Delhi High Court - Orders
Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 25 August, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~35 to 42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 173/2022 & CM APPL. 30294-95/2022
GODADDY.COM LLC .....Appellant
Through: Mr. Darpan Wadhwa Senior
Advocate with Mr. Moazza M
Khan, Mr. Alipak Banerjee,
Ms. Shweta Sahu, Ms. Sreeja
Sengupta, Mr. Parva Khare,
Mr. Brijesh Ujjainwal,
Advocate.
versus
SNAPDEAL PRIVATE LIMITED AND ORS .....Respondents
Through: Ms.Tanya Varma and Ms.
Ruchita Yadav, Advocates.
Mr.Praveen Kumar Jain,
Ms.Anamika Agrawal,
Advocate for R-32.
Mr.Vijay Joshi and Mr.
Kuldeep Singh, Advocates for
UOI.
36
+ FAO(OS) (COMM) 174/2022 & CM APPL. 30300/2022,
30301/2022
ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
.....Appellants
Through: Ms. Sreeja Sengupta,
Ms.Shweta Sahu, Mr. Brijesh
Ujjainwal, Advocates.
versus
SNAPDEAL PRIVATE LIMITED AND ORS .....Respondents
Through: Ms.Tanya Varma and Ms.
Ruchita Yadav, Advocates.
Mr.Praveen Kumar Jain, Ms.
Anamika Agrawal, Advocate
for R-34.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 21:48:54
Mr.Vijay Joshi and Mr.
Kuldeep Singh, Advocates for
UOI.
37
+ FAO(OS) (COMM) 209/2022 & CM APPL. 35847/2022,
35849/2022
SNAPDEAL LIMITED .....Appellant
Through: Ms.Tanya Varma and Ms.
Ruchita Yadav, Advocates.
versus
GODADDY.COM, LLC AND ORS .....Respondents
Through: Mr. Alipak Banerjee,
Ms.Shweta Sahu, Mr. Parva
Khare, Mr. Brijesh Ujjainwal,
Advocates for R-1, 2 to 4, 10,
23, 26 & 31.
Mr. Ripudaman Bhardwaj,
CGSC for UOI.
38
+ RFA(OS)(COMM) 3/2024 & CM APPL. 4887/2024
GODADDY.COM LLC .....Appellant
Through: Ms.Mrinal Ojha, Mr.Debarshi
Dutta, Mr. Arjun Mookerjee,
Mr. Nikhil Gupta, Mr. Yogesh
Singh, Ms.Nikita Rathi and Mr.
Shivam Tiwari, Advocates.
versus
SPORTA TECHNOLOGIES PVT.LTD. & ORS.
.....Respondents
Through: Mr. Prithvi Singh, Mr. Prithvi
Gulati, Mr. Ritwik Narwha,
Advocates.
39
+ FAO(OS) (COMM) 270/2023 & CM APPL. 63992/2023
GODADDY.COM LLC .....Appellant
Through: Mr.Darpan Wadhwa, Senior
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 21:48:54
Advocate with Ms.Mrinal Ojha,
Mr.Debarshi Dutta, Mr.Arjun
Mookerjee, Mr.Nikhil Gupta,
Mr.Yogesh Singh, Ms.Nikita
Rathi, Mr. Shivam Tiwari,
Advocates.
Mr. Prajjwal Kushwaha,
Advocate for R-1.
versus
SONY INTERACTIVE ENTERTAINMENT INC.
.....Respondent
Through: Mr. Shobhit Agarwal, Mr.
Prajjwal Kushwah, Ms.
Meghana Kudligi, Advocates.
40
+ FAO(OS) (COMM) 279/2023 & CM APPL. 66338/2023
GODADDY COM LLC .....Appellant
Through: Mr. Moazzam Khan, Mr.Mrinal
Ojha, Mr.Debarshi Dutta, Mr.
Arjun Mookerjee, Mr. Nikhil
Gupta, Mr. Yogesh Singh,
Ms.Nikita Rathi, Mr. Shivam
Tiwari Advocates.
versus
JOCKEY INTERNATIONAL INC AND ORS .....Respondents
Through: Mr. Ujjawal Bhargava and Ms.
Anuparna Chatterjee,
Advocates for R-1.
41
+ FAO(OS) (COMM) 33/2024 & CM APPL. 11711/2024
GODADDY.COM LLC .....Appellant
Through: Mr. Moazzam Khan, Mr.Mrinal
Ojha, Mr.Debarshi Dutta, Mr.
Arjun Mookerjee, Mr. Nikhil
Gupta, Mr. Yogesh Singh,
Ms.Nikita Rathi, Mr. Shivam
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 21:48:54
Tiwari Advocates.
versus
JOCKEY INTERNATIONAL INC & ORS. .....Respondents
Through: Mr. Ujjawal Bhargava and Ms.
Anuparna Chatterjee,
Advocates for R-9.
42
+ FAO(OS) (COMM) 14/2024 & CM APPL. 5483/2024
GODADDY.COM LLC .....Appellant
Through: Mr. Moazzam Khan, Mr.Mrinal
Ojha, Mr.Debarshi Dutta, Mr.
Arjun Mookerjee, Mr. Nikhil
Gupta, Mr. Yogesh Singh,
Ms.Nikita Rathi, Mr. Shivam
Tiwari Advocates.
versus
COLGATE PALMOLIVE COMPANY AND ORS
.....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE MADHU JAIN
ORDER
% 25.08.2025 List on 26th August, 2025, the date already fixed.
NAVIN CHAWLA, J MADHU JAIN, J AUGUST 25, 2025 ssc/P This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2025 at 21:48:54