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State of Odisha - Section

Section 54 in The Orissa Development Authorities Rules, 1983

54. Lease or disposal of property at a value not below the market value.

- If any property belonging to the Authority is let out or disposed under Rules 52 and 53 it shall not be at a value below the letting value or market value of the property, as the case may be, such value being fixed by the Authority.