Section 43(1)(b) in Telangana Mutually Aided Co-Operative Societies Act, 1995

[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

(b)bring, defend or take part in any civil, criminal or, administrative action or proceeding in the name and on behalf of the Co-operative Society;

Legal Document View