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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3)(a) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(a)Dr. Ram Manohar Lohia Institute of Medical Sciences Society at Lucknow shall be dissolved and all property movable and immovable and rights, powers and privileges and liabilities and obligations of the Society shall stand transferred to and vested in the Institute;