Calcutta High Court (Appellete Side)
Ashim Bose vs Smt. Sima Bose (Nee Ghosh) on 8 August, 2017
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IN THE HIGH COURT AT CALCUTTA
08-08-2017Civil Revisional Jurisdiction Subrata . C.O.No.2253 of 2013 Ashim Bose
-vs-
Smt. Sima Bose (nee Ghosh) Mr. Aniruddha Sinha ...for the petitioner Ms. Sima Bose ...the opposite party (in person) An accommodation is sought for on behalf of the opposite party on the grounds of learned advocate Mr Biswajit Basu praying for a week's adjournment.
In view of the submission, let the matter appear along with CAN No.8786 of 2015 next week.
[Asha Arora, J] 2