Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The M.P. Vanijyik Kar Niyam, 1995 1. Short title and commencement. (1)These rules may be called the Madhya Pradesh Vanijyik Kar Niyam, 1995.(2)They shall be deemed to have come into force with effect from the 1st day of April, 1995.
