Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(1)(d) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(d)corrupts or fouls, water of any irrigation system so as to render it less fit for the purpose for which it is ordinarily used;