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[Cites 0, Cited by 0] [Section 67G(16)] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(16)(b) in The Punjab Factory Rules, 1952

(b)Sleepers of a track shall be in level with the ground and at all crossings of the track with a road or walkway, the surface of the road or walkway shall be in level with the top of the rails.