Punjab-Haryana High Court
Pastorate Committee Of Mona Memorial ... vs Diocese Of Chandigarh, Cni And Ors on 7 September, 2016
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
121
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.18579 of 2016
Date of decision: 07.09.2016
Pastorate Committee of Mona Memorial Church, Hoshiarpur
... Petitioner
Vs.
Diocese of Chandigarh, CNI and others
... Respondents
CORAM: HON'BLE MR. JUSTICE RAMESHWAR SINGH MALIK
Present: Mr. Harish Khanna, Advocate
for the petitioner.
*******
RAMESHWAR SINGH MALIK, J. (ORAL)
After arguing the case at some length and realizing that he will not be in a position to substantiate his arguments with a view to convince this Court on merits of the case, learned counsel for the petitioner seeks permission of the Court to withdraw the present writ petition with liberty to the petitioner to avail its remedies, before the appropriate forum, in accordance with law.
Permission is granted.
Dismissed as withdrawn with liberty, as prayed for.
[ RAMESHWAR SINGH MALIK ]
07.09.2016 JUDGE
vishnu
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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