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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in Agreement for the Surrender of Fugitive Offenders between the Government of the Republic of India and the Government of Hongkong

(1)The Government of the Republic of India reserves the right, to refuse the surrender of its nationals. The Government of Hong Kong reserves the right to refuse the surrender of nationals of the State whose Government is responsible for its foreign affairs.