.
- 31 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.46/9.38G.8ANNA.SLNO.56.
SYNO.62/5.2A.9G.8ANNA SLNO.66.
JOINTLY.
(DUNDAVVA W/O LATE BHEEMAPPA B BALANAVR
DIED ON 28.03.2020 THE LR'S ARE
PETITIONER NOS. 63 TO 65)
66. SMT MAHADEVI S GOUDAR,
W/O MAHADEVAPPA GOUDAR,
AGE: 50 YEARS, OCC: AGRI,
SYNO.62/5.2A.9G.8ANNA.SLNO.66.
JOINTLY.
67. SMT SUSHILAVVA M HADIMANI,
W/O MAHADEVAPPA HADIMANI,
AGE: 50 YEARS, OCC: AGRI,
SYNO.62/5.2A.9G.8ANNA.SLNO.66.
JOINTLY.
68. SMT. BORAVVA T CHOUDHARY,
W/O TIPANNA CHOUDHARY,
AGE: 45 YEARS, OCC: AGRI,
SYNO.62/5.2A.9G.8ANNA.SLNO.66.
JOINTLY.
69. SRI. RAMAPPA HEBBALLI
S/O SIDAPPA HEBBALLI,
AGE: 48 YEARS, OCC: AGRI,
SYNO.16/9.01G.
(OUT OF 4A.20G).SLNO.66.
70. SMT. KALVATHI R CHELAVADI (HOLER)
W/O LATE. RAJAPPA LAXMAPPA HOLER,
AGE: 55 YEARS, OCC: AGRI,
SYNO.27/6.35G.SLNO.15.
- 32 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
71. SRI. MANJUNATH ALIAS
MANJAPPA G HEBBAL S/O GADIGEPPA HEBBAL,
AGE: 44 YEARS, OCC: AGRI,
SYNO.147/1B.1A.13G.SLNO.99.
72. SMT. LACHAMAVVA ALIAS
LASKHMAVVA P BALANNVAR W/O PUNDAPPA,
AGE: 66 YEARS, OCC: AGRI,
SYNO.62/3.1A.27G.8ANNASLNO.64.
JOINTLY.
73. SMT. MALLAVA R GOUDAR,
W/O RUDRAGOUDA GOUDAR,
AGE: 54 YEARS, OCC: AGRI,
SYNO.62/3.1A.27G.8ANNASLNO.64.
JOINTLY.
74. SMT. PARRAVVA M GOUDAR,
W/O MAHADEVAPPA GOUDAR,
AGE: 52 YEARS, OCC: AGRI,
SYNO.62/3.1A.27G.8ANNASLNO.64.
JOINTLY.
75. SMT. RATNAVVA D GOUDAR,
W/O DHARMANNA. GOUDAR,
AGE: 46 YEARS, OCC: AGRI,
SYNO.62/3.1A.27G.8ANNASLNO.64.
JOINTLY.
76. SMT. GIRIYAVVA S MALAGAVI,
W/O SANGAPPA MALAGAVI,
AGE: 66 YEARS, OCC: AGRI,
SYNO.66/1K.1A.13G.SLNO.73.
SYNO.66/1/B.2A.SLNO.79.
JOINTLY.
- 33 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
77. SMT. BASAVVA M KUNTOGI
W/O MALLAPPA KUNTOGI,
AGE: 64 YEARS, OCC: AGRI,
SYNO.66/1/K.1A.13G.SLNO.73.
SYNO.66/1/B.2A.SLNO.79.
JOINTLY.
78. SMT. MALLAVVA ALIAS LASKHMIBAI DAYANNAVAR
W/O BASAPPA,
AGE: 50 YEARS, OCC: AGRI,
SYNO.66/1/K.1A.13G.SLNO.73.
SYNO.66/1/B.2A.SLNO.79.
JOINTLY.
79. SRI. ERRANNA B DAYANNAVAR
S/O BASAPPA DAYANNAVAR,
(ONE SISTER SHANTAVVA P KUNTOGI
DIED ON 31.07.2021)
AGE: 29 YEARS, OCC: AGRI,
SYNO.66/1/K.1A.13G.SLNO.73.
SYNO.66/1/B.2A.SLNO.79.
JOINTLY.
80. SMT. SANGAVVA V HELWAR
ALIAS DODMANI W/O VITAPPA,
AGE: 72 YEARS, OCC: AGRI,
SYNO.9/8.27G.SLNO.05.
JOINTLY.
81. SRI. SANGAPPA V HELWAR
S/O VITAPPA HELWAR,
AGE: 42 YEARS, OCC: AGRI,
SYNO.9/8.27G.SLNO.05.
JOINTLY.
- 34 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
82. SMT. BASAMMA N HELWAR
ALIAS DODMANI W/O NELLAPPA,
AGE: 42 YEARS, OCC: AGRI,
SYNO.9/8.27G.SLNO.05.
JOINTLY.
83. SRI. RAMAPPA L LAMANI
S/O LACHAPPA LAMANI,
AGE: 63 YEARS, OCC: AGRI,
SYNO.37/29.4.A.4.G.SLNO.30.
JOINTLY.
84. SRI. SHANKRAPPA L LAMANI
S/O LACHAPPA LAMANI,
AGE: 61 YEARS, OCC: AGRI,
SYNO.37/29.4A.4G.SLNO.30.
JOINTLY.
85. SRI. OBANNA L LAMANI
S/O LACHAPPA LAMANI,
AGE: 59 YEARS, OCC: AGRI,
SYNO.37/29.4A.4G.SLNO.30.
JOINTLY.
86. SRI. BASU D LAMANI
S/O DAKAPPA LAMANI,
AGE: 55 YEARS, OCC: AGRI,
SYNO.37/29.4A.4G.SLNO.30.
JOINTLY.
87. SRI. CHANDRASHEKAR D LAMANI
S/O DAKAPPA LAMANI,
AGE: 53 YEARS, OCC: AGRI,
SYNO.37/29.4A.4G.SLNO.30.
JOINTLY.
- 35 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
88. SRI. NEMANNA T LAMANI
S/O TARAPPA LAMANI,
AGE: 45 YEARS, OCC: AGRI,
SYNO.37/29.4A.4G.SLNO.30.
JOINTLY.
89. SRI. GANESH T LAMANI
S/O TARAPPA LAMANI,
AGE: 43 YEARS, OCC: AGRI,
SYNO.37/29.4A.4G.SLNO.30.
JOINTLY.
90. SMT SHARDHABAI D LAMANI
W/O DANAPPA LAMANI,
AGE: 35 YEARS, OCC: AGRI,
SYNO.37/29.4A.4G.SLNO.30.
JOINTLY.
91. SRI VISHAL D LAMANI
S/O DANAPPA LAMANI,
AGE: 19 YEARS, OCC: AGRI,
SYNO.37/29.4A.4G.SLNO.30.
JOINTLY.
92. SMT MAKALAVVA (MAKALAPPA) L TALWAR,
W/O LACHAPPA TALAWAR,
AGE: 68 YEARS, OCC: AGRI,
SYNO.46/2B.12G.SLNO.59.
JOINTLY.
93. SRI SANGAPPA L TALWAR
S/O LACHAPPA TALWAR,
AGE: 55 YEARS, OCC: AGRI,
SYNO.46/2B.12G.SLNO.59.
JOINTLY.
- 36 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
94. SRI YAMUNAPPA L TALWAR
S/O LACHAPPA TALAWAR,
AGE: 52 YEARS, OCC: AGRI,
SYNO.46/2B.12G.SLNO.59.
JOINTLY.
95. SRI PARSAPPA L TALWAR
S/O LACHAPPA TALAWAR,
AGE: 50 YEARS, OCC: AGRI,
SYNO.46/2B.12G.SLNO.59.
JOINTLY.
96. SMT THANGYAVVA L TALWAR
D/O LACHAPPA TALAWAR,
AGE: 48 YEARS, OCC: AGRI,
SYNO.46/2B.12G.SLNO.59.
JOINTLY.
97. SRI BASAPPA L TALWAR
S/O LACHAPPA TALAWAR,
AGE: 46 YEARS, OCC: AGRI,
SYNO.46/2B.12G.SLNO.59.
JOINTLY.
98. SRI NAGAPPA L TALWAR
S/O LACHAPPA TALAWAR,
AGE: 44 YEARS, OCC: AGRI,
SYNO.46/2B.12G.SLNO.59.
JOINTLY.
99. SMT YELLAVVA L TALWAR
W/O LAKSMAN TALAWAR,
AGE: 74 YEARS, OCC: AGRI,
SYNO.46/2B.12G.SLNO.59.
JOINTLY.
- 37 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
100.SRI KALLAPPA V TALWAR
S/O VITTAPPA TALAWAR,
AGE: 73 YEARS, OCC: AGRI,
SYNO.46/2B.12G.SLNO.59.
JOINTLY.
101.SMT LACHAMAVVA T TALWAR
W/O TIPANNA TALAWAR,
AGE: 70 YEARS, OCC: AGRI,
SYNO.46/2B.12G.SLNO.59.
JOINTLY.
102.SMT BALLAVVA B JOGIN
W/O BHEMMAPPA JOGIN,
AGE: 65 YEARS, OCC: AGRI,
SYNO.46/2B.12G.SLNO.59.
JOINTLY.
(LACHAMAVVA THE MOTHER
IN LAW OF PETTIONERS 92 TO
102. DEATH CERTIFICATE IS PRODUCED.)
103. SMT YAMUNAVVA Y HELWAR
ALIAS DODMANI W/O YELLAPPA,
AGE: 65 YEARS, OCC: AGRI,
SYNO.9/3.38G.SLNO.1.
JOINTLY.
104. SMT RANGAVVA V HELWAR
W/O VISHWANTH HELAWAR,
AGE: 42 YEARS, OCC: AGRI,
SYNO.9/3.38G.SLNO.1.
JOINTLY.
105. SRI RANGAPPA Y HELWAR
S/O YELLAPPA HELWAR,
AGE: 40 YEARS, OCC: AGRI,
- 38 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.9/3.38G.SLNO.1.
JOINTLY.
106. SMT GANGAVVA U HELWAR
W/O UMESH HELAWAR,
AGE: 38 YEARS, OCC: AGRI,
SYNO.9/3.38G.SLNO.1.
JOINTLY.
107. SRI. MANJUNATH M YANKUNCHI,
S/O LATE, MUTTAPPA YANAKUNCHI,
AGE: 19 YEARS, OCC: AGRI,
SYNO.31/2.16G.SLNO.21.
JOINTLY.
ALL ARE R/O MUGULLOLI VILLAGE,
TALUK AND DISTRICT BAGALKOT 587111.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
AND:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCES,
TEQNICAL-5, VIDHANA SOUDHA,
- 39 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
BENGALURU-560001.
4. THE COMMISSIONER
UPPER KRISHNA PROJECT (UKP),
NAVANAGAR, BAGALKOTE-587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.,
(KBJNL), 3RD FLOOR, K.R. CIRCLE,
BENGALURU-560001.
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ. AND DIST. BAGALKOTE-587204.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ. AND DIST. BAGALKOTE-587204.
...RESPONDENTS
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. CHETAN MUNNOLI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA, PRAYING TO I) ISSUE A WRIT
IN THE NATURE OF MANDAMUS DIRECTING THE RESPONDENTS
NO.3 TO 7 TO PASS A CONSENT AWARD AS PER GOVERNMENT
ORDER NO.JASUME 93 KBN 2025 ISSUED BY WATER
RESOURCES DEPARTMENT (TEQNICAL-5) BENGALURU DATED
09.10.2025 VIDE ANNEXURE D ISSUED BY RESPONDENT NO.3
AND PAY COMPENSATION TO THE PETITIONERS WITHIN 1
MONTH IN THE INTEREST OF JUSTICE AND EQUITY. II) GRANT
SUCH OTHER AND FURTHER RELIEF/S INCLUDING THE
ISSUANCE APPROPRIATE WRIT OR ORDER/S AS THIS HON'BLE
- 40 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
COURT DEEMS FIT IN THE FACTS AND CIRCUMSTANCES OF
THIS CASE.
IN WP NO.109440/2025
BETWEEN:
1. SRI. MUDAPPA @ MUDAKAPPA METI
S/O: HANUMAPPA METI,
AGE: 67 YEARS, OCC: AGRI,
(SIDDAPPA METI DIED)
SYNO.143/4.2A.4G. SLNO.130.
SYNO.143/5.1A.14G.SLNO.131.
2. SRI. RANGAPPA S BANAKATTI,
S/O: SANGAPPA. BANAKATTI,
AGE: 46 YEARS, OCC: AGRI,
SYNO.102/4K.1A.3G.SLNO.5.
SYNO.102/4D.1A.8G.SLNO.6.
3. SRI. MALLAPPA S. UDDANNAVAR
ALIAS NIDAGUNDI S/O: SANNAPPA,
AGE: 50 YEARS, OCC: AGRI,
SYNO.114/1B/1.1.A.30G.SLNO.48.
4. SMT. SHANTAWWA METI,
W/O: LATE, GIRIYAPPA METI,
AGE: 50 YEARS, OCC: AGRI,
SYNO.108/1.27G.5AANA.SLNO.28.
5. SRI. BALAPPA METI,
S/O: CHANDRAPPA METI,
AGE: 52 YEARS, OCC: AGRI,
SYNO.108/5.26G.5.AANA.SLNO.28.
6. SRI. SHIVAPPA C. METI,
S/O: CHANDRAPPA METI,
- 41 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 48 YEARS, OCC: AGRI,
SYNO.108/6.26G.11.AANA.SLNO.28.
7. SRI. SANGAPPA. C. METI,
S/O: CHANDRAPPA METI,
AGE: 46 YEARS, OCC: AGRI,
SYNO.108/7.26G.11.A.SLNO.28.
8. SRI. SHIVAPPA.V. CHELUVADI
@ HOLER S/O: VENKAPPA,
AGE: 60 YEARS, OCC: AGRI,
SYNO.180/2B.1A.36G.SLNO.176.
9. SRI. SHANKRAPPA G CHINIGERI,
S/O: GERIYAPPA CHINIGERI,
AGE: 53 YEARS, OCC: AGRI,
SYNO.116/4.1A.11G.SLNO.63.
10. SRI. GYANAPPA Y. METI,
S/O: YAMANAPPA METI,
AGE: 55 YEARS, OCC: AGRI,
SYNO.120/1+2/A/2.(120/1+2A)
5A.39G.SLNO.91.
11. SRI. CHANDRAPPA K. KOLAMALI,
S/O: KALAPPA KOLAMALI,
AGE: 45 YEARS, OCC: AGRI,
SYNO.147/2.1A.32G.8.AANASLNO.144.
12. SRI. KANAKAPPA Y SONNAD,
S/O: YALLAPPA SONNAD,
AGE: 40 YEARS, OCC: AGRI,
SYNO.118/1K.1A.2G.SLNO.73.
SYNO.118/1B.1A.3G.SLNO.74.
13. SRI. YALLAPPA K. SONNAD,
- 42 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O: KANAKAPPA SONNAD,
AGE: 68 YEARS, OCC: AGRI,
SYNO.118/1D.3A.11G.SLNO.72.
14. SMT. SHANTAWWA P UDDANNAVAR,
W/O: LATE, PANDAPPA,
AGE: 55 YEARS, OCC: AGRI,
SYNO.146/3.1A.22G.SLNO.139.
JOINTLY.
15. SRI. MAYAWWA S KOULAGI,
S/O: SHARANAPPA KOULAGI,
AGE: 40 YEARS, OCC: AGRI,
SYNO.146/3.1A.22G.SLNO.139.
JOINTLY.
16. SRI. PARASAPPA P UDDANNAVAR,
S/O: LATE, PANDAPPA,
AGE: 30 YEARS, OCC: AGRI,
SYNO.146/3.1A.22G.SLNO.139.
JOINTLY.
17. SRI. KANAKAPPA Y MADAR,
S/O: YAMANAPPA MADAR,
AGE: 59 YEARS, OCC: AGRI,
SYNO.107/6.3A.13G.SLNO.26.
JOINTLY.
18. SMT. GOURAVVA R MADAR,
W/O: RAMAPPA MADAR,
AGE: 44 YEARS, OCC: AGRI,
SYNO.107/6.3A.13G.SLNO.26.
JOINTLY.
19. SRI. DURUGAPPA Y MADAR
S/O: YAMANAPPA MADAR,
- 43 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 44 YEARS, OCC: AGRI,
SYNO.107/6.3A.13G.SLNO.26.
JOINTLY.
20. SRI. LAKKAPPA Y MADAR
S/O: YAMANAPPA MADAR,
AGE: 42 YEARS, OCC: AGRI,
SYNO.107/6.3A.13G.SLNO.26.
JOINTLY.
21. SRI. RAMAPPA Y MADAR,
S/O: YAMANAPPA MADAR,
AGE: 40 YEARS, OCC: AGRI,
SYNO.107/6.3A.13G.SLNO.26.
JOINTLY.
22. SMT. RENUKA J MADAR,
W/O: JAGADEESH MADAR,
AGE: 38 YEARS, OCC: AGRI,
SYNO.107/6.3A.13G.SLNO.26.
JOINTLY.
23. SRI. YALAGURADAPPA K KOLAVALI
@ KOLAMALI S/O: KALAPPA,
AGE: 62 YEARS, OCC: AGRI,
SYNO.143/1A.2A. SLNO.126.
24. SRI. YADAPPA K KOLAMALI,
S/O: KALAPPA KOLAMALI,
AGE: 55 YEARS, OCC: AGRI,
SYNO.147/3.1A.31G.SLNO.145.
25. SRI. DIGAMBAR K KOLAMALI,
S/O: KALAPPA KOLAMALI,
AGE: 45 YEARS, OCC: AGRI
SYNO.147/1.1A.33G.8.ANNA.SLNO.143.
- 44 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
26.SRI. BHIMAPPA S NIDAGUNDI,
@ UDDANNAVAR S/O: SANNAPPA,
AGE: 56 YEARS, OCC: AGRI,
SYNO.140/3.M.1A.19G.SLNO.122.
SYNO.114/1B/2.1A.28G.SLNO.49.
27. SRI. SIDDAPPA Y METI,
S/O: YAMANAPPA METI,
AGE: 35 YEARS, OCC: AGRI,
SYNO.128/3B.1A.26G.SLNO.102.
28. SRI. MANJU Y METI,
S/O: YAMANAPPA METI,
AGE: 32 YEARS, OCC: AGRI,
SYNO.128/8.1A.17.G.SLNO.102.
29. SRI. LAKSHMAN Y METI,
S/O: YAMANAPPA METI,
AGE: 29 YEARS, OCC: AGRI,
SYNO.128/9.1A.6.G.SLNO.102.
30. SRI. NAGAPPA S METI
@ BENAKATTI S/O: SANGAPPA,
AGE: 55 YEARS, OCC: AGRI,
SYNO.108/3.2A.16G.8.AANA.SLNO.30.
31.SMT. RANGAVVA R HADAPAD
W/O: RAMAPPA HADAPAD,
AGE: 68 YEARS, OCC: AGRI,
SYNO.174/1A.1A.27G.SLNO.156.
JOINTLY.
32. SMT. KAMALAVVA D HADAPAD
W/O: DHARAMAPPA HADAPAD,
AGE: 67 YEARS, OCC: AGRI,
- 45 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.174/1A.1A.27G.SLNO.156.
JOINTLY.
33. SRI. MALLAPPA L HADAPAD
S/O: LAKKAPPA HADAPAD,
AGE: 65 YEARS, OCC: AGRI,
SYNO.174/1A.1A.27G.SLNO.156.
JOINTLY.
34. SMT. MUTTAVVA R HADAPAD
W/O: RAMAPPA HADAPAD,
AGE: 64 YEARS, OCC: AGRI,
SYNO.174/1A.1A.27G.SLNO.156.
JOINTLY.
35. SMT, LAKKAVVA S HADAPAD
W/O: SHIVALINGAPPA HADAPAD,
AGE: 60 YEARS, OCC: AGRI,
SYNO.174/1A.1A.27G.SLNO.156.
JOINTLY.
36. SRI. THIPPANNA S HADAPAD
S/O: SHIVALINGAPPA HADAPAD,
AGE: 39 YEARS, OCC: AGRI,
SYNO.174/1A.1A.27G.SLNO.156.
JOINTLY.
37. SMT. SHAKUNTALA L HADAPAD
W/O: LAKKAPPA HADAPAD,
AGE: 38 YEARS, OCC: AGRI,
SYNO.174/1A.1A.27G.SLNO.156.
JOINTLY.
38. SRI. HANAMAPPA A METI,
S/O: AASANGAPPA METI,
AGE: 62 YEARS, OCC: AGRI,
- 46 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.108/4.2.A.16G.8.AANA.SLNO.31.
JOINTLY.
39. SRI. DYAVAPPA A METI,
S/O: AASANGAPPA METI,
AGE: 56 YEARS, OCC: AGRI,
SYNO.108/4.2.A.16G.8.AANA.SLNO.31.
JOINTLY.
40. SMT. YALLAVVA S METI,
W/O: LATE, SANGAPPA METI,
AGE: 52 YEARS, OCC: AGRI,
SYNO.108/4.2.A.16G.8.AANA.SLNO.31.
JOINTLY.
41. SRI. MANJUNATH S METI
S/O: SANGAPPA METI,
AGE: 26 YEARS, OCC: AGRI,
SYNO.108/4.2.A.16G.8.AANA.SLNO.31.
JOINTLY.
42. SRI. SHIVANAND S METI
S/O: SANGAPPA METI,
AGE: 24 YEARS, OCC: AGRI,
SYNO.108/4.2.A.16G.8.AANA.SLNO.31.
JOINTLY.
43. SRI. UMESH S METI
S/O: SANGAPPA METI,
AGE: 24 YEARS, OCC: AGRI,
SYNO.108/4.2.A.16G.8.AANA.SLNO.31.
JOINTLY.
44. SRI. MALAKAJAPPA V DATTI,
S/O: VIRUPAKSHAPPA DATTI,
AGE: 74 YEARS, OCC: AGRI,
- 47 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.128/4.1.A.2G.6.AANA.SLNO.103.
45. SRI. SHIVAPPA B MAALI
S/O: BASAPPA MAALI,
AGE: 64 YEARS, OCC: AGRI,
SYNO.115/1.2.A.20G.SL.NO.51.
SLNO.115/3. 21.G.SL.NO. 56.
JOINTLY.
46. SRI. VEERABHADRAPPA B MAALI
S/O: BASAPPA MAALI,
AGE: 40 YEARS, OCC: AGRI,
SYNO.115/1.2.A.20G.SLNO.51.
47. SRI. SOMAPPA N BILAGI
S/O: NIJALINGAPPA BILAGI,
AGE: 58 YEARS, OCC: AGRI,
SYNO.105/4.1.A.35G.SLNO.17.
48. SMT. RENUKA C GONAL
W/O: CHANDRAPPA GONAL,
AGE: 40 YEARS, OCC: AGRI,
SYNO.115/2B.1.A.2G.SLNO.55.
PETITIONER NO. 48 MOTHER WAS
SHANTAWA L KHANAPUR AND DIED ON
06.09.2022. AND SISTER BHIMAVVA
C AVARADI DIED ON 31.05.2016.
JOINTLY.
49. SMT. YAMANAVVA S JAMMANAKATTI
W/O: SHIVAPPA JAMANAKATTI,
AGE: 84 YEARS, OCC: AGRI,
SYNO.126/1.2.A.30G.
(OUT OF 5.A.7.G)SLNO.93.
JOINTLY.
- 48 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
50. SMT. HANUMAVVA L GANJAL
W/O: LAKSHMAN GANJAL,
AGE: 58 YEARS, OCC: AGRI,
SYNO.126/1.2.A.30G.
(OUT OF 5.A.7.G)SLNO.93.
JOINTLY.
51. SMT. NAGAVVA S METI
W/O: SANGAPPA. METI,
AGE: 55 YEARS, OCC: AGRI,
SYNO.126/1.2.A.30G.
(OUT OF 5.A.7.G)SLNO.93.
JOINTLY.
52. SRI, ANDANAPPA D HANDARGAL
S/O: DYAVAPPA,
AGE: 64 YEARS, OCC: AGRI,
SYNO.126/1.2.A.30G.
(OUT OF 5.A.7.G)SLNO.93.
JOINTLY.
53. SRI. YALLAPPA A HANDARGAL,
S/O: ANDANAPPA,
AGE: 39 YEARS, OCC: AGRI,
SYNO.126/1.2.A.30G.
(OUT OF 5.A.7.G)SLNO.93.
JOINTLY.
54. SMT. PARVATI S METI
W/O: SABANNA METI,
AGE: 65 YEARS, OCC: AGRI,
SYNO.144/3.19A.34G SLNO.132.
55. SRI. MALLIKARJUN S METI
S/O: SABANNA METI,
AGE: 40 YEARS, OCC: AGRI,
- 49 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.144/3.19A.34G SLNO.132.
56. SMT. JAYALAKSMI S METI
W/O: SABANNA,
AGE: 35 YEARS, OCC: AGRI,
SYNO.144/3.19A.34G SLNO.132.
JOINTLY.
57. SMT. AMBUJA P METI,
W/O: LATE. PARAMESHWAR S METI,
DIED ON
AGE: 48 YEARS, OCC: AGRI,
SYNO.144/4.19A.34G.SLNO.132.
JOINTLY.
58. SMT. PRIYANKA P METI
D/O: LATE, PARAMESHWAR,
AGE: 26 YEARS, OCC: AGRI,
SYNO.144/4.19A.34G.SLNO.132.
JOINTLY.
59. SMT, RAJESHWARI P METI
D/O: LATE, PARAMESHWAR,
AGE: 24 YEARS, OCC: AGRI,
SYNO.144/4.19A.34G.SLNO.132.
JOINTLY.
60. SMT, MADHU P METI
D/O: LATE, PARAMESHWAR,
AGE: 21 YEARS, OCC: AGRI,
SYNO.144/4.19A.34G.SLNO.132.
JOINTLY.
61. SRI. GUDADAPPA A METI
S/O: AASANGAPPA METI,
AGE: 56 YEARS, OCC: AGRI,
- 50 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.144/5.19A.34G. SLNO.132.
JOINTLY.
62. SMT. YALLAWWA S CHALWADI
W/O: SHIVAPPA CHALAVADI,
AGE: 48 YEARS, OCC: AGRI,
SYNO.179/2.1.A.3G.SLNO.163.
JOINTLY.
63. SRI. PARASHURAM S CHALAWADI
S/O: SHIVAPPA CHALAVADI,
AGE: 27 YEARS, OCC: AGRI,
SYNO.179/2.1.A.3G.SLNO.163.
JOINTLY.
64. SRI. KAMANNA H METI
S/O: HANUMAPPA METI,
AGE: 55 YEARS, OCC: AGRI,
SYNO.120/1+2A.5A.25G. SLNO.90.
JOINTLY.
65. SRI. BHIRAPPA H METI,
S/O: HANUMAPPA METI,
AGE: 52 YEARS, OCC: AGRI,
SYNO.120/1+2A.5A.25G. SLNO.90.
JOINTLY.
66. SRI DHARMANNA V BHAJANTRI
S/O: NIJAPPA BHAJANTRI,
BHIMAPPA N BAJANTRI DIED
ON 12.11.2020.
AGE: 81 YEARS, OCC: AGRI,
SYNO.101/5.1A.17G. SLNO.1.
67. SRI, DHARIYAPPA BAJANTRI,
S/O: LATE RANGAPPA BAJANTRI,
- 51 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
RANGAPPA DIED ON 27.11.1998,
AGE: 50 YEARS, OCC: AGRI,
SYNO.101/6.18G. SLNO.2.
JOINTLY.
68. SRI, HANUMANTH R BAJANTRI
S/O: RAMAPPA BAJANTRI,
RANGAPPA DIED ON 27.11.1998,
AGE: 77 YEARS, OCC: AGRI,
SYNO.101/7.20G. SLNO.3.
JOINTLY.
69. SRI, THIMANNA BAJANTRI
S/O: RAMAPPA BAJANTRI,
AGE: 59 YEARS, OCC: AGRI,
SYNO.101/7.20G. SLNO.3.
JOINTLY.
70. SRI. SANNATAMMAPPA BAJANTRI
S/O: RAMAPPA BAJANTRI,
AGE: 52 YEARS, OCC: AGRI,
SYNO.101/7.20G. SLNO.3.
JOINTLY.
71. SRI. KUMAR BAJANTRI
S/O: LAKSHMAN BAJANTRI,
AGE: 32 YEARS, OCC: AGRI,
SYNO.101/7.20G. SLNO.3.
JOINTLY.
72. SRI. BASAPPA. KOLAMALI
S/O: KALINGAPPA @ KALAPPA,
AGE: 75 YEARS, OCC: AGRI,
SYNO.143/1B.1A.7G. SLNO.127.
JOINTLY.
- 52 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
73. SRI. RACHAPPA ADIVEPPA PATTANAD
S/O: ADIVEPPA PATTANAD,
AGE: 55 YEARS, OCC: AGRI,
SYNO.114/2+3+3(114/2).
2A.37G SLNO.50.(OUT OF 7.A. 12.G)
SYNO.114/2+3+4(114/3).
SYNO.114/2+3+4(114/4).
JOINTLY.
74. PHAKIRAVVA W/O. BALAPPA KARADI,
AGE: 51 YEARS,
SY NO.143/2. SI NO.128
ALL ARE R/O: BENNUR VILLAGE,
TALUK AND DISTRICT BAGALKOT-587101.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
and:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
VIDHANA SOUDHA,BENGALURU - 560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCE,
TECHNICAL-5, VIDHANA SOUDHA,
BENGALURU- 560001.
- 53 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
4. THE COMMISSIONER
UPPER KRISHNA PROJECT (UKP),
NAVANAGAR, BAGALKOT-587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.
(KBJNL), 3RD FLOOR, K.R.CIRCLE,
BENGALURU-560001.
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
BAGALKOT, TQ & DIST: BAGALKOT-587204.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOT-587204.
...RESPONDENTS
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. CHETAN MUNNOLI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA, PRAYING TO (I) ISSUE A
WRITE IN THE NATURE OF MANDAMUS DIRECTING THE
RESPONDENTS NO.3 TO 7 TO PASS A CONSENT AWARD AS PER
GOVERNMENT ORDER NO. JASUME 93 KBN 2025 ISSUED BY
WATER RESOURCES DEPARTMENT (TEQNICAL-5) 09.10.2025
VIDE ANNEXURE-D ISSUED BY RESPONDENT NO.3 AND PAY
COMPENSATION TO THE PETITIONERS WITHIN 1 MONTH IN THE
INTEREST OF JUSTICE AND EQUITY. (II) GRANT SUCH OTHER
AND FURTHER RELIEF/S INCLUDING THE ISSUANCE OF
APPROPRIATE WRIT OR ORDER/S AS THIS HON'BLE COURT
DEEMS FIT IN THE FACTS AND CIRCUMSTANCES OF THIS CASE.
- 54 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
IN WP NO.109516/2025
BETWEEN:
1. VITTAL S/O. BASAPPA MUDHOL
AGE: 71, OCC: AGRI.,
R/O. HIRE-SANSI , DEVANAL,
TQ & DIST: BAGALKOT.
2. SHIVANAND
S/O. VEERRUPAKSHAPPA PATIL
AGE: 63, OCC: AGRI
R/O. HIRESANSHI, CHIKK-SANSI,
DEVANAL, TQ & DIST: BAGALKOT.
3. PAVAN S/O. VISHAVANTH PUROHIT
AGE: 39, OCC: AGRI.,
R/O. WAARD NO.1, HOSUR CHOWK KALADGI
TQ & DIST: BAGALKOT.
4. SHANKAR S/O. VIRUPAKSHAPPA PATIL
AGE: 54, OCC: AGRI.,
R/O. HIRE-SANSI, DEVANAL,
TQ & DIST: BAGALKOT.
5. ASHOK S/O. GURALINGAPPA PATIL
AGE: 51, OCC: AGRI.,
R/O. HIRE-SANSI , DEVANAL,
TQ & DIST: BAGALKOT.
6. LAXMAN S/O. NILAPPA HADPAD
AGE: 57, OCC: AGRI.,
R/O. HIRE-SANSI , DEVANAL,
TQ & DIST: BAGALKOT.
7. BEERAPPA S/O. TIPPANNA JANAMATTI
AGE: 71, OCC: AGRI.,
- 55 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
R/O. HIRE-SANSI , DEVANAL,
TQ & DIST: BAGALKOT.
8. RUDRAPPA S/O. TIMANNA JANAMATTI
AGE: 77, OCC: AGRI.,
R/O. HIRE-SANSI , DEVANAL,
TQ & DIST: BAGALKOT.
9. SATYAPPA S/O. LAXMAPPA PUJARI
AGE: 63, OCC: AGRI.,
R/O.WARD NO.1, HIRE-SANSI ,
TQ & DIST: BAGALKOT.
10. MAHALINGAPPA S/O. GURULINGAPPA
AGE: 53, OCC: AGRI.,
R/O. WARD NO. 05 SHIVAJI CIRCLE
MAHARANI KESRI ROAD MUDHOL
TQ. MUDHOL, DIST: BAGALKOT
11. HAJISAB S/O. IBRAHIMSAB MULLA
AGE: 53, OCC: AGRI.,
R/O. # 274 WARD NO.2, KALADGI,
TQ & DIST: BAGALKOT.
12. BIBIJAN S/O. BABUSAB MULLA
AGE:55, OCC: AGRI.,
R/O. # 279 KALADGI,
TQ & DIST: BAGALKOT.
13. NILAVVA W/O. KATTIYAPPA KATTEPPANAVAR
AGE: 57, OCC: AGRI.,
R/O. BILAGI, TQ. BILAGI, DIST: BAGALKOT
14. MALLAPPA S/O. VIRUPAKSHAPPA PATIL
AGE: 58, OCC: AGRI.,
R/O. HIRE-SANSI , DEVANAL,
- 56 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
TQ & DIST: BAGALKOT.
15. RAJESAB S/O. RAMAJANASAB GOTE
AGE: 66, OCC: AGRI.,
R/O. # 186 KALADGI,
TQ & DIST: BAGALKOT.
16. HUSENSAB S/O. RAMAJANASAB GOTE
AGE: 58, OCC: AGRI.,
R/O. WARD KERAONI KALADGI,
TQ & DIST: BAGALKOT.
17. VITTAL S/O. NAGAPPA PUJARI
AGE: 52, OCC: AGRI.,
R/O. #89, HIRE-SANSI , DEVANAL,
TQ & DIST: BAGALKOT.
18. MALLAPPA N NANDYAL
AGE: 74 , OCC: AGRI.,
R/O. GOVINAKOPPA, TULASIGERI,
TQ/DIST: BAGALKOT.
19. YALLAPPA S/O. BHARAMAPPA MADAR
AGE: 37 , OCC: AGRI.,
R/O. 332/A, GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.
20. MARUTI R. MADAR
AGE: 40, OCC: AGRI.,
R/O. GOVINAKOPPA,
TQ/DIST: BAGALKOT.
21. PARASAPPA MUDAKAPPA SHIVANICHCHI
AGE: 51, OCC: AGRI.,
R/O. #14 GOVINAKOPPA,
TQ/DIST: BAGALKOT.
- 57 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
22. NINGAPPA S/O. HAVALAPPA TOTAD
AGE: 51 , OCC: AGRI.,
R/O. GOVINAKOPPA, TULASIGERI,
TQ/DIST: BAGALKOT.
23. SHANKRAPPA S/O. RAYAPPA SHIVANICHCHI
AGE: 72 , OCC: AGRI.,
R/O. GOVINAKOPPA,
TQ/DIST: BAGALKOT.
24. DYAMAVVA W/O. YAMANAPPA MADAR
AGE: 61, OCC: AGRI.,
R/O. GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.
25. PHAKIRAVVA W/O. HANAMANT MADAR
AGE: 62, OCC: AGRI.,
R/O. GOVINAKOPPA, TULASIGERI,
TQ/DIST: BAGALKOT.
26. BHIMANNA S/O. TIPPANNA BIDAKI
AGE: 71, OCC: AGRI.,
R/O. GOVINAKOPPA, TULASIGERI,
TQ/DIST: BAGALKOT.
27. SIDRAYAPPA S/O. BIRAPPA SHIVANICHCHI
AGE: 70, OCC: AGRI.,
R/O. GOVINAKOPPA, TULASIGERI,
TQ/DIST: BAGALKOT.
28. BIRAPPA S/O. NEELAPA SHIVANICHCHI
AGE: 32, OCC: AGRI.,
R/O. GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.
- 58 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
29. RAYAPPA TIPPANNA BIDAKI
AGE: 81 , OCC: AGRI.,
R/O. GOVINAKOPPA, TULASIGERI,
TQ/DIST: BAGALKOT.
30. YANKAPPA H TOTAD
AGE: 74 , OCC: AGRI.,
R/O. GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.
31. MUTTAPPA S/O. BASAPPA TOTAD
AGE: 60 , OCC: AGRI.,
R/O. GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.
32. SHIDARAYAPPA S/O. NEELAPPA SHIVANICHCHI
AGE: 36 , OCC: AGRI.,
R/O. GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.
33. LAKKAPPA S/O. HAVALAPPA TOTAD
AGE: 57, OCC: AGRI.,
R/O. GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.
34. SIDDAPPA S/O. HANAMAPPA TOTAD
AGE: 72, OCC: AGRI.,
R/O. GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.
35. HANAMANT S/O. TAMMANNA MADAR
AGE: 38, OCC: AGRI.,
R/O. GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.,
36. BHIMAPPA S/O. MALLAPPA NANDYAL
- 59 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 44, OCC: AGRI.,
R/O. GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.
37. ADIVEPPA S/O. BASAPPA TOTAD
AGE: 79, OCC: AGRI.,
R/O. GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.
38. BEERAPPA S/O. BASAPPA TOADA
AGE: 72, OCC: AGRI.,
R/O. GOVINAKOPPA, TULASIGERI,
TQ/DIST: BAGALKOT.
39. HANMANT S/O. MARAGAVVA MADAR
AGE: 70, OCC: AGRI.,
R/O. GOVINAKOPPA,
TQ/DIST: BAGALKOT.
40. YALLAVVA W/O. YALLAPPA HOSAMANI
AGE: 47, OCC: AGRI.,
R/O. DADIBHAVI SALAPUR
DIST. BELAGAVI,
41. MUTTAPPA S/OYAMANAPPA MADAR
AGE: 63, OCC: AGRI.,
R/O. GOVINAKOPPA,
TQ/DIST: BAGALKOT.
42. SHIVAPPA S/O. YAMANAPPA MADAR
AGE: 54, OCC: AGRI.,
R/O. GOVINAKOPPA,
TQ/DIST: BAGALKOT.
43. BHIMAPPA S/O. MARAGEVVA MADAR
AGE: 50, OCC: AGRI.,
- 60 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
R/O. GOVINAKOPPA,
TQ/DIST: BAGALKOT.
44. YALLAPPA S/O. PAKIRAPPA NANDYAL
AGE: 58, OCC: AGRI.,
R/O. GOVINAKOPPA,TULASIGERI,
TQ/DIST: BAGALKOT.
45. NINGAPPA S/O. NEELAPPA SHIVANICHCHI
AGE: 42, OCC: AGRI.,
R/O. GOVINAKOPPA,
TQ/DIST: BAGALKOT.
46. SHIVAPPA
S/O RUDRAPPA HOSAMANI
AGE :43 OCC:AGRI
47. BASHIRAAHMAD S/O. SAIDUSAB SOUDAGAR
AGE: 69 , OCC: AGRI.,
R/O. # 1027, KALADAGI,
TQ/DIST: BAGALKOT.
48. SAIFUDDIN S/O. SAIDUSAB SOUDAGHAR
AGE: 62, OCC: AGRI.,
R/O. KALADAGI, TQ/DIST: BAGALKOT.
49. KHAJA MAINUDDIN
S/O. SAIDUSAB SOUDAGAR,
AGE: 58 , OCC: AGRI.,
R/O. # 1424,KALADAGI,
TQ/DIST: BAGALKOT.
50. RAJAKSAB RAJESAB TELI
AGE: 70 , OCC: AGRI.,
R/O. KALADAGI, TQ/DIST: BAGALKOT.
- 61 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
51. KHWAJA S/O VAJIRASAB TELI
AGE: 47 , OCC: AGRI.,
R/O. KALADAGI, TQ/DIST: BAGALKOT.
52. RAJAKSAB VAJIRASAB TELI
AGE: 51, OCC: AGRI.,
R/O. BIJAPUR, TQ/DIST: BIJAPUR.
53. HOUSHABAL W/O. BALAVANTARAO WAGH
AGE: 78, OCC: AGRI.,
R/O. KALADAGI, TQ/DIST: BAGALKOT.
54. ANAND SUKHADEV WAGH
AGE: 55 , OCC: AGRI.,
R/O. #1252, WARD NO.5, KALADAGI,
TQ/DIST: BAGALKOT.
55. RUKUMUDDIN S/O. SAIDUSAB SOUDAGAR,
AGE: 59, OCC: AGRI.,
R/O. NEAR JUMIYA MASHIDI, KALADAGI,
TQ/DIST: BAGALKOT.
56. RUKMODDIN S/O. SAIDRSHED RISAIDAR
AGE: 39 , OCC: AGRI.,
R/O.WARD NO.8, KALADAGI,
TQ/DIST: BAGALKOT.
57. KOUSAR W/O.
MAHAMMAD RAFIQ KALADGI,
AGE: 53, OCC: AGRI.,
R/O. #238, NOORANI PLOT NEAKAR NAGAR,
OLD HUBLI, TQ. HUBLI, DIST: DHARWAD.
58. IRANNA S/O. NINGAPPA BADIGER
AGE: 52, OCC: AGRI.,
R/O. #1341, KALADAGI,
- 62 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
TQ/DIST: BAGALKOT.
59. YALLAPPA S/O. HANAMANT WAGYANAVAR
AGE: 60 , OCC: AGRI.,
R/O. #1347/2, KALADAGI,
TQ/DIST: BAGALKOT.
60. SHANMUKHAPPA
S/O. HANAMANT VAGYANAVAR
AGE: 72, OCC: AGRI.,
R/O. #1347, KALADAGI,
TQ/DIST: BAGALKOT-587101.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
and:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCE,
TEQNICAL-5, VIDHANA SOUDHA,
BENGALURU-560001.
4. THE COMMISSIONER
UPPER KRISHNA PROJECT (UKP),
- 63 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
NAVANAGAR, BAGALKOTE- 587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.,
(KBJNL), 3RD FLOOR, K.R.CIRCLE,
BENGALURU.560001.
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOTE-587204.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOTE-587204.
...RESPONDENTS
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. CHETAN MUNNOLI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA, PRAYING TO (I) ISSUE A
WRIT IN THE NATURE OF MANDAMUS DIRECTING THE
RESPONDENTS NO.3 TO 7 TO PASS A CONSENT AWARD IN
PURSUANCE OF NOTIFICATION DATED 13.11.2022 AS PER
GOVERNMENT ORDER NO.JASUME 93 KBN 2025 ISSUED BY
WATER RESOURCES DEPARTMENT (TEQNICAL-5) BENGALURU
DATED 09.10.2025 VIDE ANNEXURE D ISSUED BY RESPONDENT
NO.3 AND PAY COMPENSATION TO THE PETITIONERS WITHIN 1
MONTH IN THE INTEREST OF JUSTICE AND EQUITY. (II) GRANT
SUCH OTHER AND FURTHER RELIEFS/INCLUDING THE
ISSUANCE OF APPROPRIATE WRIT OR ORDER'S AS THIS
HON'BLE COURT DEEMS FIT IN THE FACTS AND
CIRCUMSTANCES OF THIS CASE.
- 64 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
IN WP NO.109524/2025
BETWEEN:
1. SRI. HANAMAPPA
S/O. MUDAKAPPA WALIKAR
AGE: 76 YEARS,
2. SHANTAVVA
W/O. ADIVEPPA BETAGERI
AGE: 57 YEARS,
3. SRI. BASAPPA
S/O HANAMAPPA HALIGERI
AGE: 52 YEARS, OCC. AGRI.,
4. SMT. GIRIJA PATIL
W/O. HANAMANTHGOUDA PATIL
AGE: 38 YEARS,
5. HANAMANTHGOUDA PATIL
S/O. RAMACHANDRAGOUDA PATIL
AGE: 47 YEARS,
6. GURU ANAGWADI
S/O. SHANKRAPPA ANAGAWADI
AGE: 40 YEARS,
7. RUKMAVVA KARADIGUDDA
W/O. KALINGAPPA KARADIGUDDA
AGE: 52 YEARS,
8. SHANKARAGOUDA PATIL
S/O. RAMACHANDRAGOUDA PATIL
AGE: 44 YEARS,
9. GUDUSAB NASHI
- 65 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O. AKBARSAB NASHI
AGE: 71 YEARS,
10. CHANDRASHEKHAR PATIL
S/O. SAGARAPPAGOUD PATIL
AGE: 53 YEARS,
11. LAXMAN BETAGERI
S/O. HANAMAPPA BETAGERI
AGE: 56 YEARS,
12. SHESHANAGOUDA PATIL
S/O. HANAMANTHGOUDA PATIL
AGE: 50 YEARS,
13. CHANDRAPPA NAIKAR
S/O. RAMACHANDRAPPA NAIKAR
AGE: 57 YEARS,
14. CHENNAPPA KATARAKI
S/O. TIPPANNA KATARAKI
AGE: 60 YEARS,
15. SHRISHAIL SAVALAGI
S/O. BASAPPA SAVALAGI
AGE: 56 YEARS,
16. BALAPPA JAKKANNAVAR
S/O. HANAMAPPA JAKKANNAVAR
AGE: 59 YEARS,
17. LAXMI KALLOLLI
W/O. GURALINGA KALLOLLI
AGE: 38 YEARS,
18. CHANDRASHEKHAR SHILLIYAPPANAVAR
- 66 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O. KRISHNAPPA SHILLIYAPPANAVAR
AGE: 56 YEARS,
19. ADIVEPPA HALAGALLI
S/O. SHANMUKHAPPA HALAGALLI
AGE: 52 YEARS,
20. NIRMALA VARAD
W/O. MANJUNATH VARAD
AGE: 31 YEARS,
21. SANGAPPA JAKKANNAVAR
S/O. HANAMAPPA JAKKANNAVAR
AGE: 64 YEARS,
22. MANJUNATH VARAD
S/O. MANTAPPA VARAD
AGE: 43 YEARS,
23. MARUDRAPPA KAMBAR
S/O. YAMANAPPA KAMBAR
AGE: 52 YEARS,
24. PRALHAD KARADIGUDDA
S/O. KANAKAPPA KARADIGUDDA
AGE: 41 YEARS,
25. MARUTI KARADIGUDDA
S/O. KANAKAPPA KARADIGUDDA
AGE: 37 YEARS,
26. SHIVANAND KARADIGUDDA
S/O. KANAKAPPA KARADIGUDDA
AGE: 31 YEARS,
27. KRISHNA KARADIGUDDA
- 67 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O. KANAKAPPA KARADIGUDDA
AGE: 29 YEARS,
28. ASHWAT KARADIGUDDA
S/O. KANAKAPPA KARADIGUDDA
AGE: 26 YEARS,
29. RAVI KARADIGUDDA
S/O. KANAKAPPA KARADIGUDDA
AGE: 37 YEARS,
30. KANAKAPPA KARADIGUDDA
S/O. YALLAPPA KARADIGUDDA
AGE: 82 YEARS,
31. BHAGIRATHI SHILLIYAPPANAVAR
W/O. CHANDRASHEKHAR SHILLIYAPPANAVAR
AGE: 47 YEARS,
32. HANAMANTH KARADIGUDDA
S/O. LAXMAN KARADIGUDDA
AGE:43 YEARS,
33. BHIMAPPA KARADIGUDDA
S/O. LAXMAN KARADIGUDDA
AGE: 30 YEARS,
34. AKSHAYA KARADIGUDDA
S/O. LAXMAN KARADIGUDDA
AGE: 23 YEARS,
35. CHANDRASHEKHAR PATIL
S/O. SANGANAGOUD PATIL
AGE: 35 YEARS,
- 68 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
36. GURULINGAPPA KALLOLLI
S/O. SIDRAMAPPA KALLOLLI
AGE: 44 YEARS,
37. HOLABASAPPA KALLOLLI
S/O. SIDRAMAPPA KALLOLLI
AGE: 58 YEARS,
38. BASAPPA BETAGERI
S/O. HANAMAPPA BETAGERI
AGE: 66 YEARS,
39. SANGAPPA KATARAKI
S/O. GADIGEPPA KATARAKI
AGE: 59 YEARS,
40. MUPPANNA MUKANI
S/O. NINGAPPA MAKANI
AGE: 52 YEARS,
ALL ARE R/O. UDAGATTI,
TQ & DIST: BAGALKOT-587103.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
and:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
- 69 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
VIDHANA SOUDHA, BENGALURU - 560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCE,
TEQNICAL-5, VIDHANA SOUDHA,
BENGALURU- 560001.
4. THE COMMISSIONER
UPPER KRISHNA PROJECT (UKP),
NAVANAGAR, BAGALKOTE- 587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.,
(KBJNL), 3RD FLOOR, K.R.CIRCLE,
BENGALURU-560001.
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOTE-587204.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOTE-587204.
...RESPONDENTS
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. CHETAN MUNNOLI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA, PRAYING TO I) ISSUE A WRIT
IN THE NATURE OF MANDAMUS DIRECTING THE RESPONDENTS
NO.3 TO 7 TO PASS A CONSENT AWARD AS PER GOVERNMENT
ORDER NO.JASUME 93 KBN 2025 ISSUED BY WATER
RESOURCES DEPARTMENT (TEQNICAL-5) BENGALURU DATED
- 70 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
09.10.2025 VIDE ANNEXURE-D ISSUED BY RESPONDENT NO.3
IN PERSUNCE OF NOTIFICATION BEARING NO.KOME/BHUSVAD-
2B/CR-930/2021-2022 DATED 13/11/2022 ANNEXURE-A AND
PAY COMPENSATION TO THE PETITIONERS WITHIN 1 MONTH IN
THE INTEREST OF JUSTICE AND EQUITY. II) GRANT SUCH
OTHER AND FURTHER RELIEF/S INCLUDING THE ISSUANCE OF
APPROPRIATE WRIT OR ORDER/S AS THIS HON'BLE COURT
DEEMS FIT IN THE FACTS AND CIRCUMSTANCES OF THIS CASE.
IN WP NO.109745/2025
BETWEEN:
1. SMT DALAVVA D/O: SOMAPPA MADAR.
W/O: HANUMAPPA MADAR.
AGE: 65 YEARS, OCC: AGRI
SY NO. 240/1.M 0.12G, 240/2 JOINTLY,
242/* M 0.37 G. SL NO.S 128, 129 AND 133.
2. SMT RENAVVA H BASARIGEDAD,
W/O: HUSSAINAPPA BASARIGEDAD,
AGE: 45 YEARS, OCC: AGRI,
240/2, M.01.G.242/* .M 0.37 G.
SL NO.S 129 AND 133. JOINTLY.
3. SMT SOMMAVVA S. PUJARI
W/O: SANGAPPA.
AGE: 42 YEARS, OCC: AGRI,
240/2, M.01.G.242/* .M 0.37 G.
SL NO.S 129 AND 133.JOINTLY.
4. SRI MUTHAPPA H MADAR
S/O: HANUMAPPA
AGE: 35 YEARS, OCC: AGRI,
240/2, M.01.G.242/* .M 0.37 G.
SL NO.S 129 AND 133. JOINTLY.
- 71 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
5. SRI. CHANDRASHEKAR H MADAR
S/O: HANUMAPPA
AGE: 33, OCC: AGRI,
240/2, M.01.G.242/* .M 0.37 G.
SL NO.S 129 AND 133. JOINTLY.
6. DURGAVVA @ CHANNAMMA,
W/O SHEKHAR METRI
AGE: 37 YEARS, OCC: AGRI,
240/2, M.01.G.242/* .M 0.37 G.
SL NO.S 129 AND 133. JOINTLY.
7. SRI MUDDAPPA. Y. MADAR
S/O: YALAGURDAPPA
AGE: 72 YEARS, OCC: AGRI,
SYNO.242/*, M 0.37.G. SL NO.133
HANUMAPPA Y MADAR,
DIED ON 18.08.2000
LR'S ARE PETITIONER NO.S 1 TO 6,
8. SRI. SOMAPPA (SOMAVVA) A MADAR,
S/O: AMMANNA MADAR,
AGE: 63 YEARS, OCC: AGRI,
SYNO.242/*, M 37.G SL NO.133.
SYNO.241/3, M 04.G SL NO.132.
JOINTLY.
9. SMT HANUMAVVA B MADAR,
W/O: BHIMAPPA MADAR,
AGE: 70 YEARS, OCC: AGRI,
SYNO.242/*, M 37.G SL NO.133.
JOINTLY.
10. SHEKAPPA B MADAR
S/O BHIMAPPA,
- 72 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 42 YEARS, OCC: AGRI,
SYNO.242/*, M 37.G SL NO.133.
JOINTLY.
11. SRI. BASAPPA B MADAR
S/O: BHIMAPPA
AGE: 42 YEARS, OCC: AGRI,
SYNO.242/*, M 37.G SL NO.133.
JOINTLY.
12. SRI DYAVAPPA @ DYAMANNA B MADAR
S/O: BHIMAPPA
AGE: 50 YEARS, OCC: AGRI,
SYNO.242/*, M 37.G SL NO.133.
JOINTLY.
13. SMT YAMMUNAVVA H MADAR
W/O: HANAMAPPA
AGE: 50 YEARS, OCC: AGRI,
JOINTLY OWNERS OF SY NO. 242/* M 0.37 G
14. SMT LAKSMIBAI @ LAKSMAMMA
(LAKSMAPPA Y MADAR)
AGE: 57 YEARS, OCC: AGRI,
SYNO. 241/1 M 0.8 G SL NO. 130.
15. SMT. MUDDAWWA (MUDRAPPA) K MADAR
W/O: KASHAPPA
AGE: 32 YEARS, OCC: AGRI,
SYNO. 241/1 M 0.8 G SL NO. 130.
16. SMT. DURAGAVVA Y MADAR
D/O: YAMANAPPA
AGE: 24 YEARS, OCC: AGRI,
SYNO. 241/1 M 0.8 G SL NO. 130.
- 73 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
17. SRI. MARULASWAMI Y MADAR
S/O: YAMANAPPA
AGE: 27 YEARS, OCC: AGRI,
SYNO. 241/1 M 0.8 G SL NO. 130.
18. SMT DALAVVA Y MADAR
D/O: YAMANAPPA
AGE: 21 YEARS, OCC: AGRI,
SY NO. 241/1 M 0.8 G SL NO. 130.
19. SMT PARAVVA Y MADAR
D/O: YAMANAPPA
AGE: 20 YEARS, OCC: AGRI,
SY NO. 241/1 M 0.8 G SL NO. 130.
20. SRI AMARAPPA Y MADAR
D/O: YAMANAPPA
AGE: 19 YEARS, OCC: AGRI,
PETITIONER NO.S 14 TO 20
ARE JOINT OWNERS OF
SY NO. 241/1 M 0.8 G SL NO.130.
21. SRI. MUDDAPPA A MADAR,
S/O: AMMANNA
AGE: 55 YEARS, OCC: AGRI,
SY NO, 241/2 M 0.8 G SL NO. 131.
22. SRI. KONAPPA M GOWDAR
S/O: MALLAPPA
AGE: 59 YEARS, OCC: AGRI,
SY NO, 2/5 M.1.A.13. G SL NO. 4.
23. SMT SHANATHA B GOWDAR
@ YARAJARY
W/O LATE BHIMMANGOUDAR
- 74 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE :45, OCC: AGRI,
BHIMMANGOWDAR DIED ON 11.11.1998
SY NO, 2/5 M.1.A.13. G SL NO. 4.
24. SRI MALLAPPA B GOUDAR @ YARAJARI
S/O LATE BHIMMANGOUDA
AGE: 24 YEARS, OCC: AGRI,
SY NO, 2/5 M.1.A.13. G SL NO. 4.
ALL ARE R/O: KERASUR VILLAGE,
TQ & DIST: BAGALKOT-587204.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
AND:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU - 560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCE,
TECHNICAL-5, VIDHANA SOUDHA,
BENGALURU- 560001.
4. THE COMMISSIONER
UPPER KRISHNA PROJECT (UKP),
NAVANAGAR, BAGALKOT-587301.
5. THE MANAGING DIRECTOR,
- 75 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
KRISHNA BHAGYA JALA NIGAM LTD.
(KBJNL), 3RD FLOOR, K.R.CIRCLE,
BENGALURU-560001.
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
BAGALKOT, TQ & DIST: BAGALKOT-587204.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOT-587204.
...RESPONDENTS
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. CHETAN MUNNOLI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA, PRAYING TO I) ISSUE A WRIT
IN THE NATURE OF MANDAMUS DIRECTING THE RESPONDENTS
NO.3 TO 7 TO PASS A CONSENT AWARD IN PURSUANCE OF
FINAL NOTIFICATION UNDER SECTION 19 WAS ISSUED WIDE
NO.KUME/BHUSWA-2B/CR-428/2022-23 DATED 16.03.2023 AT
ANNEXURE-A AS PER GOVERNMENT ORDER NO.JASUME 93 KBN
2025 ISSUED BY WATER RESOURCES DEPARTMENT
(TECHNICAL-5), BENGALURU DATED 09.10.2025 VIDE
ANNEXURE-D ISSUED BY RESPONDENT NO.3 AND PAY
COMPENSATION TO THE PETITIONERS WITHIN 1 MONTH IN THE
INTEREST OF JUSTICE AND EQUITY. II) GRANT SUCH OTHER
AND FURTHER RELIEF/S INCLUDING THE ISSUANCE OF
APPROPRIATE WRIT OR ORDER/S AS THIS HON'BLE COURT
DEEMS FIT IN THE FACTS AND CIRCUMSTANCES OF THIS CASE.
- 76 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
IN WP NO.109754/2025
BETWEEN:
1. SMT RADHABAI GHORAPADE
W/O: MARUTI GHORPADE,
AGE: 44, OCC: AGRI,
2. AKSHAY KUMAR M GHORPADE,
S/O: MARUTI GHORPADE,
AGE: 23, OCC: AGRI,
3. SRI. PRASAD M GHORPADE,
S/O: MARUTI GHORPADE,
AGE: 23, OCC: AGRI,
4. SRI, VISHNU M GHORPADE,
S/O: MARUTI GHORPADE,
AGE: 21, OCC: AGRI,
5. SMT, LAXMIBAI M TAMMANARAO,
M/O: MARUTI GHORPADE,
AGE: 79, OCC: AGRI,
ALL ARE R/O MACHAKNUR,
TQ: MUDHOL, DIST: BAGALKOT-587313.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
and:
1. THE STATE OF KARNATAKA,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
- 77 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU - 560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCE,
TEQNICAL-5, VIDHANA SOUDHA,
BENGALURU- 560001.
4. THE COMMISSIONER
UPPER KRISHNA PROJECT (UKP),
NAVANAGAR, BAGALKOTE- 587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.,
(KBJNL), 3RD FLOOR, K.R.CIRCLE,
BENGALURU-560001.
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
JAMAKHANDI, TQ. JAMAKHANDI,
DIST. BAGALKOTE-587301.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
JAMAKHANDI, TQ. JAMAKHANDI,
DIST. BAGALKOTE-587301.
...RESPONDENTS
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. CHETAN MUNNOLI, ADVOCATE FOR R5)
- 78 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA, PRAYING TO I) ISSUE A WRIT
IN THE NATURE OF CERTIORARI BY QUASHING THE CONSENT
AWARD VIDE NO.KRASUM.KUME/BHUSWAH-07/VENIVA-
113/2022-23/2491 DATED 20.03.2023 PASSED BY RESPONDENT
NO.4 AS PER ANNEXURE-B. II) ISSUE A WRITE IN THE NATURE
OF MANDAMUS DIRECTING THE RESPONDENTS NO.3 TO 7 TO
PASS CONSENT AWARD IN PURSUANCE OF SEC. 19 ANNEXURE-
A AS PER GOVERNMENT ORDER NO.JASUME 93 KBN 2025
ISSUED BY WATER RESOURCES DEPARTMENT (TEQNICAL-5)
BENGALURU DATED 09.10.2025 VIDE ANNEXURE D ISSUED BY
RESPONDENT NO.3 AND PAY COMPENSATION TO THE
PETITIONER WITHIN 1 MONTH IN THE INTEREST OF JUSTICE
AND EQUITY. III) GRANT SUCH OTHER AND FURTHER RELIEF/S
INCLUDING THE ISSUANCE OF APPROPRIATE WRIT OR ORDER/S
AS THIS HON'BLE COURT DEEMS FIT IN THE FACTS AND
CIRCUMSTANCES OF THIS CASE.
IN WP NO.109755/2025
BETWEEN:
1. SRI. SHIVAPPA KOLLI,
S/O: KONAPPA KOLLI.
AGE: 58 YEARS, OCC: AGRI,
SYNO.27/2K.1A.38G. SL NO.79.
2. SRI. DYAVAPPA VADRAKALL
S/O: KONAPPA VADRAKALL.
AGE: 61 YEARS, OCC: AGRI,
SYNO.4/1.5.A.22G.SLNO.5.
PARAVATAVVA DIED.
SYNO.4/2.1.A.37G.SLNO.6.
3. SRI. APPANNA VADRAKALL,
S/O: KONAPPA VADRAKALL.
AGE: 58 YEARS, OCC: AGRI,
- 79 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
PARAVATAVVA DIED.
SYNO.39/2.4.A.39G.SLNO.105.
SY NO.4/1.5.A.22G.SLNO.5
JOINTLY.
4. SMT. RATNA M,
W/O: MALLANGOUDA
AGE: 56 YEARS, OCC: AGRI,
PARAVATAVVA DIED.
SYNO.4/1.5.A.22G.SLNO.5
JOINTLY.
5. SMT. MANGALA B NAGANAVAR,
W/O: BASAVARAJ NAGANAVAR ,
AGE: 54 YEARS, OCC: AGRI,
PARAVATAVVA DIED.
SYNO.4/1.5.A.22G.SLNO.5
JOINTLY.
6. SRI. YAMANAPP VAGINAGERI,
S/O: MALLAPPA VAGINAGERI,
AGE: 58 YEARS, OCC: AGRI,
SYNO.42/3.0.34G.SLNO.113.
7. SRI. SANGAPPA. KOTI,
S/O:GURUBASPPA. KOTI,
AGE: 70 YEARS, OCC: AGRI,
SYNO.38/1/2.4A.12G.SLNO.99.
SYNO.38/2(JMC).4A.12G.SLNO.99.
JOINTLY.
8. SRI. BASAPPA. KOTI,
S/O:GURUBASPPA. KOTI,
AGE: 62 YEARS, OCC: AGRI,
SYNO.38/1/2.4A.12G.SLNO.99.
JOINTLY.
- 80 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
9. SRI. SADANAND. KOTI,
S/O: GURUBASPPA. KOTI,
AGE: 58 YEARS, OCC: AGRI,
SYNO.38/1/2.4A.12G.SLNO.99.
JOINTLY.
10.SRI. MALLAPPA. KOTI,
S/O: GURUBASPPA. KOTI,
AGE: 64 YEARS, OCC: AGRI,
SYNO.38/1.2A.21G.SLNO.98.
TRC38/1+2+3+4 OUT OF 11A.12G
11.SRI. SHEKARAPPA. KOTI,
S/O: GURUBASPPA. KOTI,
AGE: 50 YEARS, OCC: AGRI,
SYNO.38/1.2A.21G.SLNO.98.
TRC38/1+2+3+4 (OUT OF 11A.12G)
JOINTLY
12.SRI. SHIVAPUTRA. KOTI,
S/O: GURUBASPPA. KOTI,
AGE: 50 YEARS, OCC: AGRI,
SYNO.38/1.2A.21G.SLNO.98.
TRC38/1+2+3+4 (OUT OF 11A.12G)
JOINTLY.
13.KAMALAKSHGOUDA @ KAMALAKSHIGOUDA PATIL,
S/O: RAJASHEKARGOUDA PATIL
AGE: 56 YEARS, OCC: AGRI,
SYNO.48/3.1A.01G.SLNO.124.
14.SRI. PRAVEEN S MALLAPUR @ UNDI,
S/O: SHIVANAD, MALLAPUR,
AGE: 35 YEARS, OCC: AGRI,
SYNO.6/4.0A.27G.SLNO.24.
- 81 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
(OUT OF 1A.14G)
15.SMT .SHARANAVVA.@SHARANAPP B. SAPPADAD,
S/O: BHAIRAYYA SAPPADAD,
AGE: 62 YEARS, OCC: AGRI,
SYNO.19/2.1A.SLNO.37.
JOINTLY.
16.SRI. SIDDARAMAYYA SAPPADAD
S/O: BHAIRAYYA SAPPADAD,
AGE: 30 YEARS, OCC: AGRI,
SYNO.19/2.1A.00G.SLNO.37.
JOINTLY.
17.SMT. SHREEDEVI. C AGNIMATH,
W/O: CHANNABASAYYA AGNIMATH,
AGE: 28 YEARS, OCC: AGRI,
SYNO.19/2.1A.00G.SLNO.37.
JOINTLY.
18.SRI. VEERESH .B.SAPPADAD
S/O: BHAIRAYYA SAPPADAD,
AGE: 30 YEARS, OCC: AGRI,
SYNO.19/2.1A.00G.SLNO.37.
JOINTLY.
19.SRI. RANGAPPA .M.KELUDI
S/O: MUNIYAPPA KELUDI,
AGE: 50 YEARS, OCC: AGRI,
SYNO.20/2. 2A.00G.SLNO.47.
20.SRI. YALLAPPA. M. KELUDI
S/O: MUNIYAPPA KELUDI,
AGE: 48 YEARS, OCC: AGRI,
SYNO.20/3.2.A.00G.SLNO.48.
- 82 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
21.SRI. KONAPPA. A. WALIKAR,
S/O: AYYAPPA WALIKAR,
AGE: 58 YEARS, OCC: AGRI,
SYNO.37/2.1A.00G.SLNO.91.
SYNO.37/4.1A.00G.SLNO.91.
(MUTTAPPA THE SON OF KONAPPA
DIED ON 28/10/2021,
PETITIONERS 21 TO 24 ARE LR'S OF MUTTAPPA)
JOINTLY
22.SMT. MAYAVVA WALIKAR,
W/O: KONAPPA WALIKAR,
AGE: 50 YEARS, OCC: AGRI,
SYNO.37/2.1A.00G.SLNO.91.
SYNO.37/4.1A.00G.SLNO.91.
JOINTLY.
23.SRI. MANJUNATH K WALIKAR,
S/O: KONAPPA WALIKAR,
AGE: 31 YEARS, OCC: AGRI,
SYNO.37/5.2A.00G SLNO.93.
SYNO.37/4.2A.00G SLNO.93
JOINTLY
24.SRI. NAGARAJ .K.WALIKAR,
S/O: KONAPPA WALIKAR,
AGE: 28 YEARS, OCC: AGRI,
SYNO.37/4.2A.00G SLNO.94.
JOINTLY
25.SRI. BASANAGOUDA. M. PATIL,
S/O: MALLANAGOUDA PATIL,
AGE: 66 YEARS, OCC: AGRI
SYNO.48/1.2A.17G.SLNO.123.
26.SMT. ANNAPURNABAI. P MIRAJKAR.
- 83 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
W/O: PARASHURAM MIRAJKAR,
AGE: 78, OCC: AGRI
SYNO.243/1.2A.28G.SLNO.134.
27. SRI, SUNILKUMAR P MIRAJKAR,
S/O: PARASHURAM MIRAJKAR,
AGE: 42 YEARS, OCC: AGRI
SYNO.243/2.2A.28G.SLNO.135.
28.SRI, ANILKUMAR P MIRAJKAR,
S/O: PARASHURAM MIRAJKAR,
AGE: 40 YEARS, OCC: AGRI
SYNO.243/2.2A.28G.SLNO.135.
JOINTLY.
29.SRI. SANGAYAA. I. SAPPADAD,
S/O: IRAYYA SAPPADAD,
AGE: 42 YEARS, OCC: AGRI,
SYNO.19/5.3A.20.G.SLNO.40.
30.SRI. ISMAIL. A. AGASAR @ WALIKAR,
S/O: AMINASAB,
AGE: MAJOR, OCC: AGRI,
SYNO.43/1.5.A.07.G.SLNO.114.
31. SRI.SANTOSH .M. KANKANAMELI
@ KANKANMETI,
S/O: MALLAPPA KANKANAMETI,
AGE: 50 YEARS, OCC: AGRI,
SYNO.244/*.8A.10.G.SLNO.135.
JOINTLY.
32. SRI. MANJUNATH .M. KANKANAMELI
@ KANKANMETI,
S/O:MALLAPPA KANKANAMETI,
AGE: 48 YEARS, OCC: AGRI,
- 84 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.244/*.8A.10.G.SLNO.135.
JOINTLY.
33.SRI. SANGAAPA .M. KANKANAMELI
@ KANKANMETI,
S/O: MAHANTAPPA KANKANAMETI,
AGE: 58 YEARS, OCC: AGRI,
SYNO.244/*.8.A.10.G.SLNO.135.
JOINTLY.
34.SRI. SANGANABASAPPA .M. KANKANAMELI
@ KANKANMETI,
S/O: BASAPPA KANKANAMETI,
AGE: 55 YEARS, OCC: AGRI,
SYNO.244/*.8.A.210G.SLNO.135.
JOINTLY.
35.SMT, MAHANTAMMA. S. ANGADI
W/O: SANGAPPA ANGADI,
AGE: 26 YEARS, OCC: AGRI,
SYNO.244/*.8.A.210G.SLNO.135.
JOINTLY.
36.SMT. SHARADA.B. KANKANAMELI
@ KANKANMETI,
W/O: BASAPPA KANKANAMETI,
AGE: 50 YEARS, OCC: AGRI,
SYNO.244/*.8.A.210G.SLNO.135.
JOINTLY.
37.SRI.GOVINDARAJ.S.MULAGUND,
S/O:SUBHASCHANDRA MULAGUND,
AGE: 55 YEARS, OCC: AGRI,
SYNO.1/1.5A.36G.SLNO.1
SYNO.4/3.3A.32G.SLNO.7.
- 85 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
38. SRI. VIJAY.S.KABRA,
S/O:SAMPAT KABRA,
AGE: 62 YEARS, OCC: AGRI,
SYNO.4/4.3.A.31G.SLNO.08.
39.SMT. DEVAKKEVVA.P.GOUDAR,
W/O: PARASAPPA GOUDAR
AGE: 40 YEARS, OCC: AGRI,
SYNO.6/3.1.A.13.G. SLNO.23.
JOINTLY.
40.SRI. GOURISHANKAR.M.UNDI,
S/O: MUNIYAPPA UNDI,
AGE: 35 YEARS, OCC: AGRI,
SYNO.6/3.1.A.13.G.SLNO.23.
41. SRI.ARAVIND.R.MALLAPUR,
S/O:RANGAPPA MALLAPUR,
AGE: 45 YEARS, OCC: AGRI,
SYNO.6/1.6.A.20.G.SLNO.21.
JOINTLY.
42. SRI. SHIVAPRAKASH. R. MALLAPUR,
S/O:RANGAPPA MALLAPUR,
AGE: 48 YEARS, OCC: AGRI,
SYNO.6/1.6.A.20.G.SLNO.21
JOINTLY.
43. SRI. CHIDANAND.S.SUNAGAD,
S/O: SIDAPPA SUNAGAD,
AGE: MAJOR, OCC: AGRI,
SYNO.26/4.0.A.27.G.SLNO.71
SYNO.26/5.0.A.27.G.SLNO.71.
JOINTLY.
44. SRI. BHEERAPPA .S.SUNAGAD,
- 86 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O: SIDAPPA SUNAGAD,
AGE: 74 YEARS, OCC: AGRI,
SYNO.26/6.0.A.27G.SLNO.72.
45.SRI. TIMMANNA. S. SUNAGAD,
S/O: SIDAPPA SUNAGAD,
AGE: 74 YEARS, OCC: AGRI,
SYNO.26/4.0.A.26.G.SLNO.70.
46.SRI. BHEERAPPA.S.HEBBAL,
S/O: SIDAPPA HEBBAL,
AGE: 40 YEARS, OCC: AGRI,
SYNO.26/1.2.A.00G.SLNO.68.
47.SRI PARAYYA. S. MATHAD,
S/O: SANGAYYA MATHAD
AGE: 45 YEARS, OCC: AGRI,
SYNO.22/1.0.A.32.G.SLNO.56.
48. SRI. MANJUNATH. B. UNDI,
W/O: BHIMAPPA UNDI,
AGE: 49 YEARS, OCC: AGRI,
SYNO.6/5.0.A.26.G.SLNO.26.
49. SRI. MALLAPPA. H. KUTAKANAKERI,
W/O: HANAMAPPA KUTAKANAKERI,
AGE: 49 YEARS, OCC: AGRI,
SYNO.37/1.2.A.13.G.SLNO.90.
50. SMT. CHANDRAVVA.K.MUGANOOR,
@ MAGANOOR,
W/O:KONAPPA MUGANOOR,
AGE: 60 YEARS, OCC: AGRI,
SYNO.27/1B.1.A.07.G.SLNO.74.
51.SMT. SHANTAVVA. B. VAGINAGERI,
- 87 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
W/O: BASAPPA VAGINAGERI,
AGE: 70 YEARS, OCC: AGRI,
SYNO.38/3.2.A.04.G.SLNO.100.
SYNO.38/1/2.2.A.04.G.SLNO.100.
52. SMT, RENUKA. S. SAPPADAD,
W/O: LATE, SHEKARAYYA A SAPPADAD,
(DIED ON 21.12.2024).
AGE: 64 YEARS, OCC: AGRI,
SYNO.19/1.1.A.00G.SLNO.36.
JOINTLY.
53. SRI. NAGYYA. S. SAPPADAD,
S/O: LATE, SHEKARAYYA. SAPPADAD,
AGE: 32 YEARS, OCC: AGRI,
SYNO.19/1.1.A.00G.SLNO.36.
JOINTLY.
54. SRI. AMARAYYA. S. SAPPADAD,
S/O: LATE, SHEKARAYYA. SAPPADAD,
AGE: 30 YEARS, OCC: AGRI,
SYNO.19/1.1.A.00G.SLNO.36.
JOINTLY.
55. SRI. MALLAPPA. S. VAGANAGERI,
S/O: SIDAPPA VAGANAGERI,
AGE: 45 YEARS, OCC: AGRI,
SYNO.36/4.1.A.04.G SLNO.89.
56. SRI. APPANNA. S. HALABAR,
S/O: BHIMAPPA HALABAR,
AGE: 58 YEARS, OCC: AGRI,
SYNO.27/1A.4.A.10.G.SLNO.73.
57. SRI. YAMANAPPA. S. KELUDI,
- 88 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O: SHIVALINGAPPA KELUDI,
AGE: 75 YEARS, OCC: AGRI,
SYNO.21/1A/1.1.A.21.G.SLNO.52
SYNO.21/1A.21/2. OUT OF 3A.02.G.SLNO.52.
JOINTLY.
58. SRI. KANAKAPPA. S. KELUDI,
S/O: SHIVALINGAPPA KELUDI,
AGE: 65 YEARS, OCC: AGRI,
SYNO.21/1A+2.1.A.21.G.SLNO.53.
OUT OF 3A.02G
JOINTLY.
59. SRI, DYAVAPPA. R .GOTAGONI,
S/O: RAMAPPA GOTAGONI,
(HIS BROTHER MALLAPPA
DIED ON 29.01.2022)
AGE: 35 YEARS, OCC: AGRI,
SYNO.25/2.5.A.21.G.SLNO.64.
60.SRI, ANAND. J. VAGINAGERI,
S/O: JAGADISH VAGINAGERI,
AGE: 40 YEARS, OCC: AGRI,
SYNO.39/1B.1.A.31.G.SLNO.103.
61. SMT. MAHADEVI. R. SAPPADAD,
W/O: LATE, REVANSIDDAYYA SAPPADAD,
DIED ON 26.03.2022,
THE LR'S P-61 TO P-64,
AGE: 55 YEARS, OCC: AGRI,
SYNO.19/2.0.A.27.G.SLNO.39.
JOINTLY.
62. SRI. AMBRAYYA. R. SAPPADAD,
S/O: LATE, REVANSIDDAYYA SAPPADAD,
- 89 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 27 YEARS, OCC: AGRI,
SYNO.19/2.0A.27G.SLNO.39.
JOINTLY.
63. SRI. SOMAYYA. R. SAPPADAD,
S/O: LATE, REVANSIDDAYYA SOPPADAD,
AGE: 25 YEARS, OCC: AGRI,
SYNO.19/2.0A.27G. SLNO.39.
JOINTLY.
64. SMT. DEEPA. I. KELUR,
S/O: IRAYYA KELUR,
AGE: 22 YEARS, OCC: AGRI,
SYNO.19/2.0A.27G. SLNO.39.
JOINTLY.
65. SMT. YALLAVVA. B. KELUDI,
W/O: BARAMAPPA KELUDI,
AGE: MAJOR, OCC: AGRI,
SYNO.40/1B. (40/1K)
(JMC 40/1A/1)
1.A.27.G.SLNO.107.
JOINTLY.
66. SRI: KONAPPA. B. KELUDI,
S/O: BARAMAPPA KELUDI,
AGE: MAJOR, OCC: AGRI,
SYNO.40/1B.(40/1K)
(JMC 40/1A/1)
1.A.27.G. SLNO.107.
JOINTLY.
67. SMT, YAMANAVVA@
SHANKRAVVA.P.HALAVAR,
W/O:PARASAPPA HALAVAR
AGE: MAJOR, OCC: AGRI,
- 90 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.40/1B. (40/1K)
(RTC 40/1A/1)
1.A.27G. SLNO.107.
JOINTLY.
68. SRI, BASAPPA .M. GATAGONI,
S/O: MALLAPPA GATAGONI,
AGE: MAJOR, OCC: AGRI,
SYNO.25/3/3 (25/3)
JMC.3.A.04.G SLNO.67.
JOINTLY.
69. SRI, ASHOK. K. KOLLI,
S/O:KOAPPA KOLLI,
AGE: MAJOR, OCC: AGRI,
SYNO.27/1D.00.A.15.G.SLNO.76.
SYNO.27/2A.2.A.25.G.SLNO.76.
70. SRI, SHRIKANT.K.KOLLI,
S/O: KOAPPA KOLI,
AGE: MAJOR, OCC: AGRI,
SYNO.27/2A.2.A.25.G.SLNO.77.
71.SRI. RUSTUMSAB. M. AGASAR @ WALIKAR,
S/O: MANUSURSABA AGASAR @ WALIKAR ,
AGE: 61 YEARS, OCC: AGRI,
SYNO.4/5 (4/6).34.G.SLNO.10.
72.SMT. ROSHANBI.B.WALIKAR,
W/O: PEERSAB WALIKAR,
AGE: 70 YEARS, OCC: AGRI,
SYNO.4/5.0A.34G.SLNO.9.
JOINTLY,
73. SRI. KASHIMSAB.P.WALIKAR,
S/O: PEERSAB WALIKAR,
- 91 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 49 YEARS, OCC: AGRI,
SYNO.4/5.0A.34G. SLNO.9.
JOINTLY.
74. SRI. MEHABOOBSAB. P. WALIKAR,
S/O: PEERSAB WALIKAR,
AGE: 47 YEARS, OCC: AGRI,
SYNO.4/5.0.A.34G.SLNO.9.
JOINTLY.
75.SMT.SAIRBANU.M.AGSAR,
W/O:MEHABOOB AGSAR,
AGE: 45 YEARS, OCC: AGRI,
SYNO.4/5.0A.34G. SLNO.9.
JOINTLY.
76. SRI. MAMATAJBEGAM. B.WALIKAR,
W/O: BUDDESAB WALIKAR,
AGE: 43YEARS, OCC: AGRI,
SYNO.4/5.0A.34G.SLNO.9.
JOINTLY.
77. SMT. SHARIFA. R AGASAR,
S/O: PEERSAB WALIKAR,
AGE: 49 YEARS, OCC: AGRI,
SYNO.4/5.0A.34G.SLNO.9.
JOINTLY.
78. SRI. MOHAMADRAFIQ. M. AGSAR,
S/O: MANSOORSAB AGSAR,
AGE: 55 YEARS, OCC: AGRI,
SYNO.4/5(4/7).0.A.34.G.SLNO.11.
JOINTLY.
79. SRI. AJITSAB.M.AGSAR @ WALIKAR,
S/O: MANSOORSAB AGSAR,
- 92 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 53 YEARS, OCC: AGRI,
SYNO.4/5(4/8).0A.34G. SLNO.12.
JOINTLY.
80. SRI. ADUMSAB. M. AGSAR,
S/O: MANSOORSAB AGSAR,
AGE: 45 YEARS, OCC: AGRI,
SYNO.4/5(4/11).0A.36G. SLNO.15.
JOINTLY.
81. SRI. HUSENSAB. M.AGSAR,
S/O: MANSOORSAB AGSAR,
AGE: 48 YEARS, OCC: AGRI,
SYNO.4/5(4/10).0A.36G. SLNO.11.
JOINTLY.
82. SRI. SANGAPPA. K. KOLLI,
S/O: KONAPPA KOLLI,
AGE: 65 YEARS, OCC: AGRI,
SYNO.27/3K.0.A.30.G SLNO.82.
83.SMT. KONAVVA. Y. KELUDI,
W/O: YAMANAPPA KELUDI,
AGE: 65 YEARS, OCC: AGRI,
SYNO.5/3B.1A.12G. SLNO.19.
(MUNIYAVVA .S.MALAGAVI
DIED ON 27-07-2020)
(13/2 5A.8G.SINO-34)
84.SRI. KANAKAPPA. M. CHALAWADI,
S/O: MUNIYAPPA CHALWADI,
AGE: 60 YEARS, OCC: AGRI,
SYNO.44/4.0A.31G.SLNO.119.
85.SRI. RAJAPPA.M.CHALAWADI,
S/O: MUNIYAPPA CHALWADI,
- 93 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 56 YEARS, OCC: AGRI,
SYNO.44/4.0A.31G.SLNO.119.
86.SRI. BHASKAR. M. CHALAWADI,
S/O: MUNIYAPPA CHALWADI,
AGE: 50 YEARS, OCC: AGRI,
SYNO.44/4.0A.31G. SLNO.119.
87.SRI. BHEEMAPPA. M. CHALAWADI,
S/O:MUNIYAPPA CHALWADI,
AGE: 50 YEARS, OCC: AGRI,
SYNO.44/4.0A.31G. SLNO.119.
88.SRI. PRAKASH. M. CHALAWADI,
S/O: MUNIYAPPA CHALWADI,
AGE: 40 YEARS, OCC: AGRI,
SYNO.44/4.0A.31G.SLNO.119.
89.SMT. HEMA. S. CHALAWADI,
W/O: SANJIVAPPA CHALWADI,
AGE: 50 YEARS, OCC: AGRI,
SYNO.44/5.0A.15G. SLNO.120.
JOINTLY.
90.SMT. VIJAYLAXMI. S. CHALAWADI,
D/O: SANJIVAPPA CHALWADI,
AGE: 27 YEARS, OCC: AGRI,
SYNO.44/5.0A.15G. SLNO.120.
JOINTLY.
91.SMT. GURAVVA. S. CHALAWADI,
D/O: SANJIVAPPA CHALWADI,
AGE: 27 YEARS, OCC: AGRI,
SYNO.44/5.0A.15G.SLNO.120.
92.SRI. SHIVAPPA. M. VAGINGERI,
- 94 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O:MALLAPPA,
AGE: MAJOR, OCC: AGRI,
SYNO.38/1/2.2.A.04.G.SLNO.100.
93.SRI. SHANKRAPPA. M. YARANAL,
S/O: MUNIYAPPA YARANAL,
AGE: MAJOR, OCC: AGRI,
SYNO.38/1/2.2.A.04.G.SLNO.100.
94.SRI. MALLAPPA C HOLER,
S/O: CHANDRAPPA HOLER,
AGE: 62, OCC: AGRI,
SYNO.44/2.1.A.27.G.SLNO.117.
95.SMT. TIPPAVVA. S. CHALWADI,
W/O: LATE, SHIVAAPA CHALWADI (HOLER),
DIED ON 22.08.2023.
P-95 TO 98 ARE LRS OF SHIVAPPA.
AGE: YEARS, OCC: AGRI,
SYNO.44/2.1.A.27.G.SLNO.117 .
96.SRI. CHANDRASHEKAR @
CHANDAPPA. S. CHALAWADI,
S/O: LATE, SHIVAPPA CHALWADI,
AGE: 36 YEARS, OCC: AGRI,
SYNO.44/2.1.A.27.G.SLNO.117 .
97.SMT. GEETA. R. CHALAWADI,
W/O: RAMESH CHALWADI,
AGE: 32 YEARS, OCC: AGRI,
SYNO.44/2.1.A.27.G.SLNO.117 .
98. SRI. SIDDAPPA .S. CHALAWADI,
S/O: SHIVAPPA CHALAWADI,
AGE: 29YEARS, OCC: AGRI,
SYNO.44/2.1.A.27.G.SLNO.117 .
- 95 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
99.SRI. ASHOK. C. CHALAWADI
S/O: CHANDRAPPA CHALAWADI
AGE: 52 YEARS, OCC: AGRI,
SYNO.44/2.1.A.27.G.SLNO.117.
100. SMT. GANGAVVA .M. CHALAWADI,
W/O: LATE, MUTTAPPA CHALWADI,
MUTTAPPA DIED ON 17.04.2019.
LRS ARE P-100-104.
AGE: 40 YEARS, OCC: AGRI,
SYNO.44/2.1.A.27.G.SLNO.117 .
101. SRI. ANAND .M. CHALAWADI
S/O: MUTTAPPA CHALWADI,
AGE: 31 YEARS, OCC: AGRI,
SYNO.44/2.1.A.27.G.SLNO.117 .
102. SMT. KAMALAXI. R. CHALAWADI,
W/O: RAJU CHALAWADI,
AGE: 30 YEARS, OCC: AGRI,
SYNO.44/2.1.A.27.G.SLNO.117.
103. SRI. SANTOSH M CHALAWADI,
S/O: MUTTAPPA CHALAWADI,,
AGE: 21 YEARS, OCC: AGRI,
SYNO.44/2.1.A.27.G.SLNO.117.
104. SRI. SEETAVVA M CHALAWADI,
S/O: MUTTAPPA CHALAWADI,,
AGE: 19 YEARS, OCC: AGRI,
SYNO.44/2.1.A.27.G.SLNO.117.
105. SRI. SHIVALINGAPPA R WALIKAR @ BHINGI,
S/O: RAMAPPA WALIKAR,
AGE: 65 YEARS, OCC: AGRI,
- 96 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SYNO.27/1K.3.A.22.G.SLNO.75.
106. SRI. YAMANAWA S KELUDI,
W/O: DARIYAPPA KELUDI,
YALLAPPA MUNIYAPPA GOTAGUNI,
DIED ON 12.02.2021.
AGE: 85 YEARS, OCC: AGRI,
SYNO.25/3/2 (25/3 JMC).
2.A.27.G.SLNO.66.
JOINTLY.
107. SMT. DEVAKEVVA D KELUDI,
W/O: DARIYAPPA. KELUDI,
AGE: 70 YEARS, OCC: AGRI,
SYNO.25/3/2 (25/3 JMC).
2.A.27.G.SLNO.66.
JOINTLY.
108. SMT, SHANTAWA B BASANAL,
W/O: BEERAPPA BASANAL,
AGE: 50, OCC: AGRI,
SYNO.25/3/2 (25/3 JMC).
2.A.27.G.SLNO.66.
JOINTLY.
109. SMT. HANUMAVVA H VARANNAVAR,
W/O: HEBALAPPA VARANNAVAR,
AGE: 48, OCC: AGRI,
SYNO.25/3/2 (25/3 JMC).
2.A.27.G.SLNO.66.
JOINTLY.
110. SMT. RENAWWA R GAREBAL,
W/O: RANGAPPA GAREBAL,
AGE: 46, OCC: AGRI,
SYNO.25/3/2 (25/3 JMC).
- 97 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
2.A.27.G.SLNO.66.
JOINTLY.
111. SMT. BASAVVA Y MAJAGI,
W/O: YAMANAPPA MAJAGI,
AGE: 45, OCC: AGRI,
SYNO.25/3/2 (25/3 JMC).
2.A.27.G.SLNO.66.
JOINTLY.
112. SMT. GANGAVVA B GOTAGUNI,
W/O: BASAPPA GOTAGUNI,
AGE: 50, OCC: AGRI,
SYNO.25/3/2 (25/3 JMC).
2.A.27.G.SLNO.66.
JOINTLY.
113. SMT. SEETAVVA G BASANAL,
W/O: GYANAPPA BASANAL,
AGE: 35, OCC: AGRI,
SYNO.25/3/2 (25/3 JMC).
2.A.27.G.SLNO.66.
JOINTLY.
114. SRI. BASAPPA M MALAGAVI,
S/O: MUNIYAPPA MALAGAVI,
AGE: 65, OCC: AGRI,
SYNO.5/1.M.3.A.8.G.SLNO.16.
115. SRI. SOMAPPA M MALAGAVI,
S/O: MUNIYAPPA MALAGAVI,
AGE: 68, OCC: AGRI,
SYNO.5/4.M.1.A.07.G.SLNO.20.
116. SRI. VASANT B UNDI,
S/O: BASAPPA UNDI,
- 98 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 45, OCC: AGRI,
SYNO.22/5.M.1.A.2.G.SLNO.60.
117. SMT. SHREEDEVI V UNDI,
W/O: VASANT UNDI,
AGE: 40, OCC: AGRI,
SYNO.22/6.M.1.A.02.G.SLNO.61.
118. SMT. GANGAVVA M KELUDI,
W/O: MALLAPPA KELUDI,
AGE: 75, OCC: AGRI,
SYNO.40/3.M. 31.G.SLNO.109.
JOINTLY.
119. SRI. DHARMANNA M KELUDI,
S/O: MALLAPPA KELUDI,
AGE: 55, OCC: AGRI,
SYNO.40/3.M. 31.G.SLNO.109.
JOINTLY.
120. SRI. KONAPPA M KELUDI,
S/O: MALLAPPA KELUDI,
AGE: 52, OCC: AGRI,
SYNO.40/3.M. 31.G.SLNO.109.
JOINTLY.
121. SRI. HANUMANTH M KELUDI,
S/O: MALLAPPA KELUDI,
AGE: 50, OCC: AGRI,
SYNO.40/3.M. 31.G.SLNO.109.
JOINTLY.
122. SRI. CHANDRAPPA M KELUDI,
S/O: MALLAPPA KELUDI,
AGE: 47, OCC: AGRI,
SYNO.40/3.M. 31.G.SLNO.109.
- 99 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
JOINTLY.
123. SRI. DIGAMBARAPPA M KELUDI,
S/O: MALLAPPA KELUDI,
AGE: 47, OCC: AGRI,
SYNO.40/3.M. 31.G.SLNO.109.
JOINTLY.
124. SRI. SANGAPPA B UNDI,
S/O: BHIMAPPA UNDI,
AGE: MAJOR, OCC: AGRI,
SYNO.6/2.M. 27.G.SLNO.22.
125. SRI. BHARAMAPPA P KELUDI,
S/O: PADIYAPPA KELUDI,
AGE: 76, OCC: AGRI,
SYNO.40/1A/1(40/1A)
M. 2.A.2.G.SLNO.106.
JOINTLY.
126. SMT. MALLAVVA K KELUDI,
W/O: KANTAPPA KELUDI,
AGE: 60, OCC: AGRI,
SYNO.40/1A/1(40/1A)
M. 2.A.2.G.SLNO.106.
JOINTLY.
127. SMT. SHAVAKKA @ SHALAKKA D KOLLAR,
W/O: DHARMANNA KOLLAR,
AGE: 38, OCC: AGRI,
SYNO.40/1A/1(40/1A)
M. 2.A.2.G.SLNO.106.
JOINTLY.
128. SMT. DEVAKKA M KYADAGERI,
W/O: MANGALAPPA KYADAGERI,
- 100 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 38, OCC: AGRI,
SYNO.40/1A/1(40/1A)
M. 2.A.2.G.SLNO.106.
JOINTLY.
129. SSI. MUNIYAPPA K KELUDI,
S/O: KANTEPPA KELUDI,
AGE: 36, OCC: AGRI,
SYNO.40/1A/1(40/1A)
M. 2.A.2.G.SLNO.106.
JOINTLY.
130. SMT. BASAVVA N DODAMANI,
W/O: NEELAPPA DODAMANI,
AGE: 33, OCC: AGRI,
SYNO.40/1A/1 (40/1A)
M. 2.A.2.G.SLNO.106.
JOINTLY.
131. SRI. VISHAL S KULKARNI,
S/O: SHINIVAL KULKARNI,
AGE: 59, OCC: AGRI,
SYNO.1/2.M.4.A.02.G.SLNO.2.
132. SMT. DYAMAVVA S MALAGAVI,
W/O: LATE, SHIVAPPA,
(SHIVAPPA DIED ON 18.01.2022)
AGE: 74, OCC: AGRI,
SYNO.13/1.M.5.A.23.G.SLNO.33.
JOINTLY.
133. SRI. YALLAPPA S MALAGAVI,
W/O: LATE, SHIVAPPA,
(SHIVAPPA DIED ON 18.01.2022)
AGE: 51, OCC: AGRI,
SYNO.13/1.M.5.A.23.G.SLNO.33.
- 101 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
JOINTLY.
134. SMT. DYAMAVVA H GOUDAR,
W/O: HANAMAGOUDA,
AGE: 44, OCC: AGRI,
SYNO.13/1.M.5.A.23.G.SLNO.33.
JOINTLY.
135. SMT. RENAVVA S KURI,
W/O: SHIVAPPA,
(SHIVAPPA DIED ON 18.01.2022)
AGE: 41, OCC: AGRI,
SYNO.13/1.M.5.A.23.G.SLNO.33.
JOINTLY.
136. SMT. NAGAVVA S GIRIGOUDAR,
W/O: SIDDAPPA,
AGE: 50, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
(SOMAVVA D RAKKASAGI DIED ON 30.09.2021
MOTHER OF PETITIONER NO 137 TO 141,
BHARAMAPPA DHARIYAPPA RAKKASAGI.
DIED ON 14.07.2022 HIS LR'S)
137. SRI. HANUMANTH D RAKKASAGI,
S/O: DARIYAPPA RAKKASAGI,
AGE: 45, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
138. SMT. NINGAVVA R CHITANAL,
W/O: RAMAPPA CHITANAL,
AGE: 43, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
- 102 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
139. SRI. MARIYAPPA D RAKKASAGI,
S/O: DARIYAPPA RAKKASAGI,
AGE: 41, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
140. SMT. YAMANAVVA A NAGARAL,
W/O: ASANGAPPA NAGARAL,
AGE: 39, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
141. SRI. BASAPPA D RAKKASAGI,
S/O: DARIYAPPA RAKKASAGI,
AGE: 37, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
142. SMT. GEETA M WALIKAR,
W/O: MANJUNATH WALIKAR,
AGE: 35, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
143. SMT. VIJAYLAKSHMI S WALIKAR,
W/O: SHIVAPPA WALIKAR,
AGE: 33, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
144. SMT. MUTTAVVA B RAKKASAGI,
W/O:LATE BHARAMAPPA RAKKASAGI ,
AGE: MAJOR, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
- 103 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
(BHARAMAPPA DHARIYAPPA RAKKASAGI.
DIED ON 14.07.2022 LEAVING BEHIND HIS
LR'S PETITIONER NO)
145. SRI. RANGAPPA RAKKASAGI,
S/O: LATE BHARAMAPPA RAKKASAGI,
AGE: 43, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
146. SRI. KONNAPPA B RAKKASAGI,
S/O: LATE BHARAMAPPA RAKKASAGI,
AGE: 43, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
147. SMT. BHAGYA B RAKKASAGI,
D/O: LATE BHARAMAPPA RAKKASAGI
AGE: 43, OCC: AGRI,
SYNO.20/5.M.1.A.27.G.SLNO.50
JOINTLY.
148. SRI. RAJSHEKAR C NAYNEGALI,
S/O: CHANNAPPA NAYANEGALI,
AGE: MAJOR, OCC: AGRI,
SYNO.20/1(20/7).M.1.A.17.G.
OUT OF 1.A.26.G.SLNO.51
JOINTLY.
149. SRI. MUTTANNA C NAYNEGALI,
S/O: CHANNAPPA NAYANEGALI,
AGE: MAJOR, OCC: AGRI,
SYNO.20/1(20/7).M.1.A.17.G.
OUT OF 1.A.26.G.SLNO.51
JOINTLY
- 104 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
ALL ARE R/O: BENNUR VILLAGE,
TALUK AND DISTRICT BAGALKOT 587101.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
AND:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU - 560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCE,
TEQNICAL-5, VIDHANA SOUDHA,
BENGALURU-560001.
4. THE COMMISSIONER
UPPER KRISHNA PROJECT (UKP),
NAVANAGAR, BAGALKOT- 587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.
(KBJNL), 3RD FLOOR, K.R.CIRCLE,
BENGALURU.560001.
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
BAGALKOT, TQ & DIST: BAGALKOT-587204.
- 105 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOT-587204.
...RESPONDENTS
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. CHETAN MUNNOLI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA, PRAYING TO I) ISSUE A WRIT
IN THE NATURE OF MANDAMUS DIRECTING THE RESPONDENTS
NO.3 TO 7 TO PASS A CONSENT AWARD AS PER GOVERNMENT
ORDER NO.JASUME 93 KBN 2025 ISSUED BY WATER
RESOURCES DEPARTMENT (TEQNICAL-5) BENGALURU DATED
09.10.2025 VIDE ANNEXURE D IN PURSUANCE OF SEC.19 (1)
NOTIFICATION NO. KUME/BHUSWA-2B/CR-428/2022-23 DATED
16.03.2023 ISSUED BY RESPONDENT NO.3 AND PAY
COMPENSATION TO THE PETITIONERS ON OR BEFORE
15.03.2024 IN THE INTEREST OF JUSTICE AND EQUITY. II)
GRANT SUCH OTHER AND FURTHER RELIEF/S INCLUDING THE
ISSUANCE OF APPROPRIATE WRIT OR ORDER/S AS THIS
HON'BLE COURT DEEMS FIT IN THE FACT AND CIRCUMSTANCES
OF THIS CASE.
IN WP NO.100136/2026
BETWEEN:
1. PUNDAPPA S/O. TIPPANNA YALAGUR
AGE: 76 YEARS, OCC: AGRI.,
R/O. YANKANCHI, TQ/ DIST: BAGALKOT.
2. ARJUN S/O. YALLAPPA MULIMANI
AGE: 64 YEARS, OCC: AGRI.,
- 106 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
R/O. YANKANCHI R C,
TQ/ DIST: BAGALKOT.
3. SURESH S/O. ARJUN MULIMANI
AGE: 37 YEARS, OCC: AGRI.,
R/O. KADAMPUR, TQ/ DIST: BAGALKOT.
4. RAMESH S/O. ARJUN MULIMANI
AGE: 43 YEARS, OCC: AGRI.,
R/O. #72, KADAMPUR,
TQ/ DIST: BAGALKOT.
5. HANAMAPPA S/O. SHIVAPPA GOUDAR
AGE: 74 YEARS, OCC: AGRI.,
R/O. PLOT NO.60, NEAR BASAVESHWAR TEMPLE,
YANKANCHI, TQ/ DIST: BAGALKOT.
6. TIPPANNA S/O. HANAMANT YALAGUR
AGE: 49 YEARS, OCC: AGRI.,
R/O. #47, YANKANCHI R C,
TQ/ DIST: BAGALKOT.
7. PREMABAI W/O. MAHANTAPPA GOUDAR
AGE: 47 YEARS, OCC: AGRI.,
R/O. YANKANCHI, TQ/ DIST: BAGALKOT.
8. MUTTAVVA W/O. DUNDAPPA GOUDAR
AGE: 56 YEARS, OCC: AGRI.,
R/O. #11, YANKANCHI, TQ/ DIST: BAGALKOT.
9. RUKMAVVA W/O. MALLAPPA GOUDAR
AGE: 78 YEARS, OCC: AGRI.,
R/O. YANKANCHI, TQ/ DIST: BAGALKOT.
10. SHARAVVA W/O. BASAPPA GOUDAR
AGE: 65 YEARS, OCC: AGRI.,
- 107 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
R/O.YANKANCHI, TQ/ DIST: BAGALKOT.
11. YALLAVVA W/O. TIRTHAPPA HUNDEKAR
AGE: 47 YEARS, OCC: AGRI.,
R/O.YANKANCHI, KADAMPUR,
TQ/ DIST: BAGALKOT.
12. LENKEVVA W/O. SANGAGOUDAPPA MADAR
AGE: 58 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/ DIST: BAGALKOT.
13. SHIVAKUMAR S/O. SOMANAGOUDA GOUDAR
AGE: 43 , OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/ DIST: BAGALKOT.
14. RAMANAGOUDA
S/O. SOMANAGOUDA GOUDAR
AGE: 41 YEARS, OCC: AGRI.,
R/O. #60, YANKANCHI,
TQ/ DIST: BAGALKOT.
15. SHIVANAND S/O. SANNAPPA GOULL
AGE: 36 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/ DIST: BAGALKOT.
16. RANGAPPA
S/O. GURAPPA TAKALAKI
AGE: 67 YEARS, OCC: AGRI.,
R/O.YANKANCHI, KADAMPUR,
TQ/ DIST: BAGALKOT.
17. RAVINDRA S/O. RANGAPPA KELUDI
AGE: 45 YEARS, OCC: AGRI.,
- 108 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
R/O. YANKANCHI, KADAMPUR ,
TQ/ DIST: BAGALKOT.
18. YALLAPPA S/O. DUNDAPPA GOUDAR
AGE: 50 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/ DIST: BAGALKOT.
19. PARASAPPA
S/O. RANGAPPA GOUDAR
AGE: 46 YEARS, OCC: AGRI.,
R/O.NEAR DYAMAVVA TEMPLE,
YANKANCHI, KADAMPUR ,
TQ/ DIST: BAGALKOT
20. MAHANTPRABHU
S/O. MAHADEV GOUDAR
AGE: 33 YEARS, OCC: AGRI.,
R/O. #69 M, SECTOR NO.63A,
NAVNAGAR, TQ/ DIST: BAGALKOT.
21. RUKMAVVA
W/O. RANGAPPA KELUDI
AGE: 68 YEARS, OCC: AGRI.,
R/O. YANKANCHI, TQ/ DIST: BAGALKOT.
22. KANAKAPPA
S/O. MNAGAVVA MADAR,
AGE: 37 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/ DIST: BAGALKOT.
23. RENUKA W/O. FAKEERAPPA MADAR
AGE: 48 YEARS, OCC: AGRI.,
R/O. YANKANCHI, TQ/ DIST: BAGALKOT.
- 109 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
24. KASTUREVVA W/O. RAMANNA MADAR
AGE: 43 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/ DIST: BAGALKOT.
25. BHIMANAGOUDA
S/O. GOPALAGOUDA PATIL
AGE: 46 YEARS, OCC: AGRI.,
R/O. #114, YANKANCHI, KADAMPUR,
TQ/ DIST: BAGALKOT.
26. MOHANSING S/O. VITHALSING JAVUR
AGE: 70 YEARS, OCC: AGRI.,
R/O. #10, YANKANCHI, KADAMPUR,
TQ/ DIST: BAGALKOT.
27. SUMITRA W/O. PARASAPPA GOUDAR
AGE: 48 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/DIST: BAGALKOT.
28. KALLAPPA S/O. MALLESHAPPA GOUDAR
AGE: 68 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/DIST: BAGALKOT.
29. ARJUNAPPA S/O. BANNEEPPA PUJARI
AGE: 66 YEARS, OCC: AGRI.,
R/O. SANGAPUR, BODANAIKANADINNI,
TQ/DIST: BAGALKOT.
30. TULASAVVA
W/O. BHIMAPPA KALADAGI
AGE: 65 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/DIST: BAGALKOT.
- 110 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
31. RUKKAVVA W/O. SANNATAMMAPPA RUGI,
AGE: 54 YEARS, OCC: AGRI.,
R/O. GARADINNI BILAGI,
DIST: BAGALKOT.
32. KIRAN S/O. HANAMANTAGOUDA GOUDAR
AGE: 41 YEARS, OCC: AGRI.,
R/O. H.NO.75, SECTOR NO.63A, NAVANAGAR
TQ/DIST: BAGALKOT.
33. SHIVALINGAPPA S/O. GIRIYAPPA GOUDAR
AGE: 63 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/DIST: BAGALKOT.
34. RAMANAGOUDA S/O. GIRIYAPPA GOUDAR
AGE: 86 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/DIST: BAGALKOT.
35. BASAPPA @ BASAVARAJ
S/O. SHIVAPPA GOUDAR @ DHAVALESHWAR
AGE: 47 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR
TQ/DIST: BAGALKOT.
36. HULLAPPA
S/O. SANNARANGAPPA MALGOND
(ORIGINAL OWNER NAME SANNAGARANGAPPA
SINCE DECEASED BY HIS LRS)
AGE: 50 YEARS, OCC: AGRI.,
R/O. JAMMANKATTI, TQ/DIST: BAGALKOT.
37. GANGAPPA S/O. NINGAPPA KAMBALI
AGE: 50 YEARS, OCC: AGRI.,
- 111 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
R/O. YALLIGUTTI, HERAKALL, BILAGI,
DIST: BAGALKOT.
38. SAVITA W/O. MALLIKARJUN GOUDAR
AGE: 40 YEARS, OCC: AGRI.,
R/O. GUNDAPPALLI ROAD MALLAPUR,
TQ/DIST: BAGALKOT.
39. TANGEWWA W/O. TEERTAPPA HUNDEKAR
AGE: 53 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR
TQ/DIST: BAGALKOT.
40. VEERUPAKSHAYYA
S/O. SIDDAYYA HIREMATH
AGE: 60 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR
TQ/DIST: BAGALKOT.
41. YALLAVVA W/O. RANGAPPA YALAGUR,
AGE: 76 YEARS, OCC: AGRI.,
R/O. YANKANCHI, KADAMPUR,
TQ/DIST: BAGALKOT.
42. LALASAB S/O.IMAMASAB GALAGALI
AGE: 43 YEARS, OCC: AGRI.,
R/O. YALLIGUTTI, TQ/DIST: BAGALKOT.
43. MALLAYYA S/O. MALLAYYA HIREMATH
AGE: 73 YEARS, OCC: AGRI.,
R/O. VEERAPUR, TQ/DIST: BAGALKOT.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
- 112 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AND:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU - 560001.
3. THE UNDER SECRETARY,
DEPARTMENT OF WATER RESOURCE,
TEQNICAL-5, VIDHANA SOUDHA,
BENGALURU- 560001.
4. THE COMMISSIONER
UPPER KRISHNA PROJECT (UKP),
NAVANAGAR, BAGALKOTE- 587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.
(KBJNL), 3RD FLOOR, K.R.CIRCLE,
BENGALURU-560001.
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOTE-587204.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOTE-587204.
...RESPONDENTS
- 113 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. AVINASH M.ANGADI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA, PRAYING TO (I) ISSUE A
WRITE IN THE NATURE OF MANDAMUS DIRECTING THE
RESPONDENTS NO.3 TO 7 TO PASS A CONSENT AWARD AS PER
GOVERNMENT ORDER NO.JASUME 93 KBN 2025 ISSUED BY
WATER RESOURCES DEPARTMENT (TEQNICAL-5) BENGALURU
DATED 09.10.2025 VIDE ANNEXURE D ISSUED BY RESPONDENT
NO.3 AND PAY COMPENSATION TO THE PETITIONERS WITHIN 1
MONTH IN THE INTEREST OF JUSTICE AND EQUITY. (II) GRANT
SUCH OTHER AND FURTHER RELIEF/S INCLUDING THE
ISSUANCE OF APPROPRIATE WRIT OR ORDER/S AS THIS
HON'BLE COURT DEEMS FIT IN THE FACTS AND
CIRCUMSTANCES OF THIS CASE.
IN WP NO.100463/2026
BETWEEN:
1. LALITA GHORPADE
W/O.GOPAL GHORPADE,
AGE: 59 YEARS , OCC:AGRI
R/O. WARD NO.5,BILAGI,
TQ.BILAGI, DIST: BAGALKOT
( SY.NO. 175/1, 3 A 03 G,
SL.NO.60)
2. SATISHA JADHAVA
S/O. RANGANTH JADHAVA
AGE: 46 YEARS , OCC:AGRI
R/O. KORTI , TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 173/4, 1 A 20 G,
SL.NO.58)
- 114 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
3. SANJAYA GHORPADE
S/O. SUBHASH GHORPADE
AGE: 25 YEARS , OCC:AGRI
R/O. WARD NO.5, KILLAGALLI, BILAGI
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 174/8, 2 A 01 G,
SL.NO.59)
4. JAYASHREE GHORPADE
W/O. SUBHAS GHORPADE
AGE: 45 YEARS , OCC:AGRI
R/O. #219, KORTI , TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 174/3, 2 A 36 G,
SL.NO.59)
5. BABU GHORPADE
S/O.SUBHASH GHORPADE
AGE: 26 YEARS , OCC:AGRI
R/O. KILLAGALLI, BILAGI, TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 174/4, 2 A 13 G, 08 ANA
SL.NO.59)
6. SUBHAS GHORPADE
S/O. DATTATREYA GHORPADE
AGE: 56 YEARS , OCC:AGRI
R/O.#219, KORTI, TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 175/6, 3 A 02 G,
SL.NO.59)
7. SUMAN GHORPADE
W/O.ANDOBA GHORPADE
AGE: 60 YEARS , OCC:AGRI
R/O. KORTI R.C., TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 175/5, 1 A 23 G,
SY.NO. 175/10, 1 A 20 G,
SL.NO.59)
- 115 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
8. SACHIN JADHAV
S/O. RANGANATH JADHAV
AGE: 46 YEARS , OCC:AGRI
R/O. HOSPETH GALLI, CHIKKODI, DIST: BELAGAVI
(SY.NO. 173/2, 1 A 28 G,
SL.NO.58)
9. ASHOK GHORPADE
S/O.DATTATREYA GHORPADE
AGE: 59 YEARS , OCC:AGRI
R/O. #1189B/12, WARD NO.2, GANDI NAGAR,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 195/4, 3 A 20 G,
SY.NO. 195/5, 2 A 20 G,
SL.NO.72)
10. ASHOK JADHAV
S/O. TAMMAJI JADHAV
AGE: 74 YEARS , OCC: AGRICULTRUE
R/O. KORTI R.C.,TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 141/1B/2, 1 A 18 G,
SY.NO. 141/4, 1 A 18 G,
SL.NO.30)
11. SANTOSH JADHAV
S/O. RANGANATH JADHAV
AGE:43 YEARS , OCC: AGRICULTRUE
R/O. NEAR BUS STAND, SHIVAJI SOSAITI NEAR BHIRADI,
TQ. RAIBAG, DIST. BELAGAVI
SY.NO. 173/5, 1 A 20 G,
SL.NO.58
12. LAXMAN PATTAR
S/O. VASAPPA PATTAR
AGE: 64 YEARS , OCC: AGRICULTRUE
R/O. KORTI R.C., BILAGI CROSS 2,
TQ. BILAGI, DIST: BAGALKOT
- 116 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
(SY.NO. 173/3, 2 A 08 G,
SL.NO.58)
13. VENKANAGOUDA PATIL
S/O. BHIMANAGOUDA PATIL
AGE: 57 YEARS , OCC:AGRI
R/O. KORTI, LINGAPUR,
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 190/4, 1 A 20 G,
SL.NO.69)
14. BHIMANAGOUDA PATIL
S/O. GOVINDANGOUDA PATIL
AGE: 84 YEARS , OCC: AGRICULTRUE
R/O.KORTI R.C., BILAGI (RURAL)
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 190/5, 1 A 20 G,
SL.NO.69)
15. KRISHANAJI JADHAV
S/O. BALACHANDRA JADHAV
AGE: 42 YEARS , OCC:AGRI
R/O. #173, KORTI, LINGAPUR,
TQ. BILAGI,DIST: BAGALKOT
(SY.NO. 175/8, 1 A 18 G,
SL.NO.60)
16. TAMAJIRAO JADHAV
S/O. BALACHANDRA JADHAV
AGE:32 YEARS , OCC:AGRI
R/O. BILAGI CROSS 2, KORTI R.C.,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 175/9, 2 A 00 G,
SL.NO.60)
17. VINAYAK JADHAV
S/O. ASHOK JADAV
- 117 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 41 YEARS , OCC:AGRI
R/O. KORTI R.C. , TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 146/4, 0 A 27 G,
SY.NO. 146/1B/2, 0 A 28 G,
SL.NO.35)
18. RAJASHRI JADHAV
W/O. BALACHANDRA JADHAV
AGE: 65 YEARS , OCC:AGRI
R/O. BILAGI CROSS 2, KORTI R.C.,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 175/3, 2 A 00 G,
SL.NO.60)
19. MALLAYYA HIREMATH
S/O.BASAYYA HIREMATH
AGE: 45 YEARS , OCC:AGRI
R/O. BILAGI CROSS 2, KORTI R.C.,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 82/3B, 1 A 20 G,
SL.NO.8)
20. MAHADEV GUNJATTI
S/O. HANAMANT GUNJATTI
AGE: 38 YEARS , OCC:AGRI
R/O. KORTI R.C. , LINGAPUR
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 156/15, 1 A 00 G,
SL.NO.41)
21. PANDAPPA SHIRABUR
S/O. RAMAPPA SHIRABUR
AGE: 68 YEARS , OCC:AGRI
R/O. HEMARADDI MALLAMMA NAGAR, KORTI R.C. ,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 172/1A, 6 A 01 G,
- 118 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SL.NO.57)
22. RAJENDRA PATIL
S/O. ANNAPPAGOUD PATIL
AGE: 52 YEARS , OCC:AGRI
R/O. HEMARADDI MALLAMMA NAGAR, KORTI ,
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 185/8, 3 A 00 G,
SL.NO.67)
23. PARASHURAM WALIKAR
S/O.BASALINGAPPA WALIKAR
AGE: 54 YEARS , OCC:AGRI
R/O. HEMARADDI MALLAMMA NAGAR,
KORTI , TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 155/4, 1 A 16 G, (JOINTLY)
SY.NO. 155/5, 2 A 00 G, (JOINTLY)
SL.NO.40)
24. SHAYAVVA WALIKAR
W/O.BASALINGAPPA WALIKAR
AGE: 69 YEARS , OCC:AGRI
R/O. POST: LINGAPUR S.R., KORTI R.C.,
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 155/6, 2 A 00 G, (JOINTLY)
SL.NO.40)
25. SABANNA DALAWAI
S/O. HANAMANT DALAWAI
AGE: 71 YEARS , OCC:AGRI
R/O. KORTI R.C., TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 191/3, 0 A 29 G,
SL.NO.70)
26. SANGOND CHOORI
S/O. MALLAPPA CHOORI
AGE: 62 YEARS , OCC:AGRI
- 119 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
R/O. LINGAPUR, KORTI, TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 152/17, 2 A 18 G,
SL.NO.37)
27. RAJASHRI CHOORI
W/O. SANGONDA CHOORI
AGE: 58 YEARS , OCC:AGRI
R/O.BILAGI CROSS 2, TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 152/7, 2 A 15 G,
SL.NO.37)
28. SHANKREPPA KAKHANDAKI
S/O. DHULAPPA KAKHANDAKI
AGE: 47 YEARS , OCC:AGRI
R/O. 111, DHAWALESHWAR,
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 139/3, 6 A 25 G, (JOINTLY)
(AS PER 11(1) SY.NO.139/2B/2,
139/2B/3, 139/2B/1) SL.NO.28)
29. LAXMAN DALAWAI
S/O. HANAMAPPA DALAWAI
AGE: 65 YEARS , OCC:AGRI
R/O. KORTI R.C. , TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 191/4, 1 A 01 G, 01ANA
SL.NO.70)
30. YALLALINGA DALAWAYI
S/O. LAXMAN DALAWAYI
AGE: 30 YEARS , OCC:AGRI
R/O. LINGAPUR, KORTI R.C.,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 191/6, 1 A 01 G, 08ANA
SL.NO.70)
31. HANAMANTH DALAWAYI
S /O. BASAPPA DALAWAYI
- 120 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 33 YEARS , OCC: AGRICULTRUE
R/O. KORTI R.C., BILAGI CROSS 2,TQ.BILAGI, DIST:
BAGALKOT
SY.NO. 191/9, 1 A 04 G,
SL.NO.70
32. BASAPPA DALAWAYI
S /O. HANAMANT DALAWAYI
AGE:59 YEARS , OCC: AGRICULTRUE
R/O. 92, KORTI R.C, TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 191/1E, 1 A 10 G,
SL.NO.70)
33. SIDDAPPA BADAGI
S/O. JOTYAPPA BADAGI
AGE: 79 YEARS , OCC: AGRICULTRUE
R/O. 1672, BILAGI,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 171/1+2/B/1, 2 A 00 G
SL.NO.56)
34. BHIMAPPA CHIKKUR
S/O. RACHAPPA CHIKKUR
AGE: 46 YEARS , OCC:AGRI
R/O. MAIN ROAD, WARD NO.1, MACHAKANUR,
TQ.MUDHOL, DIST: BAGALKOT
(SY.NO. 72/3, 2 A 39 G
SL.NO.3)
35. CHANNAPPA MANAGULI
GURAPPA MANAGULI
AGE: 74 YEARS , OCC: AGRICULTRUE
R/O. 50,KORTI R.C., LINGAPUR S.R.,
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 86/2, 12 A 18 G (JOINTLY)
SL.NO.12)
- 121 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
36. KUMAR MAKALI
S/O.TIPPANNA MAKALI
AGE: 55 YEARS , OCC:AGRI
R/O. KORTI R.C., LINGAPUR,
TQ. BILAGI,DIST: BAGALKOT
(SY.NO. 80/5, 0 A 32 G
SL.NO.6)
37. KRISHANAJI GHORPADE
S/O.DATTATREY GHORPADE
AGE:54 YEARS , OCC:AGRI
R/O. WARD NO.5, BILAGI,
TQ. BILAGI, DIST: BAGALKOT
SY.NO. 195/1, 3 A 20 G
(SY.NO. 195/3, 2 A 20 G
SL.NO.72)
38. TAYAVVA SHIRABUR
W/O. YAMANAPPA SHIRABUR
AGE: 89 YEARS , OCC:AGRI
R/O. HEMARADDI MALLAMMA NAGAR,
LINGAPUR, KORTI R.C.
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 154/3, 2 A 20 G (JOINTLY)
SL.NO.39)
39. SHILA KORTI
W/O.RAGHU KORTI
AGE: 71 YEARS , OCC:AGRI
R/O. #36, KAYAKALPA, BALAJI NAGAR,
NEAR SHANTINAGAR CHURCH
SULLA ROAD, KESHWAPUR,
TQ. HUBLI,DIST. DHARWAD
(SY.NO. 84/2, 4 A 18 G (JOINTLY)
SY.NO. 85/7, 0 A 28 G
SL.NO.10 & 11)
- 122 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
40. IRAPPA DANDARAGI
S/O. NINGAPPA DANDARAGI
AGE: 60 YEARS , OCC:AGRI
R/O. #1163, WARD NO.2,
NANDINAGAR, BILAGI
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 154/4, 3 A 29 G (JOINTLY)
SL.NO.39)
41. TUKARAM KATABAR
S/O. LALALSAB KATABAR
AGE: 57 YEARS , OCC:AGRI
R/O.KOLHAR, TQ.BASAVANA BAGEWADI,
DIST: VIJAYAPUR
(SY.NO. 181/1B/2, 2 A 00 G, 04 ANA
SY.NO. 181/2B, 3 A 26 G (JOINTLY)
SL.NO.66)
42. SHRIKANT TALAWAR
S/O. YAMANAPPA TALAWAR
AGE: 54 YEARS , OCC:AGRI
R/O. KORTI R.C. BILAGI,
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 98/8, 0 A 34 G
SL.NO.24)
43. MALKAPP@ MALLIKARJUN TALAWAR
S/O.YAMANAPPA TALAWAR
AGE: 45 YEARS , OCC:AGRI
R/O. KORTI R.C. LINGAPUR,
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 98/7, 0 A 15 G
SL.NO.24)
44. HANAMANTH BENAKATTI
S/O GIRIYAPPA BENAKATTI
AGE: 32 YEARS , OCC:AGRI
- 123 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
R/O. BILAGI CROSS 2, KORTI R.C.,
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 190/9, 1 A 00 G
SL.NO.69)
45. SHANKRAVVA MAKALI
W/O.MAKALEPPA MAKALI
AGE: 54 YEARS , OCC:AGRI
R/O. HEMARADDI MALLAMMA NAGAR,
KORTI R.C., TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 80/3, 0 A 38 G (JOINTLY)
SL.NO.6)
46. KARIYAPPA HERAKALLA
S/O. MALIYAPPA HERAKALLA
AGE: 71 YEARS , OCC:AGRI
R/O. HEGGUR PUKE BILAGI CROSS 1 BILAGI
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 76/4, 1 A 23 G
SL.NO.5)
47. BHAGIRATHI BENAKATTI
W/O.GIRIYAPPA BENAKATTI
AGE: 53 YEARS , OCC:AGRI
R/O. KORTI R.C., HEMARADDI MALLAMMA
NAGAR,TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 190/6, 1 A 00 G
SL.NO.69)
48. CHANDRASHEKAR MAREGUDDI
S/O. PANDAPPA MAREGUDDI
AGE: 63 YEARS , OCC:AGRI
R/O. HEMARADDI MALLAMMA NAGAR, KORTI
- 124 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 186/2B, 4 A 00 G
SL.NO.68)
49. GOVINDAPPA JARALI
S/O. SIDRAMAPPA JARALI
AGE: 60 YEARS , OCC:AGRI
R/O. #44 KORTI R.C. , HEMARADDI MALLAMMA,
NAGAR BILAGI, TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 186/7, 0 A 20 G
SL.NO.68)
50. SHRISHAIL SHAHAPUR
S/O. SANGAPPA SHAHAPUR
AGE: 55 YEARS , OCC:AGRI
R/O. WARD NO.2, BILAGI,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 89/2A/1, 5 A 13 G
SL.NO.15)
51. GIRIYAPPA DALAWAI
S/O.HANAMAPPA DALAWAI
AGE: 59 YEARS , OCC: AGRICULTRUE
R/O. KORTI,TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 191/8,12 A 02 G
SL.NO.70)
52. SURESH DALAWAI
S/O.GIRIYAPPA DALAWAI
AGE:24 YEARS , OCC: AGRICULTRUE
R/O. KORTI , POST: LINGAPUR,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 191/7, 0 A 26 G
SL.NO.70)
53. HANAMANT DALAWAI
S/O. GIRIYAPPA DALAWAI
- 125 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 33 YEARS , OCC: AGRICULTRUE
R/O. KORTI R.C., BILAGI,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 191/1D, 0 A 26 G
SL.NO.70)
54. BHIMAPPA MANAGULI
S/O. HANAMANTH MANAGULI
AGE: 50 YEARS , OCC:AGRI
R/O. KORTI, LINGAPUR,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 83/4B, 3 A 01 G
SL.NO.9)
55. HANAMANT MANAGULI
S/O. BHIMAPPA MANAGULI
AGE: 22 YEARS , OCC: AGRICULTRUE
R/O. KORTI, LINGAPUR,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 86/5, 2 A 36 G
(AS PER 11(1) SY.NO.86/3 DIVSIION)
SL.NO.12)
56. NIMBEVVA MANAGULI
W/O. BHIMAPPA MANAGULI
AGE: 43 YEARS , OCC:AGRI
R/O. KORTI, LINGAPUR, TQ. BILAGI,DIST: BAGALKOT
(SY.NO. 86/3, 2 A 00 G (DIVSIION)
SL.NO.12)
57. PARVATAVVA MANAGOOLI
W/O.SIDDAPPA MANAGOOLI
AGE:59 YEARS , OCC:AGRI
R/O. KORTI, LINGAPUR,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 83/4A, 3 A 02 G (JOINTLY)
- 126 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SL.NO.9)
58. VENKAPPA DESAI
S/O. PANDAPPA DESAI
AGE: 40 YEARS , OCC:AGRI
R/O. KORTI, LINGAPUR, TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 88/1A+1B/1B, 1 A 35 G (JOINTLY))
(SINCE ORIGINAL OWNER PANDAPPA BASAPPA DESAI
DECEASED BY HIS LRS)
SL.NO.14
59. SHIVAPUTRAPPA KAKHANDAKI
S/O.RAMAPPA KAKHANDAKI
AGE: 46 YEARS , OCC:AGRI
R/O. #1344, WARD NO.2, BILAGI
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 139/2, 5 A 24 G (JOINTLY)
SL.NO.28)
60. GIRIYAPPA BENAKATTI
S/O HANAMAPPA BENAKATTI
AGE: 58 YEARS , OCC:AGRI
R/O. #KA 36, KORTI R. C., POST LINGAPUR,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 190/10, 1 A 25 G 08 ANA
SL.NO.69)
61. MANJUNATH JARALI
S/O. GOVINDAPPA JARALI
AGE: 33 YEARS , OCC:AGRI
R/O. # 44 KORTI,R. C. HEMARADDI MALLAMMA
NAGAR,BILAGI, TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 186/6, 1 A 00 G
SL.NO.68)
62. SIDDAPPA DESAI
S/O. PANDAPPA DESAI
- 127 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 35 YEARS , OCC:AGRI
R/O. KORTI R.C., LINGAPUR, TQ.BILAGI, DIST:
BAGALKOT
(SY.NO. 88/1A+1B/2, 1 A 00 G )
(SINCE ORIGINAL OWNER PANDAPPA BASAPPA DESAI
DECEASED BY HIS LRS) SL.NO.14
63. ARJUN KATABAR
S/O. LALAPPA KATABAR
AGE: 54 YEARS , OCC:AGRI
R/O. KOLHAR (OLD), TQ.BASAVANA BAGEWADI,
DIST: VIJAYAPUR
(SY.NO. 181/3, 7 A 12 G
SL.NO.66)
64. BHIMARAV KULAKARNI
S/O. RAGHAVENDRA KULAKARNI
AGE: 54 YEARS , OCC:AGRI
R/O. KORTI , LINGAPUR, TQ.BILAGI,
DIST: BAGALKOT
(SY.NO. 84/4, 2 A 07 G
SL.NO.10)
65. ASHOK KULAKARNI
S/O.RAGHAVENDRA KULAKARNI
AGE: 65 YEARS , OCC:AGRI
R/O. KORTI R.C., HEMARADDI MALLAMMA
NAGAR,TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 84/1, 2 A 06 G
SL.NO.10)
66. RACHAPPA SHETTAR
S/O. IRAPPA SHETTAR
AGE: 53 YEARS , OCC:AGRI
R/O. 1030 G/5, WARD NO.6, GANDINAGAR,
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 97/4, 1 A 38 G (JOINTLY)
- 128 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SL.NO.23)
67. SHANKRAPPA PATTAR
S/O. VASAPPA PATTAR
AGE: 74 YEARS , OCC:AGRI
R/O.HEMARADDI MALLAMMA NAGAR, LINGAPUR,
KORTI R.C., TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 172/2B/1, 2 A 00 G
SL.NO.57)
68. RACHAPPA PATTAR
S/O. VASAPPA PATTAR
AGE: 66 YEARS , OCC:AGRI
R/O. 139, KORTI R.C.,
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 172/6, 2 A 06 G
SL.NO.57)
69. MARUTI GHORPADE
S/O.SHIVAJI GHORPADE
AGE: 59 YEARS , OCC:AGRI
R/O. SHIVAJIPETH, OPP.
DR.MADURI KULKARANI HOSPITAL,
WARD NO.7,DOBALE GALLI,VIJAYAPUR,
TQ:DIST:VIJAYAPUR
(SY.NO. 174/5, 4 A 13 G 08ANA
SL.NO.59)
70. BASAVARAJ PARAGOND
S/O.SHIVAPPA PARAGOND
AGE: 29 YEARS , OCC:AGRI
R/O.DHAWALESHWAR, DHAVALESHWAR
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 139/1, 2 A 08 G
SY.NO. 180/5, 2 A 17 G
SL.NO.28 &65)
- 129 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
71. MAHADEVI GAVAROJI
W/O. SHREESHAIL GAVAROJI
AGE: 50 YEARS , OCC: AGRICULTRUE
R/O. 511/A KAVATAGI , TQ. JAMKHANDI,
DIST: BAGALKOT
(SY.NO. 141/1A/1, 1 A 18 G
SY.NO. 146/3, 0 A 27 G
SL.NO.30 & 35)
72. KALAVATI GAVAROJI
W/O. SADASHIVA GAVAROJI
AGE: 48 YEARS , OCC: AGRICULTRUE
R/O. 27,KAVATAGI, TQ.JAMKHANDI, DIST: BAGALKOT
(SY.NO. 141/3, 1 A 17 G
SY.NO. 146/1A/1, 0 A 28 G
SL.NO.30 &35)
73. SUNANDA MODI
W/O. MALAKAJAPPA MODI
AGE: 42 YEARS , OCC: AGRICULTRUE
R/O. WARD NO.1, BILAGI, TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 142/4A, 1 A 10 G (JOINTLY)
SL.NO.31)
74. KIRAN MODI
S/O. MALLIKARJUN MODI
AGE: 23 YEARS , OCC:AGRI
R/O. NEAR GOVERNMENT HOSPITAL, BILAGI,
TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 142/4B, 1 A 11 G (JOINTLY)
SL.NO.31)
75. CHETAN MODI
S/O. MALLIKARJUN MODI
AGE: 20 YEARS , OCC: AGRICULTRUE
R/O. NEAR GOVERNMENT HOSPITAL, BILAGI,
TQ.BILAGI, DIST: BAGALKOT
- 130 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
(SY.NO. 142/4K, 1 A 11 G (JOINTLY)
SL.NO.31)
76. HANAMANT DESSI
S/O.RAMAPPA DESAI
AGE: 67 YEARS , OCC:AGRI
R/O. KORTI, TQ. BILAGI,DIST: BAGALKOT
(SY.NO. 88/1A+B/2, 1 A 00 G (JOINTLY)
SL.NO.14)
77. CHANDRASHEKAR WALIKAR
S/O. YAMANAPPA WALIKAR
AGE: 47 YEARS , OCC:AGRI
R/O. 129/19, WARD NO.11, 18TH CROSS VIDYAGIRI
BAGALKOT, TQ/DIST: BAGALKOT
(SY.NO. 142/2, 1 A 32 G (JOINTLY)
SY.NO. 142/3, 6 A 04 G
SL.NO.31)
78. RAJESHWARI DANGI
W/O. MUDDANNA DANGI
AGE: 57 YEARS , OCC:AGRI
R/O. AJAD ROAD, SHENKESHWAR, TQ. HUKKERI
DIST: BELAGAVI
(SY.NO. 173/6, 2A 01 G
SL.NO.58)
79. MUDDANNA DANGI
S/O. SOLABANNA DANGI
AGE: 65 YEARS , OCC:AGRI
R/O. AJAD ROAD, SHENKESHWAR, TQ. HUKKERI
DIST: BELAGAVI
(SY.NO. 173/1, 2 A 27 G (JOINTLY)
SL.NO.58)
80. MANJUNATH PATTAR
S/O. SHANKRAPPA PATTAR
- 131 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 39 YEARS , OCC:AGRI
R/O.1 TO 1091 KORTI, POST LINGAPUR,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 172/4, 1 A 00 G
SL.NO.57)
81. PRAKASH PATTAR
S/O. RACHAPPA PATTAR
AGE: 39 YEARS , OCC:AGRI
R/O.HEMARADDI MALLAMMA NAGAR, KORTI R.C.
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 172/2A/1, 1 A 00 G 05 ANA
SL.NO.57)
82. GANAPATI PATTAR
S/O. RACHAPPA PATTAR
AGE: 32 YEARS , OCC:AGRI
R/O. KORTI R.C., POST LINGAPUR S.R.,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 172/5 1 A 05 G 05ANNA
SL.NO.57)
83. SACHIN PATTAR
S/O. SHANKARAPPA PATTAR
AGE: 37 YEARS , OCC:AGRI
R/O. .HEMARADDI MALLAMMA NAGAR, KORTI R.C.
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 172/3, 1 A 00 G
SL.NO.57)
84. SIDDAPPA DESAI
S/O. PANDAPPA DESAI
AGE: 35 YEARS , OCC:AGRI
R/O. KORTI R.C., LINGAPUR, TQ.BILAGI, DIST:
BAGALKOT
(SY.NO. 70/3A, 2 A 22 G (JOINTLY)
SY.NO. 70/3B 3 A 15 G
- 132 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
(SINCE ORIGINAL OWNER PANDAPPA BASAPPA DESAI
DECEASED BY HIS LRS)
SL.NO.1)
85. DUNDAPPA DESAI
S/O. LAXMAN SARAVAD @DESAI
AGE: 48 YEARS , OCC:AGRI
R/O. KORTI R.C., LINGAPUR, TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 88/1A+1B/1A/1, 0 A 25 G
SY.NO. 88/1A+1B/1A/2, 1 A 10 G (JOINTLY)
SL.NO.14)
86. MAHADEVAPPA MANAGOOLI
S/O. MALLAPPA MANAGOOLI
AGE: 61 YEARS , OCC:AGRI
R/O. KORTI R.C., SUNAG, TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 86/2, 12 A 18 G (JOINTLY)
SL.NO.12)
87. SHANTAVVA @ SHANTABAI WAGATI
W/O. CHINNAPPA WAGATI
AGE: 60 YEARS , OCC:AGRI
R/O. KORTI R.C., TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 76/8, 1 A 01 G
SL.NO.5)
88. CHINNAPPA VAGATI
S/O. BAGAPPA VAGATI
AGE: 66 YEARS , OCC:AGRI
R/O. KORTI R.C., TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 76/1B/2, 1 A 01 G
SL.NO.5)
89. NINGAPPA MANAGULI
S/O. GURAPPA MANAGULI
AGE: 64 YEARS , OCC:AGRI
R/O.BILAGI CROSS 2, KORTI R.C., TQ.BILAGI, DIST:
- 133 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
BAGALKOT
(SY.NO. 86/1+2B/3, 2 A 03 G (JOINTLY)
SL.NO.12)
90. RAMANNA WALIKAR
S/O. CHANDRAPPA WALIKAR
AGE: 73 YEARS , OCC:AGRI
R/O. BANDEMMANAGAR, KORTI, LINGAPUR, TQ.BILAGI,
DIST: BAGALKOT
(SY.NO. 143/2B/2, 4 A 16 G
SL.NO.32)
91. TIPPANNA GULED
S/O. HANAMANT GULED
AGE: 70 YEARS , OCC:AGRI
R/O.BILAGI CROSS 2, KORTI R.C., TQ.BILAGI, DIST:
BAGALKOT
(SY.NO. 156/1B, 3A 19 G
SL.NO.41)
92. MAHANTESH METI
S/O. YALLAPPA METI
AGE: 36 YEARS , OCC:AGRI
R/O.WARD NO.1, SHIVAJI CIRCLE SULI BAI ONI BILAGI
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 164/3, 6 A 25 G 08 ANA (JOINTLY)
SL.NO.49)
93. KALLAPPA MANAGULI
S/O. RUDRAPPA MANAGULI
AGE: 57 YEARS , OCC: AGRICULTRUE
R/O. KORTI, LINGAPUR, TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 89/2A/2, 2 A 00 G
SY.NO. 85/1A, 1 ACRE 07 G
SL.NO.15 & 11)
94. BASAPPA MANAGULI
- 134 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O.RUDRAPPA MANAGULI
AGE: 55 YEARS , OCC: AGRICULTRUE
R/O. KORTI, LINGAPUR, TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 85/8, 1 A 07 G
SL.NO.11)
95. RAMAPPA WALIKAR
S/O. HANAMANT WALIKAR
AGE: 42 YEARS , OCC: AGRICULTRUE
R/O. KORTI R.C, BILAGI, TQ. BILAGI,
DIST: BAGALKOT
(SY.NO. 156/1K, 0 ACRE 30 G
SY.NO. 157/2, 0 ACRE 12 G
SL.NO.41 & 42)
96. SHRISHAIL MANAGULI
S/O. GURAPPA MANAGULI
AGE: 67 YEARS , OCC:AGRI
R/O. KORTI R.C, BILAGI CROSS 2,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 86/2, 12 A 18 G (JOINTLY)
SL.NO.12)
97. MAHESH JARALI
S/O.GOVINDAPPA JARALI
AGE: 30 YEARS , OCC: AGRICULTRUE
R/O. #44, HEMARADDI MALLAMMA NAGAR,
KORTI R.C., TQ.BILAGI, DIST: BAGALKOT
(SY.NO. 186/4, 1 A 00 G
SL.NO.68)
98. RACHAPPA SHETTAR
S/O. IRAPPA SHETTAR
AGE: 49 YEARS , OCC:AGRI
R/O.WARD NO.6, GANDI NAGAR, TQ. BILAGI,DIST:
BAGALKOT
(SY.NO. 96/4, 1 A 14 G
- 135 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SY NO. 96/5, 3 A 11 G(JOINTLY)
SL.NO.22)
99. NAGAPPA SHETTAR
S/O. IRAPPA SHETTAR
AGE: 47 YEARS , OCC:AGRI
R/O. #1030, G/51, /19, WARD NO.6, GANDI NAGAR,
TQ. BILAGI,DIST: BAGALKOT
(SY.NO. 96/6, 1 A 14 G
SL.NO.22)
100. DONGRISAB ATTAR @ BUKKITAGAR
S/O. DASTAGIRASAB ATTAR @ BUKKITAGAR
AGE: 48 YEARS , OCC:AGRI
R/O. KORTI R.C, BILAGI CROSS 2,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 97/5, 1 A 00 G
SL.NO.23)
101. KADEER ATTAR
S/O. DONGARISAB ATTAR
AGE: 24 YEARS , OCC:AGRI
R/O. KORTI R.C, BILAGI CROSS 2,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 97/2, 0 A 34 G
SL.NO.23)
102. CHANDRASHEKAR WALIKAR
S/O. YAMANAPPA WALIKAR
AGE: 47 YEARS , OCC:AGRI
R/O. #129/19,WARD NO.11, 18TH CROSS, VIDYAGIRI
TQ. / DIST: BAGALKOT
(SY.NO. 142/3, 6 A 04 G
SY.NO. 142/2, 1 A 32 G
SL.NO.31)
103. SHRISHAIL SIDDANAGOUDA
- 136 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O. MUKKANNA SIDDANAGOUDA
AGE: 68 YEARS , OCC:AGRI
R/O. DHAVALESHWAR, TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 83/1, 4 A 25 G
SL.NO.9)
104. GANGADHAR HIREMATH
S/O. BASAYYA HIREMATH
AGE: 51 YEARS , OCC:AGRI
R/O. KORTI R.C, TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 98/5, 2 A005 G
SL.NO.24)
105. RAMAKRISHNA DURVE
S/O. NARAYAN DURVE
AGE: 40 YEARS , OCC:AGRI
R/O. #446/1, WARD NO.5, KILLA GALLI, BILAGI,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 186/5, 2 A 20 G (JOINTLY)
SL.NO.68)
106. IRAYYA HIREMATH
S/O. BASAYYA HIREMATH
AGE: 48 YEARS , OCC:AGRI
R/O. #186, KORTI R.C, POST. LINGAPUR
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 82/3A, 1 A 20 G
SL.NO.8)
107. ANNPURNA HIREMATH
W/O. BASAYYA HIREMATH
AGE: 74 YEARS , OCC:AGRI
R/O. #91, HEMAREDDI MALLAMMA NAGAR, KORTI R.C,
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 98/3A, 3 A 20 G
(ORIGINAL OWNER NAME BASAYYA HIREMATH
SINCE DECEASED HIS LRS)
- 137 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SL.NO.24)
108. SHRISHAIL METI
S/O.SANAPPA METI
AGE: 62 YEARS , OCC:AGRI
R/O. WARD NO.4, SULIBAVI ONI, BILAGI
TQ. BILAGI, DIST: BAGALKOT
SY.NO. 164/9, 3 A 06 G
SL.NO.49)
109. RENUKA METI
W/O. SHRISHAIL METI
AGE: 46 YEARS , OCC:AGRI
R/O. WARD NO.4, SULIBAVI ONI, BILAGI
TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 164/2, 1 A 14 G
SL.NO.49)
110. RAFIKA BAGAVAN
S/O.ABDULRAHEAMAN BAGAVAN
AGE: 59 YEARS , OCC:AGRI
R/O.#1603, JAMIYA NAGAR, KOLHAR, (OLD KOLHAR)
TQ. BASAVANA BAGEWADI, DIST: VIJAYAPUR
(SY.NO. 84/3B, 2 A 25 G (JOINTLY)
SY.NO. 84/3K, 3 A 31 G (JOINTLY)
SL.NO.10)
111. SUDHINDRA KULKARNI @ KORTI
S/O.PRALHADRAO KULKARNI @ KORTI
AGE: 64 YEARS , OCC:AGRI
R/O. PLOT NO.10, S.NO. 15/8, RAGUKUL SHIRRAM COL,
TAPONDHAM ROAD, NEAR JIJAI GARDON HALL WARJE,
PUNE
( SY.NO. 85/1B, 2 A 00 G
SL.NO.11)
112. RAJENDRA KULKARNI @ KORTI
- 138 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
S/O.PRALHADRAO KULKARNI @ KORTI
AGE: 62 YEARS , OCC:AGRI
R/O. HEMARADDI MALLAMMA NAGAR, KORTI R.C, TQ.
BILAGI, DIST: BAGALKOT
(SY.NO. 85/2, 1 A 14 G
SY.NO. 85/3, 0 A 39 G
SL.NO.11)
113. RAVINDRA KULKARNI @ KORTI
S/O.PRALHADRAO KULKARNI @ KORTI
AGE: 62 YEARS , OCC:AGRI
R/O. PLOT NO.10, S.NO. 15/8, RAGUKUL SHIRRAM COL,
TAPONDHAM ROAD, NEAR JIJAI GARDON HALL WARJE,
PUNE
(SY.NO. 85/4, 2 A 00 G
SL.NO.11)
114. NARAHARI KULKARNI @ KORTI
S/O.PRALHADRAO KULKARNI @ KORTI
AGE: 59 YEARS , OCC:AGRI
R/O. PLOT NO.10, S.NO. 15/8, RAGUKUL SHIRRAM COL,
TAPONDHAM ROAD, NEAR JIJAI GARDON HALL WARJE,
PUNE
(SY.NO. 85/5, 2 A 00 G
SL.NO.11)
115. PRASHANNA KULKARNI @ KORTI
S/O.PRALHADRAO KULKARNI @ KORTI
AGE: 62 YEARS , OCC:AGRI
R/O. PLOT NO.10, S.NO. 15/8, RAGUKUL SHIRRAM COL,
TAPONDHAM ROAD, NEAR JIJAI GARDON HALL WARJE,
PUNE
(SY.NO. 85/6, 2 A 00 G
SL.NO.11)
116 CHANDRASHEKHAR BELLUBBI
S/O. YAMANAPPA BELLUBBI
- 139 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AGE: 69 YEARS , OCC:AGRI
R/O. KORTI (OLD), TQ. BASAVANA BAGEWADI,
DIST: VIJAYAPUR
(SY.NO. 82/2,42 A 05 G (JOINTLY)
SL.NO.8)
117. YALLAPPA KOUJALAGI
S/O.TIPPANNA KOUJALAGI
AGE: 37 YEARS , OCC:AGRI
R/O. KORTI , LINGAPUR, TQ. BILAGI, DIST: BAGALKOT
(SY.NO. 148/3, 0 A 36 G
SL.NO.)
118. ISHWAR HORATTI
S/O.RANGAPPA HORATTI
AGE: 49 YEARS , OCC:AGRI
R/O.#230, HERKAL,TQ.BILAGI, DIST.BAGALKOT
(SY.NO. 80/1, 10 A 30 G (JOINTLY)
SL.NO.6)
119. DONGARISAB JAMADAR
S/O. LALASAB JAMADAR
AGE: 34 YEARS , OCC:AGRI
R/O. #336/2, NAGARAL, TQ/DIST: BAGALKOT
(ORIGINAL OWNER NAME LALASAB JAMDADAR SINCE
DECEASED HIS LRS)
(SY.NO. 76/5, 1 A 10 G
SL.NO.5)
120. KRISHNA SONAR @ PATTAR
S/O. MANAPPA SONAR @ PATTAR
AGE: 40 YEARS , OCC:AGRI
R/O. WARD NO.01, GANDHI CIRCLE MUDHOL,
DIST: BAGALKOT
(SY.NO. 172/2A/2, 2 A 01 G
SY.NO. 163/2 , 0 ACRE 12 G
- 140 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SL.NO.48)
121. MAINUDDIN JAMAKHANDI
S/O. HUSENSAB JAMAKHANDI
AGE: 75 YEARS , OCC:AGRI
R/O. WARD NO.5, BILAGI,TQ.BILAGI, DIST.BAGALKOT
(SY.NO. 144/2, 7 A 27 G (JOINTLY)
SL.NO.33)
122. BHAGIRATI BALULAD
W/O. BABURAO BALULAD
AGE: 55 YEARS , OCC:AGRI
R/O. KORTI,TQ.BILAGI, DIST.BAGALKOT
(SY.NO. 145, 25 A 14 G (JOINTLY)
SL.NO.34)
123. RUDRAGODA PATIL
S/O.BASAVANGOUDA PATIL
AGE: 57 YEARS , OCC:AGRI
R/ODHAWALESHWAR,TQ.BILAGI, DIST.BAGALKOT
(SY.NO. 166/1, 5 A 00 G
SL.NO.51)
124. MANJUANTH KOLHAR
S/O. SANGAPPA KOLHAR
AGE: 42 YEARS , OCC:AGRI
R/O. #171/2, DHAWALESHWAR,TQ.BILAGI,
DIST.BAGALKOT
(SY.NO. 197/3, 2 A 30 G
SL.NO.74)
125. LAXMAN PATTAR
S/O. VASAPPA PATTAR
AGE: 64 YEARS , OCC:AGRI
R/O.KORTI R.C.,TQ.BILAGI, DIST.BAGALKOT
(SY.NO.172/2B/2, 2 A 00 G
- 141 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SL.NO.57)
126. JYOTIABA GHORPADE
S/O. HANAMANT GHORPADE
AGE: 59 YEARS , OCC:AGRI
R/O.KORTI, LINAPUR,TQ.BILAGI, DIST.BAGALKOT
(SY.NO. 179/3, 4 A 00 G
SL.NO.64)
127. GOPAL GHORPADE
S/O. HANAMANT GHORPADE
AGE: 59 YEARS , OCC:AGRI
R/O.WARD NO.5, MALLAMMA NAGAR MUDHOL,
DIST.BAGALKOT
(SY.NO. 179/1, 4 A 00 G
SL.NO.64)
128. PAWAN
S/ORUDRAGOUDA PATIL
AGE: 29 YEARS , OCC:AGRI
R/O. DHAWALESHWAR, TQ.BILAGI, DIST.BAGALKOT
(SY.NO. 166/3, 4 A 22 G
SL.NO.51)
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
AND:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
- 142 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
REVENUE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU - 560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCE,
TEQNICAL-5, VIDHANA SOUDHA,
BENGALURU- 560001.
4. THE COMMISSIONER
UPPER KRISHNA PROJECT (UKP),
NAVANAGAR, BAGALKOTE- 587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.
(KBJNL), 3RD FLOOR, K.R.CIRCLE,
BENGALURU-560001.
6. THE SPECIAL DEPUTY COMMISSIONER
AND GROUP MANAGER LA, REHABILITAION
AND RECONSTRUCTIN, UPPER KRISHNA PROJECT (UKP),
JAMKHANDI, TQ. JAMKHANDI,
DIST: BAGALKOTE-587204.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOTE-587204.
...RESPONDENTS
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. AVINASH M.ANGADI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA, PRAYING TO I) ISSUE A WRIT
IN THE NATURE OF MANDAMUS DIRECTING THE RESPONDENT
- 143 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
NO.6 TO ISSUE 19(1) FINAL NOTIFICATION AND TO PASS A
CONSENT AWARD AS PER GOVERNMENT ORDER NO.JASUME 93
KBN 2025 ISSUED BY WATER RESOURCES DEPARTMENT
BENGALURU DATED 09.10.2025 ISSUED BY RESPONDENT NO.3
VIDE ANNEXURE D ISSUED BY RESPONDENT NO.3 INPERSUNCE
OF NOTIFICATION BEARING NO.VJIJA/BHUSVA-2/CR-8/2022-
2023 DATED 24.06.2022 ANNEXURE A ISSUE FINAL
NOTIFICATION AND PASS THE CONSENT AWARD TO PAY
COMPENSATION TO THE PETITIONERS WITHIN 1 MONTH IN THE
INTEREST OF JUSTICE. (II) GRANT SUCH OTHER AND FURTHER
RELIEF/S INCLUDING THE ISSUANCE OF APPROPRIATE WRIT OR
ORDER/S AS THIS HON'BLE COURT DEEMS FIT IN THE FACTS
AND CIRCUMSTANCE OF THIS CASE.
IN WP NO.100536/2026
BETWEEN:
1. SRI. BASAVARAJ PUNDIKATAGI.
S/O: VEERABHDRAPPA PUNDIKATAGI,
AGE: 46 YEARS, OCC: AGRI.,
R/O: UDAGATTI-587204,
TQ & DIST: BAGALKOT,
(SY NO. 25/4, 2 A.,
SL.NO.110).
2. BASAPPA WALIKAR
S/O: MUDAKAPPA WALIKAR,
AGE: 65 YEARS, OCC: AGRICULTURE,
R/O: UDAGATTI, TQ & DIST: BAGALKOT
(SY NO. 7/2, 6 A 33. G. 8 AANA,
SL.NO.22).
3. GURULINGAPPA SAVALAGI
S/O: BASAPPA SAVALAGI,
AGE: 66 YEARS, OCC: AGRI,
R/O: UDAGATTI, TQ & DIST: BAGALKOT
- 144 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
(SY NO. 86/7, 18 GUNTAS,
SL.NO.134).
4. BASAVARJ KALLOLLI
S/O: GURUSATAPPA KALLOLLI,
AGE: 52 YEARS, OCC: AGRI.,
R/O: WARD NO.10, SHABADICHAL,
BAGALKOT, TQ & DIST: BAGALKOT
(SY NO. 89/2B/1, M.2. A,
SL.NO.149)
5. SHIVALILA KALLOLLI
W/O: SUBHAS KALLOLLI,
AGE: 54 YEARS, OCC: AGRI,
R/O: UDAGATTI, TQ & DIST: BAGALKOT
(SY NO. 17/3, 0 A 14 G,
SY NO. 17/4, 0 A 14 G,
SY NO. 17/5, 0 A 14 G,
SL.NO.64,65,66)
6. VIJAYALAKSHMI @ VIJAYA PATTAR
@ TANKASALI W/O: NARAYAN PATTAR.
AGE: 58 YEARS, OCC: AGRI.,
R/O: #42, UDAGATTI ,
TQ & DIST: BAGALKOT
(SY NO. 87/1, 1.A. 21. G. JOINTLY,
SL.NO.139)
ANOTHER LAND OWNER VAKALATH
PRESENTLY NOT AVAILABLE.
7. GANGAPPA HAGALAGALLAR
S/O: SANNATAMMAPPA HAGALAGALLAR,
AGE: 42 YEARS, OCC: AGRI.,
R/O: UDAGATTI, TQ & DIST: BAGALKOT.
(SY NO. 21/2, 2 A 04 G, 08 A
OUT OF 8.A. 17.G.SL NO.88,
- 145 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SY NO. 25/3, 4 A 08 G. 8.AANA,
SL.NO.109)
8. MALLIKARJUN SAVALAGI
S/O: BASAPPA SAVALAGI
AGE: 51 YEARS, OCC: AGRI,
R/O: #392, 2ND CROSS, THEATER ROAD,
KALAMAL NAGAR, BENGALORE,
(SY NO. 86/9, 16 GUNTAS,
SL.NO.136)
9. MAHANANDA @ ANANDA YADAWAD.
W/O: SHANKRAPPA YADAWAD.
AGE: 54 YEASR, OCC: AGRI,
R/O: WARD NO.11, 19TH CROSS,
VIDYAGIRI, BAGALKOT, TQ & DIST: BAGALKOT.
(SY NO. 85, 1. A. 13. G,
SL.NO.128)
10. MEENAKSHI YADAVAD
W/O: SHIVAKIRAN YADAVAD.
AGE: 58 YEARS, OCC: AGRICULTURE
R/O. #71, SECTOR NO.63A,
BRUANDAVAN COLONY,
NAVANAGAR, BAGALKOT
TQ./DIST: BAGALKOT
(SY NO. 19/6, 2 A 01 G, SL NO.84.
SY NO. 19/2, 2 A 01 G,
SL.NO.82).
11. MALLIKARJUN HALAGALI
S/O: GIRIMALLAPPA HALAGALI.
AGE: 43 YEARS, OCC: AGRI,
R/O. MAREGUDDI, TQ. JAMKHANDI
DIST: BAGALKOT
(SY NO. 11/2, M. 3. A. 07 G. JOINTLY,
- 146 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
SL.NO.38)
ANOTHER LAND OWNER VAKALATH
PRESENTLY NOT AVAILABLE.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
AND:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU-560001.
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU - 560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCE,
TEQNICAL-5, VIDHANA SOUDHA,
BENGALURU- 560001.
4. THE COMMISSIONER,
REHABILITATION AND LAND ACCQUISITIN,
UPPER KRISHNA PROJECT (UKP) AND
EX-OFFICIO SECRETARY TO THE GOVRENMENT,
REVENUE DEPARTMENT, NAVANAGAR,
BAGALKOTE-587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.,
(KBJNL), 3RD FLOOR, K.R.CIRCLE,
BENGALURU.560001.
- 147 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOTE-587204.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOTE-587204.
...RESPONDENTS
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. AVINASH M.ANGADI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA, PRAYING TO I) ISSUE A WRIT
IN THE NATURE OF MANDAMUS DIRECTING THE RESPONDENTS
NO.1 TO 7 TO PASS A CONSENT AWARD IN PURSUANCE OF SEC
19 (1) NOTIFICATION VIDE NO.KAM/E/BHU¸Áé-2B/CR-930/2021-
22 DATED 13.11.2022 ISSUED BY RESPONDENT NO.4 VIDE
ANNEXURE A AND AS PER GOVERNMENT ORDER NO.JASUME 93
KBN 2025 ISSUED BY WATER RESOURCES DEPARTMENT
(TECHNICAL-5) BENGALURU DATED 09.10.2025 VIDE
ANNEXURE C ISSUED BY RESPONDENT NO.3 AND PAY
COMPENSATION TO THE PETITIONERS 1 TO 11 WITHIN 1
MONTH IN THE INTEREST OF JUSTICE AND EQUITY. (II) GRANT
SUCH OTHER AND FURTHER RELIEF/S INCLUDING THE
ISSUANCE OF APPROPRIATE WRIT OR ORDER/S AS THIS
HON'BLE COURT DEEMS FIT IN THE FACTS AND
CIRCUMSTANCES OF THIS CASE.
- 148 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
IN WP NO.100623/2026
BETWEEN:
1. SRI HANAMANTH PUJARI @ JADAR,
S/O. NINGAPPA PUJARI @ JADAR,
AGE. 48, OCC. AGRI,
SL NO. 175, SY NO 165/1+2A/1P1
(165/1 JMC) M.26.GUNTA.
SL NO. 176, SY NO 165/1+2A/2P2
(165/2 JMC) M.28.GUNTA
R/O. #138 AT/POST, TQ. KALADGI,
DIST. BAGALKOT-587204.
2. SRI. MUTTAPPA B TOTAD,
S/O. BASAPPA TOTAD,
AGE. 57, OCC. AGRI,
SI NO. 89, SY NO 82/AP4
SI NO. 89, SY NO 82/AP5
SI NO. 89, SY NO 82/AP6
SI NO. 89, SY NO 82/AP7
(SI NO. 89, SY NO 82/A JMC)
M.6.A.35 GUNTA. 15 ANNA
SI NO. 98, SY NO 83*/5
M.31 GUNTAS.
SL.NO.99 SY NO.83/6
M. 29 GUNTAS.
AT/POST: TULASIGERI,
TQ AND DIST: BAGALKOT-587204.
...PETITIONERS
(BY SMT. VIDYAVATI M.KOTTURSHETTAR, ADVOCATE)
- 149 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
AND:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
FINANCE DEPARTMENT, VIDHANA SOUDHA,
BENGALURU-560001.
2. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
VIDHANA SOUDHA, BENGALURU - 560001.
3. THE SECRETARY,
DEPARTMENT OF WATER RESOURCE,
TEQNICAL-5, VIDHANA SOUDHA,
BENGALURU-560001.
4. THE COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
NAVANAGAR, BAGALKOTE-587301.
5. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD.,
(KBJNL), 3RD FLOOR, K.R.CIRCLE,
BENGALURU-560001.
6. THE SPECIAL DEPUTY COMMISSIONER,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOTE-587204.
7. THE SPECIAL LAND ACQUISITION,
UPPER KRISHNA PROJECT (UKP),
BAGALKOTE, TQ & DIST: BAGALKOTE-587204.
...RESPONDENTS
- 150 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
(BY SRI. GANGADHAR J.M., ADDL. ADVOCATE GENERAL FOR
SMT. GIRIJA S.HIREMATH, HCGP FOR R1 TO R4, R6 AND R7;
SRI. AVINASH M.ANGADI, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA PRAYING TO I) ISSUE A WRIT
IN THE NATURE OF MANDAMUS DIRECTING THE RESPONDENTS
NO.3 TO 7 TO PASS A CONSENT AWARD AS PER ANNEXURE-A
19(1) 13.11.22 AS PER GOVERNMENT ORDER NO.JASUME 93
KBN 2025 ISSUED BY R-3 WATER RESOURCES DEPARTMENT
(TEQNICAL-5) BENGALURU DATED 09.10.2025 VIDE ANNEXURE
D ISSUED BY RESPONDENT NO.3 AND PAY COMPENSATION TO
THE PETITIONERS 1 AND 2 WITHIN 1 MONTH IN THE INTEREST
OF JUSTICE AND EQUITY. (II) GRANT SUCH OTHER AND
FURTHER RELIEF/S INCLUDING THE ISSUANCE OF APPROPRIATE
WRIT OR ORDER/S AS THIS HON'BLE COURT DEEMS FIT IN THE
FACTS AND CIRCUMSTANCES OF THIS CASE.
THESE WRIT PETITIONS, COMING ON FOR ORDERS, THIS
DAY, COMMON ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
- 151 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
ORAL COMMON ORDER
All these writ petitions are filed seeking a direction to the
respondents to pass a Consent Award as per the Government
Order No. JASUME 93 KBN 2025 issued by the Water Resources
Department (Technical-5), Bengaluru dated 09.10.2025 and
pay the compensation to the petitioners/land losers within one
month, in the interest of justice and equity.
2. The Petitioners' lands were situated at Bennur
Village, Bagalkot, which were acquired under the Upper Krishna
Project. Due to the submergence of the land into the
backwaters of Alamatti Dam and due to the rise of its height
from FRL 519.60 to 524.256, the final notification was issued
on 13.11.2022. It is stated that, the details of the trees,
structures and other infrastructures are mentioned in the final
notification. It is the grievance of the petitioners that, the
notification is of the year 2022 and till now, the compensation
- 152 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
amount is not paid to the petitioners/land losers. Considering
the said situation, the Government has issued the proceedings
dated 09.10.2025, whereby, wherever the land losers are
interested for a Consent Award, the Government is ready to
pay the same.
3. Learned counsel appearing for the petitioners
submits that, in respect of certain similarly situated lands,
although order is duly passed, the same is not complied with.
Consequently, the land losers were constrained to initiate
contempt proceedings, pursuant to which, partial payments
came to be made. Now, it is a grievance that, right from 2022,
the land losers are made to wait for their compensation and it
is not fair on the part of the Government.
4. WP No.109746/2025 came up before this Court on
19.01.2026, whereby, this Court passed the following order:
- 153 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
"List this matter on 02.02.2016 along with
W.P.Nos.109755/2025, 109754/2025, 109745/2025,
109425/2025, 109432/2025, 109440/2025,
109516/2025, 109524/2025, 100136/2026,
W.P.F.R.Nos.100265/2026, 100015/2026,
110300/2025, 110302/2025, 110301/2025,
100264/2026, 100265/2026, 100266/2025,
100395/2026.
By that time, the learned Additional Advocate
General is directed to get specific instructions regarding
when the Government is going to consider such cases
and pass an order."
5. Then these matters came up before this Court on
02.02.2026 whereby, this Court passed the following order:
"It is submitted by the learned AAG that within six
months they are going to pass an award within six
months and within eight months they are going to
deposit the amount.
The General Manager, Upper Krishna Project is
present before this Court. It is submitted by the learned
AAG that in the light of his above submission, the writ
petition may be disposed off. This Court cannot pass
orders based on a submission made before this Court,
when the implications or the consequences of that order
would have a larger effect. Hence, the respondent No.4
shall file an affidavit before this Court stating that
within six months an award will be passed and within
eight months they are going to pay the amount to the
petitioner.
List these matters on 16.02.2026."
- 154 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
6. In accordance with the order dated 02.02.2026,
today an affidavit is filed by the Regional Commissioner,
Belagavi Division and the Officer who is in concurrent charge of
the Commissioner, Rehabilitation and Resettlement LAQ, UKP
and Ex-Officio Secretary to Government, Revenue Department,
Bagalkote, wherein, it is stated that, as far as these writ
petitions are concerned, the concerned SLAO will pass a
Consent Award within 6 months and amount will be paid within
8 months. Whereas in respect of WP No.100475/2026, WP
No.100597/2026 and WP No.100651/2026, the proceedings are
at the stage of joint measurement of survey and steps will be
taken for further acquisition.
7. Learned Additional Advocate General submits that,
in the light of the affidavit filed, these writ petitions can be
disposed of. Whereas in respect of WP No.100475/2026, WP
- 155 -
NC: 2026:KHC-D:2440
WP No.109746 of 2025
C/W WP No.109425 of 2025
WP No.109432 of 2025
HC-KAR WP No.109440 of 2025
WP No.109516 of 2025
WP No.109524 of 2025
WP No.109745 of 2025
WP No.109754 of 2025
WP No.109755 of 2025
WP No.100136 of 2026
WP No.100463 of 2026
WP No.100536 of 2026
WP No.100623 of 2026
No.100597/2026 and WP No.100651/2026, they will come up
with objections.
8. Having heard the learned counsel appearing for the
petitioners and learned Additional Advocate General, perused
the material on record. In the light of the undertaking that is
placed before this Court, this Court is passing the following:
ORDER
(i) Accordingly, WP No.109746 of 2025 connected with WP No.109425 of 2025, WP No.109432 of 2025, WP No.109440 of 2025, WP No.109516 of 2025, WP No.109524 of 2025, WP No.109745 of 2025, WP No.109754 of 2025, WP No.109755 of 2025, WP No.100136 of 2026, WP No.100463 of 2026, WP No.100536 of 2026 and WP No.100623 of 2026 are disposed of directing all the respondents to pass an award by 16th August, 2026 and by 16th October, 2026, the compensation amount as per the award shall be paid to the land losers.
- 156 -
NC: 2026:KHC-D:2440 WP No.109746 of 2025 C/W WP No.109425 of 2025 WP No.109432 of 2025 HC-KAR WP No.109440 of 2025 WP No.109516 of 2025 WP No.109524 of 2025 WP No.109745 of 2025 WP No.109754 of 2025 WP No.109755 of 2025 WP No.100136 of 2026 WP No.100463 of 2026 WP No.100536 of 2026 WP No.100623 of 2026
(ii) The acquisition has started in the year 2022, now this Court considering the affidavit dated 16.02.2026 filed by the responsible Officer of the State, is passing this order.
(iii) Non-compliance of this order will be viewed very seriously as the rights of the land losers are severely affected in view of inordinate delay from 2022 to 2026.
(iv) The Additional Registrar (Judicial) shall communicate the copy of this order to respondent Nos.1, 2, 4 and 5.
(v) All pending I.As. in these writ petitions shall stand closed.
Sd/-
JUSTICE LALITHA KANNEGANTI RH CT: UMD List No.: 1 Sl No.: 46