Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 30 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

30.

In the viva-voce test marks shall be allocated as below:
(i)50% on academic/professional qualification/service experience relevant to the post/preferential qualification.
(ii)50% for subject knowledge and general bearing. Out of this, 20% shall be for subject knowledge and the remaining 30% for general bearing.
There shall be five gradings for-Adviser/Expert's marks VIZ., 'Excellent', 'Very Good', 'Good', 'Fair', and 'Average', the value of which shall be determined by the Commission.