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Union of India - Section

Section 1 in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

1. Short title and commencement

.-(1) These regulations may be called The Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2003.
(2)They shall come into force on the date of their publication in the Official Gazette.