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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1)(c) in Andhra Pradesh (Telangana Area) Tenancy And Agricultural Lands Rules, 1951

(c)in Form VI-B when the landholder agrees to relinquish his rights in favour of the protected tenant.