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State of Rajasthan - Section

Section 85 in The Rajasthan Municipalities Accounts Rules, 1963

85. Register of Investments.

- A record of all investments shall be maintained in register of investments in form 42. Each entry therein shall be attested by the Executive Officer, Government securities shall be kept distinct from other investments. They shall be examined and verified each year by the Executive Officer and a certificate recorded in the Register.