Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(3) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006 (3)The members of service shall be entitled to free supply of uniform on such scale as may be prescribed by the Government from time to time.
