Manipur High Court
Md. S. Daulat Khan vs Md. Nasiruddin Khan & 4 Ors on 5 July, 2022
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Digitally signed by LAISHRAM
LAISHRAM DHAKESHORI DEVI
DHAKESHORI DEVI Date: 2022.07.05 14:59:40
+05'30' Item No. 30
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(EL.Pet.) No. 18 of 2022
Md. S. Daulat Khan ...Applicant/s
Vs.
Md. Nasiruddin Khan & 4 ors. ...Respondent/s
B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 05-07-2022 Heard Mr. A. Jagjit, learned counsel appearing for the applicant.
Issue notice returnable within three weeks. Mr. S. Gunabanta, learned counsel entered appearance and accepts notice on behalf of respondent No. 1 and Mr. N. Kumarjit, learned Senior counsel assisted by Mr. Th. Monish Anand, learned counsel entered appearance and accept notice on behalf of respondent 2, hence no formal notice is called for in respect of the said respondents.
Applicant is to take steps for service of notice upon the respondent Nos. 3 - 5 by speed post within one week.
List this case again on 29-07-2022.
JUDGE Dhakeshori