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State of Madhya Pradesh - Section

Section 4 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

4. Flow of sullage, urine, etc.

- No person shall allow sullage, urine, night soil or water from any sink or sewer to flow on to any street or in such manner as to cause nuisance or danger to public health. If no pucca drains have been constructed by the Gram Panchayat the resident will construct soakage pits of their own.