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[Cites 0, Cited by 2] [Section 115WB(2)] [Section 115WB] [Entire Act]

Union of India - Subsection

Section 115WB(2)(i) in The Income Tax Act, 1961

(i)being the expenditure (including rental) on advertisement of any form in any print (including journals, catalogues or price lists) or electronic media or transport system;