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Bombay High Court

L And T Hydrocarbon Engineering Ltd. And ... vs The Union Of India Through The ... on 30 July, 2024

Author: K. R. Shriram

Bench: K. R. Shriram

                               Sayyed                                                      914-WP.9404.2019.doc


                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                    CIVIL APPELLATE JURISDICTION

                                                   WRIT PETITION NO.9404 OF 2019

                               Larsen & Toubro Ltd.
                               (Formely known as L And T
                               Hydrocarbon Engineering Ltd.) & Anr.              ..Petitioners
                                     Vs.
                               The Union of India,
                               Through the Secretary, Ministry of
                               Finance, Dept. Of Revenue & Ors.                  ..Respondents
                                                             __________
                               Mr. Sriram Sridharan for Petitioners.
                               Ms. Neeta Mansurkar for Respondent Nos.1, 3 and 4.
                                                              __________

                                                         CORAM :      K. R. SHRIRAM &
                                                                      JITENDRA JAIN, JJ.
                                                         DATED :      30th JULY 2024

                               P.C.:

1. Ms. Masurkar states that Mr. Ochani is unwell today, stand over to 12th August 2024.

[JITENDRA JAIN, J.] [K. R. SHRIRAM, J.] Signed by: Sayyed Saeed Ali Designation: PA To Honourable Judge Date: 01/08/2024 15:24:05 1 of 1