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[Cites 0, Cited by 308] [Entire Act]

Union of India - Section

Section 6 in The National Food Security Act, 2013

6. Prevention and management of child malnutrition.—

The State Government shall, through the local anganwadi, identify and provide meals, free of charge, to children who suffer from malnutrition, so as to meet the nutritional standards specified in Schedule II.