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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(a) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(a)gifts from a personal friend of a value not exceeding one thousand rupees on special occasions such as weddings, anniversaries, funerals and religious functions when the making or giving or receiving of such gifts is in conformity with the prevailing religious or social customs;