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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Jharkhand - Subsection

Section 38(2)(a) in Ramchandra Chandravansi University Act, 2018

(a)For the repayment of debts including interest charges thereto incurred by the university for the purposes of this Act and the Statutes, the Ordinances, the Regulations, and the Rules made there under with the prior approval of the Governing Body;