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Union of India - Section

Section 14 in The National Environment Appellate Authority (Appeal) Rules, 1997

14. Principles of natural justice.

-When there are no specific rules governing the hearing of the appeal, principles of natural justice shall be observed.Form A[See rule 5(1)]BeforeThe National Environment Appellate Authority, New DelhiMemorandum of Appeal(Under Section 13(1) of National Environment Appellate Authority Act, 1997)Appeal No.............of....................Between :