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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Assam - Subsection

Section 69(1)(a) in The Assam Excise Act, 2000

(a)[ under Section 53, 54, 55, 61 or 61-B except on his own knowledge or suspicion or on the complaint or report of an Excise Officer; [Substituted by Assam Act No. 4 of 2018, dated 16.3.2018.]