Madhya Pradesh High Court
Rajendra Singh vs Sheetal Jain on 9 October, 2014
1 Mcrc.4398/13 Rajendra Singh Vs. Sheetal Jain 9/10/14 None for the petitioner when the case is called out for hearing.
On previous date also, nobody appeared on behalf of the petitioner.
Hence, the petition is dismissed for want of prosecution.
(B.D.Rathi) JUDGE (Bu)