Himachal Pradesh High Court
Sushil Kumar Sharma vs State Of Hp And Another on 24 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
1 IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No.1983 of 2023 Date of Decision : 24th April, 2023 .
Sushil Kumar Sharma ...... Petitioner Versus State of HP and another ......Respondents Coram:
The Hon'ble Mr. Tarlok Singh Chauhan, Acting Chief Justice The Hon'ble Mr. Justice Virender Singh, Judge 1 Whether approved for reporting?
For the Petitioner : Ms. Shikha Rajta, Advocate, vice Mr. P.P. Chauhan, Advocate.
For the Respondents : Mr. Anup Rattan, Advocate General with Mr. Yash Wardhan Chauhan, Senior Additional Advocate r General, Ms. Sharmila Patiyal, Additional Advocate General, Mr. J.S. Guleria and Ms. Priyanka Chauhan, Deputy Advocate Generals.
Tarlok Singh Chauhan, Acting Chief Justice (oral) Learned vice counsel for the petitioner states that she is under instructions to withdraw this petition. Her statement is taken on record.
2. Consequently, the instant petition is disposed of, as withdrawn.
Pending miscellaneous application(s), if any, shall also stand disposed of.
( Tarlok Singh Chauhan ) Acting Chief Justice ( Virender Singh) Judge April 24, 2023 (KS) 1 Whether reporters of Local Papers may be allowed to see the judgment?
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