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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(f) in Orissa Electricity (Manner of Service of Provisional Assessment Order) Rules, 2004

(f)'Unauthorized use of Electricity' shall have the meaning as defined in the explanation to Section 126 of the Act;