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State of Jharkhand - Section

Section 290 in Bihar Education Code, 1961

290. Late Attendance or Absence.

- Boys coming to school late but arriving within the first period may be fined three Paise., those coming after the first period should be marked absent. The fine for absence is six paise, a day. Absence in continuation of (before or after) a vacation or holiday is subject to double fine.Note - Sunday is to be considered a dies non not a holiday.(D.P.I.'s letter no. 879, dated the 11th July 1929.)