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Bombay High Court

Adiwasi Paradhi Samaj Mahila Bachat Gat ... vs The State Of Maharashtra Through Its ... on 29 July, 2024

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                               1                        DPT-29.07.2024.doc

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD
                                   CORAM    :   MANGESH S. PATIL &
                                                SHAILESH P. BRAHME, JJ.

DATE : 29 JULY 2024 PER COURT :

. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. Interim relief/undertaking/statement, if any, in these matters shall continue till next date.

                    Matters                              Date
      63 WRIT PETITION NO. 1471 OF 2022                  01.08.2024
      64 WRIT PETITION NO. 2163 OF 2022              in urgent category
      65 WRIT PETITION NO. 7305 OF 2022
  66 WRIT PETITION NO. 8284 OF 2022 with ors.
                                                         02.08.2024
  67 WRIT PETITION NO. 8751 OF 2022 with ors.
                                                     in urgent category
      70 WRIT PETITION NO. 3901 OF 2023
      73 WRIT PETITION NO. 10097 OF 2023                 05.08.2024
      74 WRIT PETITION NO. 10150 OF 2023             in urgent category

      75 WRIT PETITION NO. 14980 OF 2023                 06.08.2024
      76 WRIT PETITION NO. 15138 OF 2023             in urgent category
   78 WRIT PETITION NO. 12566 OF 2018 WITH

WRIT PETITION NO. 14285 OF 2018 24.09.2024 79 WRIT PETITION NO. 358 OF 2021 80 WRIT PETITION NO. 364 OF 2021 81 WRIT PETITION NO. 4712 OF 2021 82 WRIT PETITION NO. 11569 OF 2021 83 WRIT PETITION NO. 13316 OF 2021 84 WRIT PETITION NO. 1735 OF 2022 with ors. 25.09.2024 85 WRIT PETITION NO. 4113 OF 2022 86 WRIT PETITION NO. 5306 OF 2022 with ors. 87 WRIT PETITION NO. 11088 OF 2022 88 WRIT PETITION NO. 822 OF 2023 WITH WRIT PETITION NO. 823 OF 2023 26.09.2024 2 DPT-29.07.2024.doc 89 WRIT PETITION NO. 3943 OF 2023 90 WRIT PETITION NO. 4354 OF 2023 26.09.2024 92 WRIT PETITION NO. 5273 OF 2023 93 WRIT PETITION NO. 7051 OF 2023 101 WRIT PETITION NO. 8810 OF 2023 27.09.2024 102 WRIT PETITION NO. 10050 OF 2023 103 WRIT PETITION NO. 11427 OF 2023 106 WRIT PETITION NO. 11812 OF 2023 30.09.2024 107 WRIT PETITION NO. 11856 OF 2023 111 WRIT PETITION NO. 2124 OF 2024 112 WRIT PETITION NO. 3200 OF 2024 with ors. 113 WRIT PETITION NO. 3286 OF 2024 with ors. 114 WRIT PETITION NO. 3410 OF 2024 01.10.2024 115 WRIT PETITION NO. 3425 OF 2024 116 WRIT PETITION NO. 3575 OF 2024 117 WRIT PETITION NO. 3724 OF 2024 118 WRIT PETITION NO. 4309 OF 2024 119 WRIT PETITION NO. 4831 OF 2024 03.10.2024 120 WRIT PETITION NO. 6391 OF 2024 123 WRIT PETITION NO. 7280 OF 2024 124 FAMILY COURT APPEAL NO. 23 OF 2021 129 FAMILY COURT APPEAL NO. 50 OF 2017 with ors.

[ SHAILESH P. BRAHME, J.] [ MANGESH S. PATIL, J.] Najeeb