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State of West Bengal - Section

Section 56 in Sanskrit College and University, West Bengal Act, 2015

56. Completion or courses for student of erstwhile Sanskrit to the College affiliated to the Calcutta University.

- Notwithstanding anything contained in this Act, the Statutes, the Ordinances and the Regulations, any student of the erstwhile Sanskrit College affiliated formerly to the Calcutta University, who was studying for any examination of such University, shall upon up gradation of the college to the University be permitted to complete his course in preparation thereof and appear for examinations conducted by the Calcutta University or the University shall hold for such students, examinations in accordance with the curricula of study in force in the Calcutta University for such period as may be prescribed.