Calcutta High Court
(International Taxation Kolkata) vs M/S. Atn International Limited on 21 June, 2016
ITA No.734 of 2008
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
DIRECTOR OF INCOME TAX,
(INTERNATIONAL TAXATION KOLKATA)
-Versus-
M/S. ATN INTERNATIONAL LIMITED
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ASHA ARORA Date : 21st June, 2016.
Appearance:
Mr. M.S. Tiwari, Adv.
Ms. A. Querishi, Adv.
The Court : Considering the gravity of the matter, Mr. Agarwal is appointed in this case to lead Ms. Querishi. The department is directed to regularise his appointment. Let a copy be served upon Mr. Agarwal. Let this matter be listed on Monday (27.6.2016).
(GIRISH CHANDRA GUPTA, J.) (ASHA ARORA, J.) A/s.