Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Andhra Pradesh - Subsection Section 38(5) in Dr. Abdul Haq Urdu University Act, 2016 (5)The Ombudsman shall be appointed by the Executive Council on part-time basis from a panel of three names recommended by the High Court of the State.
