Jammu & Kashmir High Court
Mohammad Maqbool Raina vs Intelligence Officer N. C. B Jammu on 5 October, 2020
Author: Sanjay Dhar
Bench: Sanjay Dhar
Serial No. 212
AFTER NOTICE
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(THROUGH VIRTUAL MODE)
CRMC No. 335/2012
Mohammad Maqbool Raina Petitioner(s)
Through:- Mr. Jagpal Singh, Adv.
Vs.
Intelligence Officer N. C. B Jammu Respondent(s)
Through:- None.
CORAM:-
Hon'ble Mr. Justice Sanjay Dhar, Judge.
(O R D E R) 05-10-2020 Learned counsel for the petitioner submits that petitioner has since been acquitted by the learned trial court and as such petition has become infructuous. Petition is dismissed as having been rendered infructuous.
(Sanjay Dhar) Judge JAMMU 05.10.2020 "Aasif AASIF GUL 2020.10.05 23:05 I attest to the accuracy and integrity of this document