Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(12) in The Rajasthan Police Service Rules, 1954 (12)The final selection shall be made by Government and a list of candidates considered suitable for promotion shall be arranged in order of their seniority as Inspectors.
