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State of West Bengal - Section

Section 1 in The Bankura University Act, 2013

1. Short title, and commencement.

(1)This Act may be called the Bankura University Act, 2013.
(2)This section and section 58 shall come into force at once; and the remaining provisions of this Act shall come into force on such date or dates as the State Government may, by notification in the Official Gazette , appoint, and different dates may be appointed for different provisions of this Act.