Bombay High Court
L And T Hydrocarbon Engineering Ltd. And ... vs The Union Of India Through The ... on 30 July, 2024
Author: K. R. Shriram
Bench: K. R. Shriram
Sayyed 914-WP.9404.2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.9404 OF 2019
Larsen & Toubro Ltd.
(Formely known as L And T
Hydrocarbon Engineering Ltd.) & Anr. ..Petitioners
Vs.
The Union of India,
Through the Secretary, Ministry of
Finance, Dept. Of Revenue & Ors. ..Respondents
__________
Mr. Sriram Sridharan for Petitioners.
Ms. Neeta Mansurkar for Respondent Nos.1, 3 and 4.
__________
CORAM : K. R. SHRIRAM &
JITENDRA JAIN, JJ.
DATED : 30th JULY 2024
P.C.:
1. Ms. Masurkar states that Mr. Ochani is unwell today, stand over to 12th August 2024.
[JITENDRA JAIN, J.] [K. R. SHRIRAM, J.] Signed by: Sayyed Saeed Ali Designation: PA To Honourable Judge Date: 01/08/2024 15:24:05 1 of 1