Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in The Tamil Nadu Adaptation of Laws Order, 1970 1. (1)This Order may be called the Tamil Nadu Adaptation of Laws Order, 1970.(2)It shall be deemed to have come into force on the 14tfi day of January 1969.
