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Supreme Court - Daily Orders

Dept.Of Telecommunication vs Data Access India Limited on 30 July, 2019

Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah

      ITEM NO.101                  COURT NO.4                      SECTION XVII

                         S U P R E M E C O U R T O F       I N D I A
                                 RECORD OF PROCEEDINGS

                          Civil Appeal   No(s).     311-318/2008

      DEPT.OF TELECOMMUNICATION       & ORS.                       Appellant(s)

                                           VERSUS

      DATA ACCESS INDIA LIMITED                                    Respondent(s)

      WITH
      C.A. No. 565-568/2008 (XVII)
      (and IA No.102801/2017-CLARIFICATION/DIRECTION)

       C.A. No. 6575/2010 (XVII)
      (FOR STAY APPLICATION ON IA 2/2010
      IA No. 2/2010 - STAY APPLICATION)

          C.A. No. 6664-6669/2010 (XVII)

          C.A. No. 4896/2010 (XVII)

          C.A. No. 10675/2010 (XVII)

          C.A. No. 10676/2010 (XVII)

          C.A. No. 9827/2010 (XVII)

          C.A. No. 4430/2011 (XVII)

       C.A. No. 258/2012 (XVII)
      ( FOR STAY APPLICATION ON IA 2/2012
      IA No. 2/2012 - STAY APPLICATION)

          C.A. No. 5921/2012 (XVII)

          C.A. No. 5582-5583/2012 (XVII)

          C.A. No. 5574/2012 (XVII)

          C.A. No. 5575/2012 (XVII)

          C.A. No. 5576/2012 (XVII)
Signature Not Verified

Digitally signed by
ARORA     C.A. No. 5572/2012 (XVII)
GULSHAN KUMAR
Date: 2019.07.30
16:53:12 IST
Reason:



          C.A. No. 6645/2012 (XVII)

      C.A. No. 6328-6399/2015 (XVII)
                                  2

(FOR STAY APPLICATION ON IA 1-72/2015
FOR STAY APPLICATION ON IA 73-144/2015
FOR IMPLEADMENT ON IA 145-216/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 217-227/2016
IA No. 217/2016 - AMENDMENT IN CAUSE TITLE
IA No. 145/2016 - Impleadment
IA No. 73/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6183-6255/2015 (XVII)
IA No. 221/2016 - additional facts and grounds
IA No. 222/2016 - EARLY HEARING APPLICATION
IA No. 220/2016 - INTERVENTION APPLICATION
IA No. 74/2015 - permission to raise additional grounds
IA No. 147/2015 - STAY APPLICATION)

 C.A. No. 5832-5852/2015 (XVII)

 C.A. No. 5909/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 6009/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5996/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5957/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5997/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5998/2015 (XVII)

IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6011/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6002/2015 (XVII)
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IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6010/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6012/2015 (XVII)

IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 8496-8505/2015 (XVII)
IA No. 21/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 31/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 8493-8495/2015 (XVII)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2015
IA No. 7/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 5929/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5911/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5882/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 5931/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5934/2015 (XVII)
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5930/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 6888-6895/2015 (XVII)
IA No. 17/2015 - EX-PARTE STAY
IA No. 9/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 25/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 6003/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
                                 4


 C.A. No. 6004/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 8506-8530/2015 (XVII)
IA No. 51/2015 - PERMISSION TO FILE ANNEXURES
IA No. 26/2015 - STAY APPLICATION)

 C.A. No. 8009-8017/2015 (XVII)
IA No. 19/2016 - AMENDMENT IN CAUSE TITLE
IA No. 10/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 344/2016 (XVII)
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - STAY APPLICATION)

 C.A. No. 498/2016 (XVII)
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 497/2016 (XVII)
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)

C.A. No. 493/2016 (XVII)
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

C.A. No. 14624/2015 (XVII)
IA No. 2/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2015 - STAY APPLICATION)

C.A. No. 13550/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

C.A. No. 13705-13711/2015 (XVII)
IA No. 8/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

C.A. No. 13590/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 13587/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
                                    5

C.A. No. 13586/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 13585/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

C.A. No. 13591/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

C.A. No. 13538/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 13588/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 13593/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13595-13596/2015 (XVII)
IA No. 3/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 13584/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

C.A. No. 13574/2015 (XVII)
A No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

C.A. No. 13681/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 13581-13582/2015 (XVII)
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 13592/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 13699/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 13697/2015 (XVII)
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IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 13698/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 13680/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 3099/2016 (XVII)
IA No. 4/2016 - Directions
IA No. 6/2016 - PERMISSION TO FILE ANNEXURES
IA No. 5/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

C.A. No. 6022-6044/2016 (XVII)
IA No. 93/2016 - AMENDMENT IN CAUSE TITLE
IA No. 70/2016 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 47/2016 - STAY APPLICATION)

 SLP(C) No. 20219/2016 (III)


 C.A. No. 8646-8648/2018 (XVII)
(FOR ADMISSION and I.R. and IA No.114175/2018-CONDONATION OF DELAY
IN FILING and IA No.114180/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.114178/2018-STAY APPLICATION)

Date : 30-07-2019 These appeals were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE S. ABDUL NAZEER
          HON'BLE MR. JUSTICE M.R. SHAH

For Appellant(s)    Mr. Mohit D. Ram, AOR

                    Mr.   Ramji Srinivasan, Sr. Adv.
                    Mr.   Arvind Dattar, Sr. Adv.
                    Mr.   Pinaki Mishra, Sr. Adv.
                    Mr.   Manali Singhal, Adv.
                    Mr.   Santosh Sachin, Adv.
                    Mr.   Mansoor Ali Shokat, Adv.
                    Mr.   Nitin Kala, Adv.
                    Ms.   Vinita Sashidharan, Adv.
                    Mr.   Deepak Singh Rawat, Adv.
                    Mr.   P. Ramesh Kumar, Adv.
                    Ms.   Sylona Mohapatra, Adv.
                    Mr.   Nikhil Ramdev, Adv.
                    Mr.   Abhijat P. Medh, AOR
               7

Mr. Kishore Kunal, AOR

Dr.   A.M. Singhvi, Sr. Adv.
Mr.   Gopal Jain, Sr. Adv.
Mr.   Harsh Kaushik, AOR
Mr.   Amit Bhandari, Adv.
Mr.   V.P. Singh, Adv.
Mr.   Atul N., Adv.
Mr.   Pridyuman Sharma, Adv.
Mr.   Nihar Luthra, Adv.
Mr.   Prashanti Rao, Adv.


Mrs. Anjani Aiyagari, AOR

Ms. Sumita Hazarika, AOR

Mr. Arvind Kumar Sharma, AOR

Ms. Shikha Sarin, Adv.
Mr. Rahul Narayan, AOR

Mr. B. Krishna Prasad, AOR

Mr. Gautam Narayan, AOR
Ms. Asmita Singh, Adv.


Mr.   Ramji Srinivasan, Sr. Adv.
Mr.   Manjul Bajpai, Adv.
Mr.   Biju P. Raman, Adv.
Mr.   Tushar Bhardwaj, Adv.
Mr.   Vishnu Sharma, Adv.
Mr.   Jagjeet Sahani, Adv.
Ms.   Palak Verma, Adv.
Mr.   Somiran Sharma, AOR

 Mr. Tushar Mehta, SG
 Mr. vikramjeet Banerjee, ASG
 Mr. Arijit Prasad, Sr. Adv.
 Mr. Dhruv Tamta, Adv.
 Ms. Binu Tamta, Adv.
 Mr. Rajat Nair, Adv.
 Ms. Shraddha Deshmukh, Adv.
 Ms. Binu Tamta, Adv.
 Mr. H.R. Rao, Adv.
 Ms. Swati Ghildiyal, Adv.
Mr. Gurmeet Singh Makker, AOR


 Mr. Naveen Kumar, AOR
               8

Mr. Punit Dutt Tyagi, AOR

M/S.    Corporate Law Group, AOR

Mr. Jayant Kumar Mehta, AOR

Ms. Sumita Hazarika, AOR


Mr. Harsh Kaushik, AOR

Mr. Ramji Srinivasan, SR. Adv.
Ms. Sylona Mohapatra, Adv.
Mr. Nikhil Ramdev, Adv.

Mr.   Ramji Srinivasan,Sr. Adv.
Mr.   Manjul Bajpai, Adv.
Mr.   Somiran Sharma, AOR
Mr.   Biju P. Raman, Adv.
Mr.   Tushar Bhardwaj, Adv.
Mr.   Vishnu Sharma, Adv.
Mr.   Jagjeet Sahani, Adv.
Ms.   Palak Verma, Adv.

Mr.   Pinaki Misra, Sr. Adv.
Mr.   Ramji Srinivasan,Sr. Adv.
Mr.   Mansoor Ali Shoket, Adv.
Ms.   Manali Singhal, Adv.
Mr.   Santosh Sachin, Adv.
Mr.   Nitin Kala, Adv.
Ms.   Vinita Sasidharan, Adv.
Mr.   Abhijat P. Medh, AOR
Mr.   P. Ramesh Kumar, Adv.
Ms.   Sylona Mohapatra, Adv.
Mr.   Nikhil Ramdev, Adv.

Mr. Ramji Srinivasan,Sr. Adv.
Mr. Ritin Rai, Sr. Adv.

Mr.   Rmji Srinivasan, Sr. Adv.
Mr.   Ritin Raj, Sr. Adv.
Mr.   K. R. Sasiprabhu, AOR
Mr.   Biju P. Raman, Adv.
Mr.   vishnu Sharma, Adv.
Mr.   Tushar Bhardwaj, Adv.
Mr.   Bhavuk Agarwal, Adv.
Ms.   Sylona Mahapatra, Adv.
Mr.   Nikhil Ramdev, Adv.
Mr.   Abhas Kshetrapal, Adv.

Mr. Biju P. Raman, Adv.
Mr. Vishnu Sharma, Adv.
                 9

Mr.   Tushar   Bhardwaj, Adv.
Mr.   Bhavuk   Agarwal, Adv.
Ms.   Sylona   Mahapatra, Adv.
Mr.   Nikhil   Ramdev, Adv.

Ms. Dharitry Phookan, AOR

Mr. Praveen Kumar, AOR

Mr. Saumyen Das, Adv.
Mr. Rajan Narain, AOR

Mr.   Shyam Divan, Sr. Adv.
Mr.   Gopal Jain, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Ms.   Sayaree Basu Mallik, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Ms.   Ambika Mathur, Adv.
Mr.   E. C. Agrawala, AOR
Dr.   Shashwat Bajpai, Adv.
Mr.   Chaitanya Safaya, Adv.
Ms.   Ambika Mathur, Adv.
Mr.   Manjul Bajpai, Adv.
Mr.   Arjun Singh, Adv.
Mr.   E. C. Agrawala, AOR

Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Dr.   Shashwat Bajpai, Adv.
Mr.   Chaitanya Safaya, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Sayaree Basu Mallik, Adv.
Ms.   Vaishali Kalara, Adv.
ms.   Madhvi Agrawal, Adv.
Ms.   Ambika Mathur, Adv.
Mr.   Manjul Bajpai, Adv.
Mr.   E.C. Agrawala, Adv.

Mr.   C.A. Sundaram, Sr. Adv.
Mr.   Tarun Gulati, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Ms.   Sayaree Basu Mallik, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
               10

Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Ms.   Ambika Mathur, Adv.
Mr.   E. C. Agrawala, AOR

Mr.   Kavin Gulati, Sr. Adv.
Mr.   Tarun Gulati, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Ms.   Sayaree Basu Mallik, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Ms.   Ambika Mathur, Adv.
Mr.   E. C. Agrawala, AOR

Mrs. Bina Gupta, AOR

Mr. Arvind Kumar Sharma, AOR

Mr. Swetank Shantanu, AOR
Mr. Ravi Chouhan, Adv.
Mr. Pratap Shankar, Adv.

Mr. Sunil Kumar Jain, AOR

Mr. Kishore Kunal, AOR

Ms.   Maneesha Dhir, Adv.
mr.   Abhishek Kumar, Adv.
Mr.   Saransh Gupta, Adv.
Ms.   Sunaina Paul, Adv.
Mr.   Mohit Paul, AOR.

Mr. Abhijat P. Medh, AOR

Mr. K.R. Sasiprabhu, AOR

Mrs. Anil Katiyar, AOR

Mr.   Faisal Sherwani , AOR
Mr.   Mayank Grover, Adv.
Mr.   Gurpreet Singh K., Adv.
Mr.   Achal Gupta, Adv.

Mr. Gaurav Kejriwal, AOR

Mr. Rameshwar Prasad Goyal, AOR

Mr. Pradeep |Dahiya, Adv.
                                   11

                    Ms. Neha Garg, Adv.
                    Mr. Devashish Bharuka, AOR

                    Mr. Ishan Nagar, Adv.
                    Ms. Pratyusha Priyadarshini, Adv.
                    M/S. Parekh & Co., AOR

                    Ms. Vibha Dhawan, Adv.
                    Mr. Pukhrambam Ramesh Kumar, AOR
                    Ms. Alvia Ahmed, Adv.

                    Mr. Rohit Mahajan, Adv.
                    Mr. Rohit Tripathy, Adv.
                    Mr. Pranav V.K., Adv.
                    M/S. Dua Associates, AOR

                    Mr.   B. Adi Naraynan Rao, Sr. Adv.
                    Ms.   Vijayalakshmi Menon, AOR
                    Mr.   Rohit Choudhary, Adv.
                    Ms.   Preeti Kohli, Adv.

                    Mr. Ajay Kumar Mishra, AAG
                    Mr.Lhingneivah, Adv.
                    Mr. Ardhendumuli Kumar Prasad, Adv.

    UPON hearing the counsel the Court made the following
                            O R D E R

Mr. C.A. Sundaram, learned senior counsel started his arguments at 11.15 a.m. and concluded at 2.55 p.m. when the Court rose for the day.

List the matter for further hearing tomorrow, i.e., 31.07.2019 as part-heard.




(GULSHAN KUMAR ARORA)                              (JAGDISH CHANDER)
     COURT MASTER                                     COURT MASTER