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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(a) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018

(a)the allowances payable to the nominated members of the Board, the manner in which causal vacancies among them shall be filled and the procedure for the conduct of its business in discharging its functions under this Act;