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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 49(2) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(2)Save as provided in sub-section (1), the State Government or its agencies may, however, establish and rune-trading platform for trading in notified agricultural produce including livestock, as may be prescribed.