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State of Tamilnadu - Section

Section 107 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

107.

Stipends and stipendiary grants are sanctioned by the Inspector. An application in the prescribed Form (Appendix 18) together with all the required certificates should be submitted by the controlling authority as soon as possible after the expiry of fifty days' probationary period. Stipends are ordinarily drawn monthly for the previous month on the prescribed Form (Appendix 19).