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Punjab-Haryana High Court

Pastorate Committee Of Mona Memorial ... vs Diocese Of Chandigarh, Cni And Ors on 7 September, 2016

Author: Rameshwar Singh Malik

Bench: Rameshwar Singh Malik

121
         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                                                  CWP No.18579 of 2016
                                                  Date of decision: 07.09.2016

Pastorate Committee of Mona Memorial Church, Hoshiarpur
                                                                      ... Petitioner
                                            Vs.
Diocese of Chandigarh, CNI and others
                                                                    ... Respondents
CORAM: HON'BLE MR. JUSTICE RAMESHWAR SINGH MALIK

Present:     Mr. Harish Khanna, Advocate
             for the petitioner.

                     *******

RAMESHWAR SINGH MALIK, J. (ORAL)

After arguing the case at some length and realizing that he will not be in a position to substantiate his arguments with a view to convince this Court on merits of the case, learned counsel for the petitioner seeks permission of the Court to withdraw the present writ petition with liberty to the petitioner to avail its remedies, before the appropriate forum, in accordance with law.

Permission is granted.

Dismissed as withdrawn with liberty, as prayed for.




                                  [ RAMESHWAR SINGH MALIK ]
07.09.2016                                 JUDGE
vishnu



Whether speaking/reasoned        Yes/No

Whether reportable               Yes/No




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