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[Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act]

State of Gujarat - Subsection

Section 8A(1)(i) in The Hemchandracharya North Gujarat University Act, 1986

(i)on the post of officers referred to in clauses (iv), (v), (vi) and (vii) of section 8;