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[Cites 0, Cited by 0] [Section 46(7)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(7)(iii) in Punjab Urban Planning and Development Building Rules, 2018

(iii)The wall of every absorption pit shall be at least 0.50 metre above ground level so as to exclude effectively the entry of storm water into the absorption pit.