Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 98 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 98. The person in charge of a vessel shall refuse admission to or remove from his vessel any passenger or passengers in excess of the number which the vessel is licensed to carry.
