Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19D] [Entire Act] Madras Presidency - Subsection Section 19D(a) in Madras Hindu Religious and Charitable Endowments Act, 1951 (a)all the members of the Board shall from a date to be specified in the order, vacate their offices as such members;
