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State of Uttar Pradesh - Section

Section 94 in U.P. Zila Panchayats Service Rules, 1970

94. Official information to be kept confidential.

- Save where required by or under any law, or by any general or special order of the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] or the Mukhya Adhikari, no servant shall communicate directly or indirectly any document or information which has come into his possession in the course of his duties or has been prepared or collected by him in the course of those duties, whether from official sources or otherwise to the press or any other person to whom he is not authorised to communicate such document or information.